Madras High Court
The State Of Tamil Nadurep.By Its ... vs The Government Of Tamil Nadurep By Its on 27 January, 2026
Author: S. M. Subramaniam
Bench: S. M. Subramaniam
2026:MHC:348
WA No. 2774 of 2018 etc., batch
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 27-01-2026
CORAM
THE HON'BLE MR JUSTICE S. M. SUBRAMANIAM
AND
THE HON'BLE MR.JUSTICE C.KUMARAPPAN
WA No. 2774 of 2018, WA NO. 2869 OF 2018, WA NO. 2843 OF 2018,
WA NO. 2423 OF 2013,WA NO. 1243 OF 2015,WA NO. 763 OF 2016,
WA NO. 375 OF 2019,WA NO. 710 OF 2019,WA NO. 1001 OF 2019,
WA NO. 1622 OF 2019,WA NO. 2489 OF 2019,WA NO. 2609 OF 2019,
WA NO. 2607 OF 2019,WP NO. 20378 OF 2015,WP NO. 20816 OF 2015,
WP NO. 21349 OF 2015,WP NO. 21374 OF 2015,WP NO. 21515 OF 2015,
WP NO. 21665 OF 2015,WP NO. 21722 OF 2015,WP NO. 21747 OF 2015,
WP NO. 21896 OF 2015,WP NO. 22067 OF 2015,WP NO. 22490 OF 2015,
WP NO. 22495 OF 2015,WP NO. 22491 OF 2015,WP NO. 22492 OF 2015,
WP NO. 22493 OF 2015,WP NO. 22494 OF 2015,WP NO. 22501 OF 2015,
WP NO. 22735 OF 2015,WP NO. 22740 OF 2015,WP NO. 22759 OF 2015,
WP NO. 22764 OF 2015,WP NO. 22888 OF 2015,WP NO. 23576 OF 2015,
WP NO. 25364 OF 2015,WP NO. 26784 OF 2015,WP NO. 29569 OF 2015,
WP NO. 40848 OF 2015,WP NO. 40849 OF 2015,WP NO. 8516 OF 2016,
WP NO. 8517 OF 2016,WP NO. 19264 OF 2016,WP NO. 19267 OF 2016,
WP NO. 19265 OF 2016,WP NO. 19266 OF 2016,WP NO. 21436 OF 2016,
WP NO. 21437 OF 2016,WP NO. 21461 OF 2016,WP NO. 21462 OF 2016,
WP NO. 22391 OF 2016,WP NO. 31348 OF 2016,WP NO. 31355 OF 2016,
WP NO. 31356 OF 2016,WP NO. 31357 OF 2016,WP NO. 31358 OF 2016,
WP NO. 31352 OF 2016,WP NO. 31351 OF 2016,WP NO. 31354 OF 2016,
WP NO. 31349 OF 2016,WP NO. 31350 OF 2016,WP NO. 31353 OF 2016,
WP NO. 34375 OF 2016,WP NO. 34376 OF 2016,WP NO. 34377 OF 2016,
WP NO. 37721 OF 2016,WP NO. 37724 OF 2016,WP NO. 37723 OF 2016,
WP NO. 37725 OF 2016,WP NO. 37722 OF 2016,WP NO. 42959 OF 2016,
WP NO. 42960 OF 2016,WP NO. 42961 OF 2016,WP NO. 42962 OF 2016,
WP NO. 42964 OF 2016,WP NO. 42963 OF 2016,WP NO. 42965 OF 2016
and all the connected miscellaneous petitions
1. M.SampathS/o.C.Manickam,
Head Master (rtd), Panchayat Union Middle
School , Vasanthanadai , Anaicut Panchayat
Union, Vellore District , Res At No.51, Gandhi
Road, Anaicut Post - 632101, Vellore District
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WA No. 2774 of 2018 etc., batch
2. V.GopalakrishnanS/o.Venkatasamy , Head
Master (rtd), Panchayat Union Middle School ,
Sambasivapuram , Anaicut Panchayat Union,
Vellore District , Res At No.29, Kolakkaran
Street , Kosapettai , Vellore- 1.
3. M.KuppanS/o.Manilingam, Head Master (rtd),
Panchayat Union Middle School ,nandhiyalam ,
Anaicut Panchayat Union, Vellore District , Res
At No.19/8, Valliammal Street , Salavanpettai ,
Vellore - 1.
4. K.DuraiswamyS/o.Kaali, Headmaster (rtd),
Panchayat Union Elementary School,
Periyadukudi , Arcot Panchayat Union , Vellore
District , Res At No.1/185, Koil Street ,
Chinnaduundi Village , Pudupadi Post And
Village , Arcot - 632503, Vellore District
5. N.PadmavathyD/o.B.Nagappan , Head
Maistress(rtd), Panchayat Union Elementary
School, Sattur , Arcot Panchayat Union ,
Vellore District
6. N.SampangiS/o.C.Narayanasamy , Head Master
, Panchayat Union Middle Schol , Kanthaneri,
Anaicut Panchayat Union , Vellore District
7. A.Sheema BegumD/o.Ansaruddin Khan,
Headmistress9rtd), Municipal Central
Elementary School , Walajapet , Vellore
District ,
8. D.MunisamyS/o.Duraisamy , Headmaster9rtd),
Panchayat Union Middle School,
Poosanikaivattam, Jolarpet Panchayat Union ,
Vellore District
9. C.RajiD/o.Chennappa Gounder ,
Headmistress(rtd), Panchayat Union Middle
School, Nekkunji, Jolarpet Panchayat Union ,
Vellore District
10.G.RanganathanS/o.Govindappa Naidu,
Headmaster(rtd), Panchayat Union Middle
School , Mangadu , Arcot Panchayat Union ,
Vellore District
11.M.IndhiraniD/o.Munisamy , Headmistress(rtd),
Panchayat Union Elementary School,
M.K.Kottavur, Jolarpet Panchayat Union ,
Vellore District
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WA No. 2774 of 2018 etc., batch
12.R.Nirmala DeviD/o.C.I.Rajamanickam,
Headmistress(rtd), M.D.Elementary School,
Vinnampalli, Sholingar Panchayat Union,
Vellore District
13.S.ThangarajS/o.Sigamani, Headmaster(rtd),
Panchayat Union Elementary School,
Jamalpuram, Vellore (rural) Panchayat Union,
Vellore District
14.V.AnandhanS/o.V.Venugopal, Headmaster(rtd),
Panchayat Union Elementary School,
Gurumalai, Vellore (rural) Panchayat Union ,
Vellore District
15.K.M.KumarS/o.K.M.Munirathinam,
Headmaster(rtd), Panchayat Union Middle
School , Motthakkal, Kaniyampadi Panchayat
Union, Vellore District
..Appellant(s)
Vs
1. The Government Of Tamil NaduRep By Its
Secretary To Government , School Education
Department , Fort St.George, Chennai -
600009Chennai
2. The Government Of Tamil NaduRep By Its
Secretary To Government, Adi Dravidar And
Tribal Welfare Department, Fort St.George ,
Chennai - 600009
3. The Direct Of Elementary EducationCollege
Road, Chennai - 600006
4. The Director Of Adi Dravidar And Tribal
Welfare DepartmentChepauk, Chennai -
600005
5. The District Elementary Educational
OfficerVellore District, Vellore.
6. The District Elementary Educational
Officer ,Cuddalore District , Vellore
7. The District Welfare OfficerAdi Dravidar And
Tribal Welfare Department, Vellore , Vellore
District
8. The Assistant ElementaryEducational Officer ,
Anaicut Panchayat Union, Anaicut , Vellore
District
9. The Assisatant Elementary Educational
OfficerArcot Panchayat Union , Arcot Vellore
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WA No. 2774 of 2018 etc., batch
District
10.The Assistant Elementary Educatioanl
OfficerTirupattur Panchayat Union, Tirupattur ,
Vellore District
11.The Assistant Elementary Educational
OfficerWalajpet(east0 Panchayat Union,
Ranipet, Vellore District
12.The Assistant Elementary Educational
OfficerPernambut Panchayat Union,
Pernambut , Vellore District
13.The Assistant Elementary Educational
OfficerJolarpet Panchayat Union, Jolarpet,
Vellore District
14.The Assistant Elementary Educational
OfficerSholingar Panchayat Union , Sholingar ,
Vellore District
15.The Assistant Elementary Educational
OfficerVellore (rural ) Panchayat Union,
Vellore District
16.The Assistant Elementary Educational
OfficerKaniyyambadi Panchayat Union ,
Kaniyambadi , Vellore District
17.The Assistant Elementary Educational
OfficerKurinjipadi Panchayat Union, Kurinji
Padi , Cuddalore District
18.G.KulasekaranS/o.Govindareddy ,
Headmaster(rtd), Res At Chinna Anaicut,
Anaicut Post- 632101, Vellore District
19.D.GunasekaranS/o.T.Duraisamy ,
Headmasterrtd), No.1, Ramar Koil Street ,
Earipudur Post, Anaicut Via, Vellore District -
632101
20.A.DhanarajS/o.Annamalai, Headmaster(rtd),
No.353, Bazaar Street , Anaicut Post, Vellore
District - 632101
21.R.RajeswariD/o Ragavapillai, B.T.Assistant
Teacher(tamil) Rtd.No 17 Thattara Veethi,
Anaicut, Vellore Dt.
22.G.Santha VeniD/o Gangatharan,
Headmistress(rtd) No 1-40, Thenanjalai Street,
Ganganallore, Anaicut Vellore Dt.632101.
