Section 3(27) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010
(27)The words and expressions used in these regulations and not defined herein but defined in the Act or the State Grid Code or any other regulations specified by the Commission shall, unless the context otherwise requires, have the meaning assigned to them under the Act or the State Grid Code or any other regulation specified by the Commission as the case may be.
