Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] State of Maharashtra - Subsection Section 65(4) in Poona University Act, 1974 (4)The term of office of the members of the Committee, other than ex-officio members, shall except where otherwise provided for, be three years.
