Delhi High Court - Orders
Veer Daman & Bros vs Rajesh Kumar on 2 December, 2022
Author: Amit Sharma
Bench: Amit Sharma
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 171/2017
VEER DAMAN & BROS ..... Appellants
Through: Mr. Sahil Garg, Ms. Devanshi Rangi,
Advocates.
versus
RAJESH KUMAR ..... Respondent
Through: Respondent in person.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 02.12.2022 Pursuant to the court notice issued to the parties, as well as their counsel, vide order dated 02.08.2022, learned counsel on behalf of the appellants has entered appearance.
Respondent has also appeared in person.. Learned counsel appearing on behalf of the appellants seeks an adjournment.
At the request of learned counsel for the appellants, re-notify on 11.04.2023.
AMIT SHARMA, J DECEMBER 2, 2022/bsr Signature Not Verified Digitally Signed By:ANITA BAITAL Signing Date:08.12.2022 19:24:19