Calcutta High Court (Appellete Side)
M/S Arcon Project Private Limited vs Bridge And Roof Co. (India) Ltd. & Ors on 20 December, 2024
20-12-2024
Item No.13
IN THE HIGH COURT AT CALCUTTA
Subrata Constitutional Writ Jurisdiction
Bhattacharyya Appellate Side
AR(C)
WPA No.29896 of 2024
M/s Arcon Project Private Limited
-vs-
Bridge and Roof Co. (India) Ltd. & Ors.
Mr. Srijib Chakraborty
Mr. Aditya Mondal
Ms. Rupsa Sreemani ...for the petitioner
Mr. Debangshu Biswas ...for respondents no.1 & 2
1. None represents the third and fourth respondents whose presence is essentially required.
2. Let further notice be served upon the non-
appearing respondents intimating that the matter will once again appear on January 7, 2025.
3. All parties are to act on the server copy of this order duly downloaded from the official website of this court.
[Amrita Sinha, J ] 2