Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 63 in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018 63. Vacation of seats. - If a Member of the State Advisory Board becomes subject to any of the disqualifications specified in section 62, his seat shall become vacant.
