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[Cites 0, Cited by 10] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1) in The Foreigners Act, 1946

(1)No foreigner who was in [India] on the date on which this Act came into force shall, while in [India] after that date, assume or use or purport to assume or use for any purpose any name other than that by which he was ordinarily known immediately before the said date.