23.N.DuraiS/o A.G.Nagarathinam,
Headmaster(rtd), No 16/32a, Vathiyar
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WA No. 2774 of 2018 etc., batch
Govindraj Street, Arcot, Vellore Dt. 632 503
24.A.SubramanianS/o Arumugam, Head
Master(rtd), No 179/154, Boopathy Nagar,
Arcot 632 503. Vellore Dt.
25.K.DevendiranS/o Kannan, Headmaster(rtd),
No 154, Boopathy Nagar, Arcot, Vellore Dt
632503.
26.A.Jaya PalanS/o Annamalai, Headmaster(rtd),
No 1/140, Pillaiyar Koil Street, Nandhiyalam
Village And Po, Rathinagiri Keel Minnal Via,
Vellore Dt.632517
27.K.SaraswathiW/o K.Durai, Headmistress(rtd),
No 21/b.E.Rettaimalai Srinivasan Nagar,
Tirupattur, Vellore Dt.
28.P.UnnamalaiD/o A.V.Palaniyandi,
Headmistress, No 23/40, Thalaiyari
Munusamy St, Pichanur, Gudiyatham, Vellore
Dt.632602
29.E.VijayalakshmiD/o M.Erusappan,
Headmistress, Residing At Sri Raghavendra
Street, Anna Nagar, Pallikonda, Vellore Dt.
30.A.KulothunganS/o Ayyadurai, Headmaster,
No 151-a, Santhimedu, Odukatthur
632103.Vellore Dt.
31.S.LathaD/o B.M.Srinivasan, Headmistress, No
28, West Street, Odukatthur Po, Vellore Dt
632 103.
32.J.PrabhanandanS/o Jaganathan, Headmaster,
No .34/4, Raja Veethi, Aasanampattu Village
Po, Vellore Dt.
33.M.R.SundaramS/o Rangasamy,
Headmaster(rtd), No 84/a, Kattabomman
Street, Belliappa Nagar, Valajapettai, Vellore
Dt.
34.M.JayammalD/o Muthusamy,
Headmistress(rtd), No 916, N.B.T.Road,
Belliappa Nagar, Walajapet 632 513, Vellore
Dt.
35.R.JanakiramanS/o M.B.Rangasamy Naidu,
Headmaster, No 11/66, Koil Street,
Karumboor East, And Po, Thuththipattu
635811, Velloer Dt.
36.P.S.RamananS/o P.K.Srinivasan, Headmaster,
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WA No. 2774 of 2018 etc., batch
No 102, Chinna Karumboor And Po,
Thuththipattu 635811, Vellore Dt.
37.C.SekarS/o Chinna Kulanthai,
Headmaster(rtd), No 3/52, Vivekananthar
Street, Gandhi Nagar, Mel Visharam Po,
Walajah Tk, Vellore Dt 632 503.
38.S.N.ManiS/o S.K.Natesan, Headmaster(rtd),
No 41, Kamaraj Nagar, Tirupattur, Vellore
Dt.632 601.
39.K.P.KandhasamyS/o Paramasivam,
Headmaster(rtd), No 32/76a, K.K.Nagar,
Kurinijipadi Cuddalore Dt.
40.V.KaliyamurthyS/o Vaiyapuri,
Headmaster(rtd), No 9, M.V.P.Illam,
Karunanithi Nagar, Kurinjipadi, Cuddalore Dt
607 302.
41.N.Kunchitha PathamS/o Natarajan, Head
Master(rtd), No 10/57, S.K.S.Nagar,
Kurinjipadi 607 302, Cuddalore Dt.
42.A.VimalaD/o Annamalai, Headmistress(rtd),
No 1/13a, Railway Station Road, Kurinjipadi
607 302, Cuddalore Dt.
43.M.AmsaD/o Maari, Headmistress(rtd), No 27,
Anna Street, Senguttai, Katpadi, Vellore 632
007.
..Respondent(s)
WA No. 2869 of 2018
1. T.NagalakshmiD/o.Thirunavukkarasu,
Headmistress (rtd), Panchayat Union
Elementary School, Samathuvapuram,
Ottanchatram Panchayat Union, Dindigul Dist,
Resi At B.T/2, Vajra Apart, Ponmeni, By Pass
Road, Madurai- 16
2. A.PrithivirajS/o.Arumugam, Headmaster (rtd),
Panchayat Union Middle School, Parappalaru,
Ottanchatram Panchayat Union, Dindigul Dist,
Resi At No. 8/50, Samiyar Pudur, Arasappa
Pillai Post, Dingigul Dist-624619.
3. S.MohanS/o.R.Sundararaj, Headmaster (rtd),
Panchayat Union Elementary School,
Ayyampatti, Batlagundu Panchayat Union,
Dindigul Dist, Resi No. 401/4, Muthumari
Amman Koil St, Gandhipuram, Pattiveeranpatti,
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WA No. 2774 of 2018 etc., batch
Dindigul Dist-624211.
4. M.RamasamyS/o.M.Muthukamu, Headmaster
(rtd), Panchayat Union Elementary School,
Sekkapatti, Batlagundu Panchayat Union,
Dindigul Dist, Resi No. 12, 1.4, I/2, A, Women
Police Station Backside, Nilakkottai-624 208.
Dindigul Dist.
..Petitioner(s)
Vs
1. The Government Of Tamil NaduRep By Its
Secretary To Government, School Education
Department, Fort St.George, Ch-09
2. The Director Of Elementary EducationCollege
Road, Ch-06
3. The District Elementary Educational
OfficerDindigul Dist, Dindigul
4. The District Elementary Educational
OfficerTanjore Dist, Tanjore.
5. The Dist Elementary Educational
OfficerMadurai Dist, Madurai
6. The Dist Elementary Educational
OfficerVirudunagar Dist, Virudunagar.
7. The District Elementary Educational
OfficerTuticorin Dist, Tuticorin.
8. The District Elementary Educational
OfficerRamnad Dist, Ramnad.
9. The Assistant Elementary Educational
OfficerReddiarchatram Panchayat Union,
Reddiarchatram, Dindigul Dist.
10.The Assistant Elementary Educational
OfficerDindigul Panchayat Union, Dindigul,
Dindigul Dist.
11.The Assistant Elementary Educational
OfficerOttanchatram Panchayat Union,
Ottanchatram, Dindigul Dist.
12.The Assistant Elementary Educational
OfficerKodaikkanal Panchayat Union,
Kodaikkanal, Dindigul Dist.
13.The Assistant Elementary Educational
OfficerBatlagundu Panchayat Union,
Batlagundu, Dindigul Dist.
14.The Assistant Elementary Educational
OfficerNilakkottai Panchayat Union,
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WA No. 2774 of 2018 etc., batch
Nilakkottai, Dindigul Dist.
15.The Assistant Elementary Educational
OfficerBudhalur Panchayat Union, Budhalur,
Tanjore Dist.
16.The Assistant Elementary Educational
OfficerKottampatti Panchayat Union,
Kottampatti, Madurai Dist.
17.The Assistant Elementary Educational
OfficerMelur Panchayat Union, Melur,
Madurai Dist.
18.The Assistant Elementary Educational
OfficerVatthirayiruppu Panchayat Union,
Vatthirayiruppu, Virudhunagar Dist.
19.The Assistant Elementary Educational
OfficerSrivilliputhur Panchayat Union,
Sriviliputhur, Virudunagar District.
20.The Assistant Elementary Educational
OfficerVilathikulam Panchayat Union,
Vilathikulam, Tuticorin Dist.
21.The Assistant Elementary Educational
OfficerKamuthi Panchayat Union, Kamuthi,
Ramnad Dist.
22.M.PalanichamyS/o.Mnottaiya Dever,
Headmaster (rtd), Resi At
Kattachinnaiyanpatti, Kamakshipuram Post,
Reddiarchatram Via, Dingidul Dist- 624622.
23.I.John SelvarajS/o.Ingnasi, Headmaster (rtd),
No.5/2016, S.J.K. Jeni Illam, Infant Jesus St,
Ni Panchampatti, Aathur Tk, Dindigul
District.
24.I.SavarimuthuS/o.Ironimus, Headmaster (rtd),
Resi At Ulagampatti, Agaram Post,
Thadikombu Via, Dingigul-624709
25.P.ArockiasamyS/o.Paranjyothi, Headmaster
(rtd). Resi At Chinna Kamalapuram, Mullipadi
Post, Dindigul-624 005
26.P.MuthammalD/o.Palanichamy, Headmistress
(rtd).Resi At Semmadaippatti, Palakkanutthu
Post, Dindigul Dist- 624 619
27.A.Alphonse AruldassS/o.T.Anthonysamy,
Headmaster (rtd). No.611/104, Attuvampatti
And Post, Kodaikkanal, Dindigul Dist.
28.M.KanakarathinamD/o.P.Maruthamuthupillai,
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WA No. 2774 of 2018 etc., batch
Headmistress (rtd), No.6/73-5, Kurinji
Kumaran Illam, Gandhipuram, Kodaikkanal,
Dindigul Dist.
29.E.Thayali VictoriaD/o.M.Edward,
Headmistress (rtd), No.4/63, C-48,
Tumerpuram, Anathagiri 2nd St, Kodaikkanal,
Dindigul District.
30.K.SelvarajS/o.Karuppiah, Headmaster (rtd),
No.15/350, K.Nadupatti, Kariyampatti,
Silukkuvarpatti Post- 624 215, Nilakkottai,
Dindigul Dist.
31.M.NagappanS/o.Muniyandi, Headmaster (rtd),
No. 10.8.49/1, Anbagam, Devar St,
Bodinaickenpatti- 625218, Madurai Dist.
