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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(1)(b) in Andhra Pradesh Forest Act, 1967

(b)to prevent any such fire from spreading and shall assist any forest officer or police officer demanding his aid
(ii)in preventing the commission in such forest of any forest offence ; and
(ii)when there is reason to believe that any such offence has been committed in such forest, in discovering and arresting the offender.