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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 73(1)(b) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(b)the proposal of the promoters, directors or key management personnel of the issuer to subscribe to the offer;