32.P.ThandapaniS/o.S.Palanivelu, Headmaster
(rtd), No.216, Suresh Garden, Gangai
Samuthiram Main Road, Koilpatthu,
Budhalur-613 602, Tanjore Dist.
33.M.RengarajS/o.Muthusamy, Headmaster (rtd),
No.1/115, Mela Agraharam, Palamarkeri,
Thirukkatupalli Via, Tanjore Dist- 613 104
34.R.SaivarajS/o.Rengasamy, Headmaster (rtd),
No.1/214, Valluvar St, South Kattoon,
Trichy- 19.
35.R.MurugaiyanS/o.M.Ramasamy Sedurayar,
Headmaster (rtd), Resi At Dharmambal
Colony, E.B. Office Backside,
Thirukkattupalli Post, Tanjore Dist- 613104
36.A.Lilly Grace PushpamaniD/o.V.Anthony,
Headmistress (rtd), No.119, Christian St,
Koviladi Post, Tanjore Dist.
37.V.ValliammaiD/o.A.Velayutham,
Headmistress (rtd), Resi At Manaiyeripatti
Post, Sengipatti Via, Tanjore Dist- 613 402
38.N.SevukanS/o.Nedunkaruppan Ambalam,
Headmaster (rtd), Resi At Kariyenthalpatti,
Manappacheri Post, Melur Tk, Madurai Dist-
625 103.
39.V.Daniel Raja RatnamS/o.S.Vedhamuthu,
Headmaster (rtd). No.2/23, Chinna Kanmai St,
Goripalayam, Madurai Dist- 625002
40.S.SundaravadivuD/o.Sakralingam,
Headmistress (rtd), No.22, Chettiyakudi
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WA No. 2774 of 2018 etc., batch
Kaliamman Koil St, Srivilliputhur- 626125,
Virudunagar Dist.
41.R.A. RamasubbulakshmiD/o.Alagarsami,
Headmistress (rtd), No. 96 R 2/5, Malar Illam,
North Andalpuram, Rajapalayam- 626 108.
Virudunagar District.
42.M.C.Chanthira SiromaniD/o.A.G.Maniraj,
Headmistress (rtd), Resi At Nadar St,
Karisalkulam Post, Vilathikulam , Tuticorin
Dist.
43.G. SokkalingamS/o.Gurusamy, Headmaster
(rtd), Resi At Veerapandiapuram,
Sakkammalpuram Post- 628 712, Tuticorin
Dist.
44.M.ThangaveluS/o.Muthiah, Headmaster (rtd),
No. 1/51, East St, Mullikulam Post- 627 755,
Sankarankoil Via, Tirunelveli Dist.
45.P.MeenambalW/o.P.Duraisamy, Headmistress
(rtd), No. 3/45, Maravar St, Perunazhi - 623
115, Kamuthi Tk, Ramnad Dist.
..Respondent(s)
WA No. 2843 of 2018
D.Richard Deva SounderarajanS/o. D.David, Hm,
M.D.Elementary School, Arni Palayam, Arni
Panchayat Union, Tiruvannamalai Dist, At No.41,
Vathiyar Govindaraj St, Arcot Vellore Dist
..Petitioner(s)
Vs
1. The Government Of Tamil NaduRep By Its
Secretaryt To Government School Edcuation
Department , Fort St George Chennai
2. The Director Of Elementary EducationCollege
Road, Chennai
3. The District Elementary Educational
OfficerTiruvannamalai Dist, Tiruvannamalai
4. The Dist Elementary Educaitonal
OfficerTiruvallur Dist, Tiruvallur
5. The Assistant ElementaryEducational Officer,
Thurinjapuram Panchayat Union,
Thurinjapuram , Tiruvannamalai Dist
6. The Asst ElementaryEduational Officer,
Kalasappkkam Panchayat Union,
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WA No. 2774 of 2018 etc., batch
Kalasappakkam, Tiruvannamalai Dist
7. The Asst Elementary Educational OficerPolur
Panchayat Union, Polur Tiruvannmalai Dist
8. The Asst Elementary Educationala
OfficerJavvuadh Hills Pachayat Union,
Javvadhu Hills Panchayat Union, Javvadhu
Hills, Tiruvannamalai Dist
9. The Asst Elementary Educaitonal Officer,Arni
Panchayat Union, Arni, Triuvannamalai Dist
10.The Asst Elementary Educational
OfficerThellaru Panchayat Union, Thellaru,
Tiruvannamalai Dist
11.The Asst Elementary Educational
OfficerGummidipoondi Panchayat Union,
Gummidipoondi , Tiruvallur Dist
12.N.MannanS/o.Narayanasamy, Hm Td, No.464,
Post Office St, Vedanthavadi And Post,
Tiruvannamalai Tk And Dist
13.M.ElumalaiS/o. Manickam, Headmaster Rtd,
O.206, Pillaiyar Koil St, Karumarapatti
Village Kotthathavadi Post, Tiruvannamalai Tk
And Dist
14.C.SubramanianS/o. Chinnapillai, Hd Rtd,
No.198/289, Thamarai Nagar, 8th St,
Tiruvannamalai
15.V.RajendiranS/o. Vedamurthy, Headmaster
Rtd, No.677, Achari St, Kettavarampalayam
Village And Post, Kalasapakkam Tk,
Tiruvannamalai Dist
16.S.SeetharamanS/o. Sadasivam, H.M.Rtd,
No.221 Arasamara St, Nawabpalayam
Gengavaram Post, Kalasappakkam Tk,
Tiruvannamalaidist
17.P.MunusamyS/o. Patchai Kilyaan, H.M. Rtd
No.1/36, Palangovil Colony, Palangovil,
Tiruvannamalai Dist
18.S.PackiamD/o. Savarimuthu, H.M. Rtd,
No.1/36, Palangovil Colony Palangovil
Tiruvannamalai Dist
19.R.JayaramanS/o. Ramasamy Mudaliar, H/m
Rtd, No.1/61, Road St, Poodi And Post,
Kalasapakkam Tk, Tiruvannamalai Dist
20.C.RamabadranS/o. Chinnakulanthai, H/m Rtd,
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WA No. 2774 of 2018 etc., batch
At Panapampattu, Atthimoor Post Polur Tk,
Tiruvannamalai Dist
21.N.ShanmugamS/o. Natesan , Headmaster, Rtd,
No.1/6, Velalar St, Elathoor And Post,
Vilvaarani, Tiruvannmalai Dist
22.C.PerumalS/o.Chinnappu, H/m Rtd, No. 417
B-55, Tnhb Quarters, Pappambadi Village
And R, Kunnathur Post, Polur Tk
Tiruvannamalai Dist
23.T.MoorthiS/o. R.Thiyagarajan, H/m Rtd,
No/.192, Pillaiyar Koil St, Palangoil
Kalsappakkam Tk, Tiruvannamalai Dist
24.G.DharmalaingamS/o. Govindasamy, H/m Rtd,
No.410-a, Main Road, Om Sakthi Nagar,
Vengikkal Post, Tiruvannamalai, Dist
25.A.R.MuguganS/o. A.K.Rajagopal, H/m Rtd,
No.642a, Idukku Pillair Koil 2nd St,
Vengikkal, T.V.Malai.
