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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(1) in Tamil Nadu Local Fund Audit Rules, 2016

(1)The audit on the accounts prepared and presented for audit under section 7 of the Act shall be completed by the Director or the officer delegated by the Director within a period of six months.Explanation. - The period of six months in respect of annual accounts returned for rectification shall be calculated only from the date of resubmission after rectification.