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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(c) in The M.P. Vanijyik Kar Niyam, 1995

(c)"Circle" means the area comprised within the local limits of the jurisdiction of a Commercial Tax Officer specified in a order issued under sub-section (4) of Section 3;