26.J.SampathS/o. Jaanoji, H/d Rtd, No.1-98,
Anna Nagar Northy, Kalasappakkam Post,
And Tk, T.V.Malai Dist
27.A.RamasamyS/o. Arunagiri, H/m Rtd, No.772
A Kamarajar Nagar, T.V.Malai Main Road,
Kanchi Post, T.V.Malaidt
28.M.JayakumarS/o. Markkasagayam, H/m Rtd,
No.1/93 Anna Nagar, North Kalasappakkam,
Tiruvannmalai Dist
29.V.KannanS/o. Varatharaji Udaiyar, H/m Rtd,
At Thiruvoodal St, Kaappalur And Post,
Kalasappakkam, T, , Vmalai Dist
30.N.RajamaniS/o. Nainiyappa Nainar, H/m Rtd,
At Aanaivadi, Kaalur Post, Kalasappakkam
Tk, T.V.Malai Dist
31.R.KrishnamoorthyS/o. Ramasmay Udaiyar,
H/m Rtd, No.1-179a. Anna Nagar,
Kalasappakkam T.V.Mala Dt
32.R.KannanS/o. Ranganathan, H/m Rtd,
No.1/32, Easwaran Koil St, Pillur
Thenpallipattu Post, Kalasappakkam Tk,
Tiruvannmalai Dist
33.K.C.NatarajanS/o.Chinnappa, H/m Rtd,
No.3/618 Main Road, Kalasappakkam And
Post, Tv Malai Dist
__________Page 12 of 130
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WA No. 2774 of 2018 etc., batch
34.V.SubramaniyanS/o. Venkitachalam, H/m Rtd,
No.1/145 Bajanani Koilst, Kaappalur Village
And Post Kalasappakkam Tk, T.V.Malai Dist
35.P.GnanaveluS/o. Ponnusamy , H/m Rtd,
No.1/148 A, Amman Koil, St, Kalasappkkam
T.V. Malai Dt
36.N.KarunamurthyS/. Natesa Udaiyar, H/m Rtd,
No.3/660man Road, Kalasappakkam And Post,
T.V.Malai Dist
37.C.RamamurthyS/o. Chinadurai H/m Rtd,
Thenpallipattu, Kalasappakkam T.V.Malai Dt
38.P.R.KrishnamurthyS/o. Rangasamy Nayinar,
H/m Rtd, At Easwaran Koil St, Pillu
Thenpallipattu Post, Kalasappakkam Tk,
Tv..Malai
39.V.KamalakannanS/o. Venkitaraman, H/m Rtd,
No 1-179 Bharathi Nagar, Kalasappakkam Post
And Tk, T.V Malai Dist
40.K.DevagiD/o. Kannappan, H/m Rtd, No.1-179
Bharathi Nagar, Kalasappakkam Post, And Ti
T.V.Malai Dist
41.M.RamalingamS/o. Mannu Mudaliar, H/m Rtd,
No.4/816 Senguthar Veethi, Kalasappakkam,
T.V.Malai Dist
42.G.PalaniammalW/o. M.Ramlaingam, H/m Rtd,
No.4/816 Sengunthar Veethi, Kalasappakkam
T.V.Malai Dist
43.A.KothandaramanS/o. Annamalai, H/m Rtd,
No.1/213 Anna Nagar, South, Kalasappakkam
T.V.Malai Dist
44.B.BanumathyD/o. N.Balasundara Nainar, H/m
Rtd, No.1/213 Annannagar, South,
Kalasappakkam , T.V.Malai Dist
45.M.SadasivamS/o. Munusay Nainar, H/m Rtd,
No.1/55, Kuyavar Veethi, Kalasappakkam
And Tk T.V.Malai Dist
46.M.VilvambalD/o.Murugesan, H/m Rtd,
No.1/55, Kuyavar Veethi Kalasappakkam And
Tk, T.V Malai Dist
47.D.RagothamanS/o. Duraisamy Udaiyar, H/m
Rtd, At Easwaran Koil St, Kasthambadi And
Post, Polur Tk, T V.Malai Dist
48.M.SivaramanS/o. Muthall Naidu, H/m Rtd At
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WA No. 2774 of 2018 etc., batch
C.C. Road, Vinnuvampattu, Kalasappakkam
Post, T.V.Malai Dist
49.B.SivagnanamS/o. A.Balakrishnan, H/m Rtd,
No.358 Kumaran St, C.M.Pudur And Post,
Thesur Via, Vandavasi Tk, T.V.Malai Dist
50.R.KrishnanS/o. Ramalingam, H/m Rtd No.78,
Palaverkadu Road, Kavarapettai Tiruvallur
Dist
51.D.NicholesS/o. S.Duraisamy, H/m Rtd, No.7
Ngo Nagar, Ponneri Tiruvallur Dist
52.G.George SundararajS/o. M.Gnanasundaram,
H/m Rtd, N.441 Ernaguppa Village, Tiruvallur
Dist
53.M.Dasarathanrama ReddyS/o. M.Laksthmana
Reddy, H/m Rtd, No.55 Pallavada And Post,
Gummidipoondi Tk, Tiruvallur Dist
54.S.PonnurajS/o. Samuel H/m Rtd, No.1089
Prithivi Nagar, G.N.T.Road, Gummidippodi ,
Tiruvallur Dist
..Respondent(s)
WA No. 2423 of 2013
1. The State Of Tamil Nadu,
2. The District Elementary
3. The Assistant Elementary
..Petitioner(s)
Vs
C.Chandrasekaran,Retd. Headmaster [spl Grade],
3/9, Balaiyur Post, Kuttalam Taluk, Nagai
District.
..Respondent(s)
WA No. 1243 of 2015
1. The State Of TamilnaduRep By Its Secretary,
Dept. Of School Education, Fort St.George,
Chennai 9
2. The Director Of ElementaryEducation, College
Road, Chennai 6
3. The District ElementaryEducational Officer,
Coimbatore Dt
4. The Assistant ElementaryEducational Officer,
Pollachi South, Coimbatore Dt.
..Petitioner(s)
Vs
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WA No. 2774 of 2018 etc., batch
A. KaruppannanS/o Arumugampallai, 20/32
J.K.S. Illam Press Colony Suleswaranpatty
Pollachi 642 006.
..Respondent(s)
WA No. 763 of 2016
1. The State Of Tamil NaduRep By Its Secretary
To Government, School Education Department,
Fort St.George, Chennai 600 009.
2. The District ElementaryEducational Officer,
Salem, Salem Dt.
3. The Assistant ElementaryEducational Officer,
Valappady & Tk, Salem Dt.
..Petitioner(s)
Vs
C. Kalayanasundaram,Pue School,
Ramanathapuram, Valappadi Union, Res At S/o.
K.A.Chinnasamy, Ramanathapuram Po, Balur
Via, Valappadi Tk, Salem Dt 636 104.
..Respondent(s)
WA No. 375 of 2019
1. The State Of Tamil NaduRep.By Its Secretary
School Education Department, Fort.St.George,
Chennai.
2. The Director Of Elementary EducationCollege
Road, Chennai.
3. The District Elementary Educationa
OfficerCoimbatore, Coimbatore Dt.
4. The Assistant Elementary Educational
OfficerKaramadai, Coimbatore Dt.
..Petitioner(s)
Vs
V. ManonmaniW/o. Muruganathan, 1/212,
Balapatti, Mettupalayam, Karamadai,
Coimbatore Dt.
..Respondent(s)
WA No. 710 of 2019
1. The Govt. Of Tamil NaduRep By The Secretary
To Government School Education Department,
Fort.St.George, Chennai.
2. The Director Of Elementary EducationCollege
Road, Chennai.
3. The District Elementary Educational
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WA No. 2774 of 2018 etc., batch
OfficerTiruppur , Tiruppur Dist.
..Petitioner(s)
Vs
1. A.DhandapaniS/o. S.K. Angamuthu, 9/76
Annai Illam, Tiruvallurvar Colony,
Makkinampatti Post, Pollachi.
2. M. SeethapathiS/o. Mounasami, 4/73 Adivalli
Pudupalayam, Pethampatti, Madathukulam ,
Tiruppur.
3. C. MarimuthuS/o. Chinna Naicker, No.2/1016
H4, 5th Street, Mahalakshmi Nagar,
Palladam, Tiruppur.
4. MarudhachalamS/o. Mayilsamy Gounder, 1/60
Pudupalayam Pethappampatti, Madathurkulam,
Tiruppur.
5. K. KumarasamyS/o. Kaliappa Gounder, 1/102
Sindhiluppu, Ramachandrapuram, Negamam,
Madathukulam , Tiruppur.
6. V MaragathamaniWo. T. Christoper Jesudasan,
W5/1373 Gandhi Nagar Iii Colony,
Udumalpet, Tiruppur.
7. V. ManonmaniW/o. T. Karuppusamy,
No.1/31 Ponneri Kottamangalam,
Madathukulam, Tiruppur.
8. D. ThiyagarajanS/o. A.V. Duraisamy Chettiar,
No.23 Anna Street, Negamam Post, Pollahi
Tk, Coimbatore.
9. D. PerumalsamyS/o. S. Dharumasamy,
No.5/56 Kallapalayam, Periyapatti Post,
Madathukulam, Tiruppur.
10.P. Krishnasamy (died)S/o Pazhani, 3/19
Veethampatti, V. Velur Post,
Jakkarampalayam, Madathukulam, Tiruppur.
11.K. KanagarajuS/o. Kandasamy, No.5/64
Chikkanuthu, Mongil Thozhuvu,
Jafframpalayam, Madathukulam, Tiruppur.
12.K. RajammalW/o. K. Kandasamy, No.6a
Pathrakaliamman Layout, Udumalaipettai,
Tiruppur.
13.M. AndalammalW/o. R. Nagaraj, 8/179
Varadarajapuram, Kudimangalam,
Madathukulam, Tiruppur.
14.R. BalasubramanianW/o. K. Ramasamy, No.2-
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WA No. 2774 of 2018 etc., batch
118-1 Cheran Nagar, Poolavadi Post,
Madathukulam, Tiruppur.
15.K. Durairajan,S/o. Krishnasamy Naidu, 2/16
Veedampatti, V. Velur Post,
Jakkarampalayam, Madathukulam, Tiruppur.
16.S. RamasamyS/o. Subbaiyan, No.3/17
Salavanaickenpattipudur, V Velur Post,
Jakkarampalayam, Madathukulam, Tiruppur.
17.S. IndiramaniW/o. M. Subbaiyan, 5/39 Sri Ram
Nagar, Dharapuram Road, Udumalpet,
Tiruppur.
18.C. Ramasamy (died)S/o.Chinnasamy, 1/136
Poolavadi Post, Madathukulam, Tiruppur.
19.R. Somasundaram (died)S/o. K. Ramalingam,
No.2/10 Ramakrishna Illam, Poolavadi,
Madathukulam Tk.
20.A.P. Natarajan,S/o. Narayanasamy, New No.57
Old No.L 131, Anna Quarters, S.V. Mill Post,
Udumalpet.
21.N. NatarajanS/o. S. Narayanasamy, 3/6
Veethampatti, V.Velur Post, Jakkarampalayam
Via, Madathukulam Tk, Tiruppur.
22.The Accountant General ( A And E)Anna
Salai, Chennai.
23.K. Balamani W/o Late P. Krishnasamy,No.3/19
Veethampatty Street, Udumalpettai Tk,
Tiruppur Dist.
24.M. Tammilarasi D/o Late P.
Krishnasamy,No.3/19, Veethampatty Street,
Veedampatty Village, Udumalpettai Tk,
Tiruppur Dist.
25.M. Roopasundari D/o Late P.
Krishnasamy,No.3/19, Veethampatty Street,
Veedampatty Village, Udumalpettai Tk,
Tiruppur Dist.
