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[Cites 0, Cited by 0] [Section 37(3)] [Section 37] [Entire Act]

State of Punjab - Subsection

Section 37(3)(a) in The Punjab Rent Act, 1995

(a)after giving not less than twenty-four hours' notice in writing enter and inspect or authorise any officer subordinate to him to enter and inspect any premises at any time between sunrise and sunset; or