26.Kavitha P K D/o Late P.Krishnasamy,No.3/19
Veethampatty Street, Veedampatty Village
Udumalpettai Tk Tiruppur Dist. R10 (died) Is
Substituted By The Respondents 23 To 26 As
Lrs Of Deceased R10, Vide Order Of Court
Dated 20/10/2023 Made In Cmp.Nos.21297,
21298 And 21299/2021 In Wa.71/2019 (rskj
And Gamj)
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WA No. 2774 of 2018 etc., batch
27.Kavitha W/o Kathiravan, D/o Late C.
Ramasamy,No.1/136, Nehru Street, Poolavadi
Village Madathukulam Tk, Tiruppur Dist.
28.R. Senthilkumar D/o Late C.
Ramasamy,No.1/136, Nehru Street, Poolavadi
Village Madathukulam Tk, Tiruppur Dist.
29.Annapoorani W/o Sarkunam, D/o Late C.
Ramasamy,No.1/136, Nehru Street, Poolavadi
Village Madathukulam Tk, Tiruppur Dist R18
(died) Is Substituted By The Respondents 27 To
29 As Lrs Of Deceased R18, Vide Order Of
Court Dated 20/10/2023 Made In
Cmp.Nos.21297, 21298 And 21299/2021 In
Wa.71/2019 (rskj And Gamj)
30.S. Veeramani W/o Late R.
Somasundaram,No.2/10, Poolavadi Village,
Udumalpet Tk, Tiruppur Dist.
31.S. Rajkumar W/o Late R.
Somasundaram,No.2/10, Poolavadi Village,
Udumalpet Tk, Tiruppur Dist.
32.S. Indhiram Priyadharshini W/o Late R.
Somasundaram,No.2/10, Poolavadi Village,
Udumalpet Tk, Tiruppur Dist. R19 (died) Is
Substituted By The Respondents 30 To 32 As
Lrs Of Deceased R19, Vide Order Of Court
Dated 20/10/2023 Made In Cmp.Nos.21297,
21298 And 21299/2021 In Wa.71/2019 (rskj
And Gamj)
..Respondent(s)
WA No. 1001 of 2019
1. The State Of TamilnaduRep By Its Secretary,
Department Of School Education, Fort St
George, Ch-09.
2. The Director Of Elementary EducationCollege
Road, Ch-06.
3. The District Elementary Educational
OfficerCoimbatore District.
4. The Assistant Elementary Educational
OfficerPollachi (south), Coimbatore District.
..Petitioner(s)
Vs
S.MuthusamyS/o. Subramaniam, 7/14, Ram
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WA No. 2774 of 2018 etc., batch
Nagar Colony, Samathur, Pollachi- 642006,
Coimbatore District.
..Respondent(s)
WA No. 1622 of 2019
1. M.ShanmugamS/o.Murugesan , No.7/91, Mettu
Street , Desumugaipettai , Thirukkalkundram,
Kanchipuram District
2. K.VijayaendranS/o.H.Krishnamoorthy , No.11,
Adivaram Street, Thirukkalukundram,
Kanchipuram District
3. S.GunasekaranS/o.Sadaksharam, Plot No.2,
Canan Avenue , Kalki Street Extn, New
Perungalathur, Chennai -63
4. K.MuruganS/o.Kalimuthu , No.3/77, Valluvar
Street , Kothaimanagalam, Thirukkalukundram,
Kanchipuram District
5. P.Govindasamy ,S/o.Parasuraman, No.96,
Thirumoolar Street , Mettu Street ,
Thirukkalukundram, Kanchipuram District
6. V.ThirupurasundariD/o.T.K.S.Vedhathri,
No.70/111, Big Street , Thirukkalukundram,
Kanchipuram District
7. T.Muthulingam,S/o.Thandavarayan, No.34,
Masuthi Street , Thirukkalukundram,
Kanchipuram District
8. A.PalaniS/o.M.Arumugam, No.69, Mettu Street
, Desumughipet, Thirukkalukundaram ,
Kanchipuram District
9. T.ThirumalaiS/o.Thanigachalam, No.3/7, Bye
Pass Street , Thirukkalukundram , Kanchipuram
District
10.S.SubramanianS/o.Sivaramakrishnan, No.28,
Ammani Vasam Garden, Thirukkalukundram,
Kanchipuram District
11.R.KasthuriD/o.P.Ramanathan, No.41, East Raja
Street, Mammallapuram, Kanchipuram District
12.V.Shanthi Vasudevan,W/o.Vasudevan,
No.3/190, Mammallapuram Salai,
Kothimangalam , Thirukkalukundram,
Kanchipuram District
13.P.Mallika PattabiramanW/o.R.Pattabiraman,
No.309, Gandhi Street , Manampathi ,
Thiruporur Tk, Kanchipuram District
__________Page 19 of 130
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WA No. 2774 of 2018 etc., batch
14.VanajaD/o.T.V.Narasimhan, F2, Anjana
Appartment , No.49, First Street, Main Road,
Chrompet , Chennai - 44
15.V.K.KrishnananS/o.Kanniappan, No.240, East
Pillayar Koil Street , Vengappakkam,
Thirukkalukundram, Kanchipuram District
16.A.Jamuna ArumugamW/o.N.Arumugam,
No.1/35, Bajanai Koil Street , Mullikulathur,
Thirukkalukundram, Kanchipuram District
17.R.Kotteeswari
RadhakrishnanW/o.Radhakrishnan, No.33,
Bajanai Koil Street , Mullikulathur,
Thirukkalukundram, Kanchipuram District
18.V.ShanmugamS/o.Veerasamy , Plot No.74,75,
Sakthi Nagar, Kilambakkam, Otteri Post,
Chennai - 48
19.T.Thavamani DeviD/o.Thirugnanasambandam,
No.123, Big Street , Thirukkalukundram,
Kanchipuram District
20.D.VinayagamS/o.Danakotti, No.1/29, Big
Street , Veerapuram And Post,
Thirukkalukundran, Kanchipuram District
21.R.MalligaD/o.Raju , No.54, Battai Street ,
Desumugaipettai , Thirukkalukundram,
Kanchipuram District
22.V.VasanthakumariD/o.Vellayappan, No.44,
Mandaveli Street , Nalvar Koil Pettai ,
Thirukkalukundram, Kanchipuram District
23.T.SarangapaniS/o.Thiruvengadam, No.49,
Sadras Road, Mullikulathur,
Thirukkalukundram, Kanchipuram District
24.J.RajaselviD/o.Jebagnanam , No.73, 2nd
Avenue , D.A.E.Township, Kalpakkam,
Kanchipuram District
25.S.SelvamoneyD/o.Sathyanathan, No.7/4, 3rd
Street , Desumugipet (post0 ,
Thirukkalukundram, Kanchipuram District
26.A.GanesanS/o.V.Arumugam, No.149,
Sironmani Street , N.G.G.O.Nagar,
Chengalpattu , Kanchipiuram District
27.K.PushparaniRtd Primary Headmistress,
No.73/192, Gundoor, Mettu Street ,
Chengalpattu ,kanchipuram District
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WA No. 2774 of 2018 etc., batch
28.T.N.SanthaD/o.T.N.Narasimman, No.71,
N.G.O.Nagar, Chengalpattu , Kanchipuram
District
29.V.UnnamalaiD/o.Vasudevan, No.28/88,
Pillayar Koil Street , Chinna Melamaiyur ,
Chengalpattu , Kanchipuram District
30.S.MalligeswariD/o.Subramaniam, No.7/39,
Pillayar Koil Street , Pudu Eari , Chengalpattu ,
Kanchipuram District
31.E.SelvarajS/o.C.P.Ekambaram, No.39/78,
Kathan Street , Big Nathan, Chengalpattu,
Kanchipuram District
32.G.DhanalakshmiD/o.K.V.Govindharagavan,
Amman Koil Street, P.V.Kalathur And Post ,
Chengalpattu Tk, Kanchipuram District
33.A.P.VasanthaD/o.Periyasamy , Block Iii, F1
Arasan Homes, Sannathi Street, Maruthi Nagar,
Raja Kilpakkam, Chennai - 73
34.K.VedavallaiD/o.Kailayamudaliar, No.43,
Padasalai Street , Desumugipet,
Thirukkalukundram, Kanchipuram District
35.K.VijayaD/o.V.K.Kannan, No.3/350, Ecr,
Ilayanar Kuppam, Melperumalchey Post,
Kanchipuram District
36.K.DhanasekariD/o.Kuppusamy , M.G.R.Nagar,
Kothimangalam, Thirukkalukundram,
Kanchipuram District
37.S.MalinideviD/o.Subramani, No.56, Mettu
Street , Desumugipet, Thirukkalkundram,
Kanchipuram District
38.V.Viswanathan,S/o.Vadagiri , No.25,
Gangaiamman Koil Street , Kanakoil Pettai ,
Thirukkalukundram, Kanchipuram District
39.M. KrishnanS/o. Manickam, No.2/59, Big St,
Orakattupettai And Post, Thirukkalukundram,
Kancheepuram Dt.
40.N. KrishnamoorthyS/o. Nandagopal, No.121/5,
Palliyarmadam St, Cheyyur, Kanchipruam Dt.
41.M. PanneerselvamS/o. Murugesan, No.36,
Mariamman Koil St, Gendarachery Village,
New Mambakkam, Maduranthakam,
Kanchipuram Dt.
42.Santhanamary ArumaidossW/o. Arumaidoss,
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WA No. 2774 of 2018 etc., batch
R.C. Street, Sengattur Village And Psot, Cheyyr
Tk, Kanchipruam Dt.
43.M. Ramalakshmi NatarajanW/o. Natarajan,
No.7/10, Anthoniyar St, North Chyyur,
Kanchipuram Dt.
44.C. ManjulaW/o. D. Chandran, No.3, Perumal
Koil St, Melapalandhai, Valapandal Post, Arcot
Tk, Vellroe Dt.
45.V. PalaniS/o. Varadhan, No.335, Bajanai Koil
St, Mazhaiyur Villge And Post, Via Kalavai,
Arcot Tk, Vellore Dt.
46.D. NagappanS/o. Duraisamy, No.47/51, School
St, Meinethapakkam And Psot, (via) Kalavai,
Arcot Tk, Vellore Dt.
47.C. ArjunanS/o. Chinnapaiyan, No.73/11,
Mariamman Koil St, Mettu Nagaleri, Agaram
Post, Via Kalavai, Arcot Tk, Vellore Dt.
48.P. BoopathiRtd. Primary Headmaster,
Mazhaiyur Village And Post (via), Kalavai,
Arcot Tk, Vellore Dt.
49.M. RamalakshmiW/o. Natarajan, No.7/10,
Anthoniyar St, North Chyyur, Kanchipruam Dt.
50.S. SelvarajS/o. Sengani, No.11/128, 1 St Street,
North Cheyyur, Cheyyur Post And Tk,
Kanchipruam Dt.
51.V. JayaramanS/o. Vedachalam, Seervadi
Village And Post, Chyyur Tk, Kanchipuram Dt.
52.S. KuppusamyS/o. Sambasivam, No.4/24, East
Tank St, Kanakoil Pettai, Thirukkalukundram,
Kanchipuram Dt.
53.V. VasanthaD/o. Venkatagurunathan, No.4/24,
East Tank St, Kanakoil Pettai,
Thirukkalukundram, Kanchipuram Dt.
54.Sara. SubramanianS/o. Sarangapani, No.18,
Kammalan St, Thirukkalukundram,
Kanchipruam Dt.
55.VedavalliW/o. T. Kanniyappan, No.28,
Kammalan St, Thirukkalukundram,
Kanchipuram Dt.
56.V. KanniappanS/o. S. Vadivelu, No.1, 13 Th St,
Asiriar Nagar, Thirukkalukundram,
Kanchipuram Dt.
57.R. ChandrasekaranS/o. S. Rathinam, No.12/1,
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WA No. 2774 of 2018 etc., batch
Big St, Kanna Koil Pet, Thirukkalukundram,
Kanchipuram.
58.R. NatarajanS/o. Ragavan, No.35, Battai St,
Desumughipet, Thirukkalukundram,
Kanchipuram.
59.M. RamamoorthyS/o. Manickam, No.49,
Pillaiyar Koil St, Desumughipet,
Thirukkalukundram, Kanchipuram.
60.S. ManiS/o. K. Samynathan, No.32, Padasalai
St, Desumughipet, Thirukkalukundram,
Kanchipuram.
61.K. SelvarasuS/o. Krishnasamy, No.3-4,
Thiruppor Kumaran Nagar, Desumughipeet,
Thirukkalukundram, Kanchipuram.
62.T.V. KalavalliD/o. T.S. Vedachalam, 36/81,
South Mada St, Thirukkalukundram,
Kanchipuram.
63.K. GandhiS/o. M. Krishnan, No.1/77a, Road St,
Melpudupakkam And Post, Via Valapandal,
Arcot Tk, Vellore Dt.
64.D. RaniD/o. K.S. Dhanapalan, No.76, 6 Th St,
Balu Nagar, Attur Post, Chengalpet Tk,
Kanchipuram Dt.
65.S. KuppammalD/o. Sudharsanam, No.6/377a,
Mapp Main Road, Sadras, Kalpakkam,
Thirukkalukundram, Kanchipuram.
66.S. KothaiD/o. Sivaprakasam, No.8a, Mettu St,
Thindivanam Road, Marakkanam Psot,
Villupruam Dt.
67.A. AnthoniyammalRetd.Head Mistress,
Viluthamangalam Village, Maduranthagam Tk,
Kanchipuram Dt.
68.K. MaragathamD/o. Kumbalingam, No.50,
Battai St, Desumughipet, Thirukkalukundram,
Kanchipuram Dt.
69.NarashimmanS/o. Duraisamy, No.160, Pillaiyar
Koil St, Vellambi Post, Via Kalavai, Arcot Tk,
Vellore Dt.
..Petitioner(s)
Vs
1. The State Of TamilnaduRep By Its Secretary ,
Department Of School Education,
Fort.St.George , Chennai - 600009 Chennai
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WA No. 2774 of 2018 etc., batch
2. The State Of TnRep By Its Secretary,
Department Of Adi-dravidar And Tribal
Welfare, Fort.St.George, Chennai
3. The Director Of Elementary EducationDpi
Compound, College Road, Chennai
4. The Director Of Adi Dravidar WelfarChepauk,
Chennai
5. The Director Elementary Education
OfficerKanchipuram, Kanchipuram Dist
6. The District Elementary Education
OfficerVellore, Vellore Dist
7. The District Adi Dravidar Welfare
OfficerVellore, Vellore Dist
8. The District Adi Dravidar Welfare
OfficerKanchipuram, Kanchipuram Dist
9. The Assistant Elementary Education
OfficerThirukkalukundram, Kanchipuram Dist.
10.The Assistant Elementary Education
OfficerThimiri, Vellore Dist
11.The Assistant Elementary Education
OfficerKattangulathur, Kanchipuram Dist.
12.The Assistant Elementary Education
OfficerMadurantakam, Kanchipuram Dist.
13.The Assistant Elementary Education
OfficerPavunjur, Kanchipuram Dist.
14.The Assistant Elementary Education
OfficerChithamur, Kancheepuram Dist.
15.The Special TahsildarMadurantakam,
Kanchipuram Dist.
16.The Special TahsildarVellore, Vellore Dist
..Respondent(s)
WA No. 2489 of 2019
1. B.L.KrishnaveniRetired Head Master,
D/o.Loganathan, No.1/213, Anchineyar Koil
Street , Onnupuram And Post, Arni Tk,
Thiruvannamalai District Tiruvannamalai
2. C.NarayanasamyRetired Headmaster,
S/o.Chinnakulanthi , Ammapalayam Village
And Post, Onnupuram (via), Arni Tk,
Thiruannamalai District
3. B.S.RajeswariRetired Headmaster,
D/o.B.N.Somasundar, No.242/2, Pillaiyar Koil
Street , Ramasamikuppam Village , Onnupuram
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WA No. 2774 of 2018 etc., batch
Post, Arni Tk, Thiruvannamalai District
4. T.SanthiravathiRetired Headmaster,
D/o.P.T.Thulasi Chettiar, No.3/41, Nadu
Street , Onnupuram Post , Arni Tk,
Thiruvannamalai District
5. N.Suguna Bai(pensioner), W/o.Late
B.Natarajan, No.258, Pillaiyar Koil Street ,
Kolathur Village , Kannmanagalam (via), Arni
Tk, Thiruvannamalai District
6. P.Saroja(pensioner), W/o.Late .Pichandi ,
No.3/307, Kulathumettu Street, Mettukudisai
Village , Onnupuram Post, Arni Tk,
Thiruvannamalai District
7. K.R.MahalingamRetired Headmaster,
S/o.Rajagopal, Kuppam Village And Post,
Kannamangalam (via), Polur Tk,
Thiruvannamalai District
8. P.Yasodha Ammal (Pensioner)W/o.Late
V.Ranganathan, No.626, Pillaiyar Koil Street ,
Devangupuram Village , Onnupuram Post, Arni
Tk, Thiruvannamalai District
9. C.PachiammalRetired Headmaster,
W/o.T.V.Sivasubramaniam, No.4, Balaji Nagar
3rd Street, Katpadi , Vellore - 632007
..Petitioner(s)
Vs
1. The Secretary to Governmentof Tamilnadu,
School Education Department, Fort St. George,
Chennai-9 Chennai
2. The State of Tamilnadurep. by the Secretary to
Government, Adi Dravidar and Tribal Welfare
Department, Fort St. George, Chennai-9
3. The Director of ElementaryEducation, College
Road, Nungambakkam, Chennai-6
4. The District ElementaryEducational Officer,
Thiruvannamalai District, Thiruvannamalai
5. The District ElememntaryEducational Officer,
Vellore District, Vellore
6. The Assistant ElementaryEducational officer,
Polur Taluk, Thiruvannamalai District
7. The Assistant ElementaryEducational officer,
West Arni, Arni Taluk, Thiruvannamalai
District
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WA No. 2774 of 2018 etc., batch
8. The Assistant ElementaryEducational officer,
K.V.Kuppam, Vellore District
9. The Adi Dravidar and TribalWelfare Officer,
Vellore District, Vellore
..Respondent(s)
WA No. 2609 of 2019
1. A.RaghavanRetired Headmaster,
S/o.Appadurai, No.1/20, Bajanai Koil Street ,
Narayanamangalam Village , Krishnapuram
Post , Sandavasal (via), Polur Tk,
Thiruvannamalai District Tiruvannamalai
2. B.A. MurugesanRetired Headmaster, S/o.
Appasami Pillai, No.924, Pushpagiri St,
Sandavasal Post, Polur Tk, Thiruvannamalai
Dist.
3. V.RadhakrishnanRetired Headmaster, S/o.
Venkatesa Naidu, No.1424, Pilliar Koil St,
Gangaranathal Village, Sandavasal Post, Polur
Tk, Thiruvannamalai Dist.
4. R.KannanRetired Headmaster, S/o. Ramasamy
Gounder, Kollaimedu, Velankuppam Village,
Kelur Post, Polur Tk, Thiruvannamalai Dist.
5. T.GovindasamiRetired Headmaster, S/o.
Thangeyapa Gounder, No.911, Pilliar Koil St,
Thulava Pushpagiri Village, Sandavasal Post,
Polur Tk, Thiruvannamalai Dist.
6. N.DevarajanRetired Headmaster, S/o. Natesa
Aachari, No.379, Kamala St, Kasthampadi And
Po, Polur Tk, Thiruvannamalai Dist.
7. V.DakshinamurthiRetired Headmaster, S/o.
Vendavarayan, No.9, 24/05, Thiruvalluvar St,
Kalambur And Po, Polur Tk, Thiruvannamalai
Dist.
8. G.UthamagandhiRetired Headmaster, S/o.
Gopal Udayar, No.2, Thiruvalluvar St,
Kalambur And Po, Polur Tk, Thiruvannamalai
Dist.
9. K.DuraikannuRetired Headmaster, S/o.
Kuppusamy Chettiyar, No.371, Kamala St,
Kasthampadi And Post, Polur Tk,
Thiruvannamalai Dist.
10.R.LogambalRetired Headmaster, W/o. Radha
Ram Chettiyar, No.129 Nedu St, Kalambur And
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WA No. 2774 of 2018 etc., batch
Po, Polur Tk, Thiruvannamalai Dist.
11.R.ArumugamRetired Headmaster, S/o. Rama
Gounder, No.1/18, Road St, Krishnapuram
Village And Po, Polur Tk, Thiruvannamalai
Dist.
12.K.RamasamyRetired Headmaster, S/o. Kulla
Gounder, Ramanathapuram Kolaimedu,
Ramanathapuram Post, Polur Tk,
Thiruvannamalai Dist.
13.T.PanduranganRetired Headmaster, S/o.
Thiruvengada Pillai, No.1/79, Pillaiyar Koil St,
Krishnapuram And Po, Polur Tk,
Thiruvannamalai Dist.
14.G.Prema(pensioner), W/o. Late
Gopalakrishnan, No.43/10, Pillaiyar Koil St,
Eanthuvampadi Village, Pulavanpadi Post,
Polur Tk, Thiruvannamalai Dist.
15.G.ThilagamW/o. Late Govindasamy, No.14/89,
Anna St, Kalambur Post, Polur Tk,
Thiruvannamalai Dist.
16.A.ParasuramanRetired Headmaster, S/o.
Appasamy, No.1301, Padavedu Road St, Ak
Padavedu And Po, Polur Tk, Thiruvannamalai
Dist.
17.M.MalligaRetired Headmaster, W/o.
Manivachagam, No.16, Govindasamy St, Polur
Town, Thiruvannamalai Dist.
18.A.VasanthalRetired Headmaster, W/o.
Chokalingam, No.10/64, Diversion Road, Polur
Town, Thiruvannamalai Dist.
19.M.S. Susai Regina ManickammalRetired
Headmaster, D/o. Steneslaas, No.23/20-a1,
Indra Nagar, Diverson Road, Polur Town,
Thiruvannamalai Dist.
20.R.JayalakshmiRetired Headmaster, D/o.
Ramasamy Naidu, No.14, Veerappan St, Polur
Town, Thiruvannamalai Dist.
21.V.RanganathanRetired Headmaster, S/o.
Venkatesan, No.626, Pillaiyar Koil St,
Vethangapuram Village, Onupuram Post, Arni
Tk, Thiruvannamalai Dist.
22.M.V. SinthamaniPensioner, W/o. Late
Vishvanathan, No.1/170, Velalar St, Onupuram
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WA No. 2774 of 2018 etc., batch
And Po, Arni Tk, Thiruvannamalai Dist.
23.A.VengiammalRetired Headmaster, W/o.
Varadharajan, No.393, Big St, Kalasamutharam
Village And Post, Kannamangalam Via, Polur
Tk, Thiruvannamalai Dist.
24.K.VaradharajanRetired Headmaster, S/o.
Kesava Gounder, No.393, Big St,
Kalasamutharam Village And Post,
Kannamangalam Via, Polur Tk,
Thiruvannamalai Dist.
25.S.MaheswariPensioner, W/o. Late Subramani,
No.12/1, Arni Main Road, Sabthalipuram
Village, Tps Post, Vellore Tk And Dist.
..Petitioner(s)
Vs
1. The Secretary To Government Of
TamilnaduSchool Education Department , Fort
St.George , Chennai - 600009 Chennai
2. The Director Of Elementary EducationCollege
Road, Nungambakkam, Chennai - 600006
3. The District Elementary Educational
Officer,Thiruvannamalai District ,
Thiruvannamalai
4. The District Elementary Educational
OfficerVellore District , Vellore
5. The Assistant Elementary Educational
OfficerS/o.Nallusamy, Door No.11,
Arunthathiar Street, 9th Ward, Thammampatti,
Gangavalli, Salem
6. The Assistant Elementary Educational
OfficerKalasapakkam, Thiruvannamalai
District
7. The Assistant Elementary Educational
OfficerNo.7/47, Kosaripatti, Periyakadu,
Kannandheri P.O. Sankari Taluk, Salem
District-637 102
8. The Assistant Elementary Educational
OfficerKanayampadi , Vellore District
..Respondent(s)
WA No. 2607 of 2019
1. N.KannappanRetired Headmaster, S/o. Natesan,
No.654, Aachari St, Kattukanallur Po, Arni Tk,
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WA No. 2774 of 2018 etc., batch
Thiruvannamalai Dist.
2. D.ArumugamRetired Headmaster, S/o.
Devasenathipathi, No.302/4, Pilliar Koil St,
Gangayanur Post, Polur Tk, Thiruvannamalai
Dist.
3. M.Saroja(pensioner), W/o. Late Muthu, No.61,
Pillaiar Koil St, Kilpallipattu Village,
Kannamangalam Post, Vellore Dist.
4. S.Lalitha(pensioner), W/o. Late Subbarayan,
No.30425, Meeraspattai, Kilpallipattu Village,
Kannamangalam Post, Vellore Dist.
5. M.Vijayalakshmi(pensioner), W/o. Late
Subramanian, No.1099, Nadu St, Kattukanallur
Post, Arni Tk, Thiruvannamalai Dist.
6. R.Banumathi(pensioner), W/o. Late Rajagopal,
No.121, Pilliar Koil St, Kilpallipattu Village,
Kannamangalam Post, Vellore Tk And Dist.
7. S.Thanjiammal(pensioner), W/o. Late
Subramanian, No.3318, Road St, Kaligapuram
Village, Kesavapuram Post, Polur Tk,
Thiruvannamalai Dist.
..Petitioner(s)
Vs
1. The Secretary To Government Of
TamilnaduSchool Education Department
Fort.St.George, Chennai 09.
2. The Director Of Elementary EducationCollege
Road, Nungambakkam, Ch-06.
3. The District Elementary Educational
OfficerThiruvannamalai District,
Thiruvannamalai.
4. The District Elementary Educational
OfficerVellore District, Vellore.
5. The Assistant Elementary Educational
OfficerPolur Tk, Thiruvannamalai District.
6. The Assistant Elementary Educational
OfficerWest Arni, Arni Tk, Thiruvannamalai
Dist.
7. The Assistant Elementary Educational
OfficerKaniyampadi Tk, Vellore Dist.
..Respondent(s)
WP No. 20378 of 2015
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WA No. 2774 of 2018 etc., batch
1. J.JanarthanamRetd. Headmaster, S/o.Jeyarama
Naicker, NO.852, Mullai Street, Narayana
nagar, Near Higher Sec. School, Villupuram
District
2. R.SarojaRetd. Headmistress, W/o.Royappan,
No.852, Mullai Street Narayana Nagar, Near
Higher Sec. School, Villupuram District
3. P.SriranganRetd. Headmaster,
S/o.Ponnurangan, No.3/511, East Street,
Melacheri & Post, Gingee Villupuram District
4. V.GandhiRetd. Headmaster, S/o.Elangovan,
No.20, 3rd Street, Bus Stop West Side,
Rajendra Nagar, Ginjee, Villupuram District
5. C.MaryPensioner, W/o.Jayaraj (Late) Eariyur &
Post, Ulunthurpet, Villupuram District
6. R.SelvarasuRetd. Headmaster, S/o.Rajavel,
No.129, Main Road, Chithalingamadam,
Thirukovilur Taluk, Villupuram District
7. M.RamasamyRetd. Headmaster, S/o.Manickam,
No.122, Main Road, Chithalingamadam,
Thirukovilur Taluk, Villupuram District
8. R.NarasingamRetd. Headmaster,
S/o.Rajamanickam, Saliyaveethi, C.Meiyur
Post, Chithalingamadam Taluk, , Thirukovilur
Taluk, Villupuram District
9. V.VenkatrajRetd. Headmaster,
S/o.N.Vishwanathan, Teachers Colony,
Thiruvirayagapuram, Villupuram Road,
Jayamkondan Post, Gingee Villupuram District
10.P.SubhramanianRetd. Headmaster, S/o.Ponnan,
27/N-2, Jeeva Illam, Prakasam Nagar,
Ulundurpet Post, Villupuram District
11.M.ThangarasuRetd. Headmaster, S/o.Muthu,
No.2, Prakasam Nagar, Ulundurpet Post,
Villupuram District
12.P.ParamasivamRetd. Headmaster, S/o.Pavadai,
155, Mariyamman Koil Street, P.Konalavadi
Post, Ulundurpet Tk., Villupuram District
13.K.Syed UsmanRetd. Headmaster, S/o.Syed
Kadar, 38, L.D.Bank, Pudu Street,
Thiruvannamalai Road, Gingee, Villupuram
District
14.R.GanesanRetd. Headmaster,
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WA No. 2774 of 2018 etc., batch
S/o.T.R.Ramasamy, No.20, Kattabomman
Street, Periya Agaram, Gingee Tk., Villupuram
District
15.S.JagadeesanRetd. Headmaster, S/o.Srinivasan,
1/72, R.Nayambadi & Post, Gingee Tk.,
Villupuram District
16.J.BarnabasRetd. Headmaster, S/o.Jesudoss,
2/47, Kovil Street, Velanthangal Post, Gingee
Tk., Villupuram District
17.K.RanganathanRetd. Headmaster, S/o.Kannan,
Ottampattu, Thiruvathikulam Post, Gingee Tk.,
Villupuram District
18.A.ChandraRetd. Headmistress, W/o.Rajavel,
Kadaladikulam, Se.Pettai Post, Gingee Tk.,
Villupuram District
19.S.MariyanathanRetd. Headmaster, S/o.Susai,
123A, East Street, Eraiyur & Post, Ulundurpet
Taluk,Villupuram District
20.C.VenkatesanRetd. Headmaster,
S/o.S.Chinnasamy, Thimmachur G.Ariyur Post,
Tirukoilur Tk., Villupuram District
21.P.ChinnapillaiRetd. Headmaster,
S/o.L.Ramachandran, Deiveegan Street,
Poo.Malaiyanur Post, Ulundurpet Tk.,
Villupuram District
22.N.ChellammalRetd. Headmaster,
S/o.S.Rajendiran, 20/51, Karneshan Street,
Ulundurpet, Villupuram District
23.A.Abdul KuthusRetd. Headmaster, S/o.Abdul
Suhab, 3/2, Mariyamman Koil Street,
T.V.N.Road, Ulundurpet, Villupuram District
24.G.GopalRetd. Headmaster,
S/o.R.Govindasamy, Parinthal & Post,
Ulundurpept Tk., Villupuram District
25.D.SelvarajuRetd. Headmaster, S/o.Dhanakotti,
1/198, Kiliyur and Post, Ulundurpept Tk.,
Villupuram District
26.M.MarthandanRetd. Headmaster,
S/o.Marimuthu, 1/197, Kiliyur Nadu Veethi,
Kiliyur Post, Ulundurpept Tk., Villupuram
District
27.T.RamachandranRetd. Headmaster,
S/o.Devikulam, Nadukuppam Post, Via
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WA No. 2774 of 2018 etc., batch
Marakanam, Tindivanam Tk., Villupuram
District
..Petitioner(s)
Vs
1. The State of Tamilnadurep. by the Principal
Secretary to Government, School Education
(NaVa2) Department, Fort St. George,
Chennai-9
2. The Director of ElementaryEducation, College
Road, Nungambakkam, Chennai-600 006
3. The District ElementaryEducational Officer,
Villupuram Villupuram District
4. The District ElementaryEducational Officeer,
Cuddalore, Cuddalore District
5. The Assistant ElementaryEducational Officer,
Tiruvennainallur, Villupuram District
6. The Assistant ElementaryEducational Officer,
Gingee, Villupuram District
7. The Assistant ElementaryEducational Officer,
Tirunavalur, Villupuram District
8. The Assistant ElementaryEducational Officer,
Ulundurpet, Villupuram District
9. The Assistant ElementaryEducational Officer,
Virudhachalam, Cuddalore District
..Respondent(s)
WP No. 20816 of 2015
M.Raju,S/o. Muniyan, Majjid Street, Bommudi
Post, Pappireddipatti Taluk, Dharmapuri District.
..Petitioner(s)
Vs
1. The State of Tamil Nadu,Rep. by its Secretary,
Department of School Education, Fort St.
George, Chennai-9.
2. The Director of ElementaryEducation, DPI
Compound, College Road, Chennai-6.
3. The District ElementaryEducational Officer,
Dharmapuri & District.
4. The Assistant ElementaryEducational Officer,
Morappur Union, Dharmapuri District.
..Respondent(s)
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WA No. 2774 of 2018 etc., batch
WP No. 21349 of 2015
C.VadivelS/o.Chidambaram, Retired Teacher,
Neduvasal East, Alangudi, Pudukkottai District.
..Petitioner(s)
Vs
1. The State of TamilnaduRep. by its Secretary to
Government, School Education Department,
Fort St. George, Chennai-600 006.
2. The Director of ElementaryEducation, DPI
Compound, College Road, Chennai-600 006.
3. The Assistant ElementaryEducational Officer,
Peravurani, Thanjavur District.
4. The Accounts OfficerOffice of the Principal
Accountant General (Accounts & Entitlement),
Tamilnadu, 361, Anna Salai, Chennai-600 018.
..Respondent(s)
WP No. 21374 of 2015
A.Raju,S/o. Adaikkalam, Retired Teacher, 4/225,
Mavadukurichi, Peravurani Taluk, Thanjavur
District.
..Petitioner(s)
Vs
1. The State of Tamil Nadu,Rep. by its Secretary
to Government, School Education Department,
Fort St. George, Chennai-9.
2. The Director of ElementaryEducation, DPI
Compound, College Road, Chennai-6.
3. The Assistant ElementaryEducational Officer,
Peravurani, Thanjavur District.
4. The Accounts Officer,Office of the Principal
Accountant General (Accounts & Entitlement),
Tamil Nadu, 361, Anna Salai, Chennai-18.
..Respondent(s)
WP No. 21515 of 2015
1. K.Kuppan, S/o.Kannappan,Retired Head
Master, P.U.Elementary School, Res: 1/683A,
Thiruvalluvar St, Jaladyanpet, Pallekaranai
Po-100, Kancheepuram Dt
2. D.ChinnamannarS/o.Duraisamy Reddiyar, Retd
Head Master, P.U.Elementary School, Res: 17,
Bajanai Koil St, Gunduperumbedu-602 105,
Kancheepuram Dt
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WA No. 2774 of 2018 etc., batch
3. P.K.Subramanian, S/o.KalathiRetd Head
Master, P.U.Elementary School, Res: 119,
Pillaiyar Koil St, Pichivakkam & PO-631 553,
Sriperumbudur, Kancheepuram District
4. Y.Vincent, S/o.IrudayamRetd Head Master,
P.U.Middle School, Res: 3/410, Madha Koil St,
Pannur Post-602 108, Thiruvallur District
5. S.ThiruvirkolamS/o.V.Sambanda Mudaliar,
Retd Head Master, P.U. Middle School, Res: 6,
Yagasalai Mandapam Street, Chinna
Kancheepuram-631 501, Kancheepuram Dt
6. C.Veeraraghavan,S/o.Chinnasamy Naidu, Retd
Head Master, P.U.Elementary School, Res: 49,
Perumal Koil St, Edayarpakkam Post,
Kancheepuram District-631 553
7. V.ShanmugamS/o.Vajeravelu Mudaliyar, Retd
Head Master, P.U.Elementary School, Res:
Vellalar Street, Vallam, Mathur Post,
Kancheepuram District
8. I.AmalarpavamW/o.Savariappan, Retd Head
Master, P.U. Elementary School, Res: 45,
Kavalar Kudiyiruppu, Mylapore Kacheri Salai,
Chennai-4.
9. C.Ganesan, S/o.ChinnappanRetd Head Master,
P.U. Middle School, Res: 70, Mettu Street,
Ekanapuram (Vi) Post, Kancheepuram
District-631 553
10.R.Manoharan, S/o.RajivelRetd Head Master,
P.U. Elementary School, Res: 15, Bajanai Koil
Street, Ekanapuram (vi) Post, Kancheepuram
District-631 553
11.M.Jaganathan,S/o.Muthu NayagarRetd Head
Master, P.U. Elementary School, Res: Mettu
Street, Gunagarambakkam, Edayarpakkam
Post-631 553, Kancheepuram District
12.P.Shanmugam, S/o.PonnanRetd Head Master,
P.U. Elementary School, Res: Chellampattidai
Post, Edayarpakkam via, Kancheepuram
District-631 553
13.L.Duraisamy, S/o.LoganathanP.U. Elementary
School, Res: No.59, Bajanai Koil Street,
Ekanapuram-631 553
14.L.KrishnamoorthyS/o.Lakshmipathi, Retd Head
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WA No. 2774 of 2018 etc., batch
Master, P.U. Elementary School, Res: 19, Sivan
Koil Street, Sriperumbudur P.U.Unit,
Kancheepuram District-602 105.
15.P.Kannan, S/o.PrasannaRagavachari, Retd Head
Master, P.U. Elementary School, Res: Panrutti
Post, Thenneri via, Kancheepuram District-631
604.
16.A.KrishnanS/o.Appaniyengar, Retd Head
Master, P.U. Elementary School, Res: Panrutti
Post, Thenneri via, Kancheepuram District-631
604.
17.G.LouisaW/o.Paularokiam, Retd Head Master,
P.U. Elementary School, Res: 25/A,
Chengalpattu St, V.R.P.Chathiram,
Sriperumbudur, Kancheepuram District-602
105.
18.M.Maria Doss, S/o.M.ArulappaRetd Head
Master, P.U. Elementary School, Res: 1/21,
Punitha Chinnappar St, Molachur,
Sunguvarchathiram, Kancheepuram
District-602 106.
19.L.Kannika, W/o.MunuswamyRetd Head
Master, P.U. Middle School, Res: 6/6, Then
Pushkarani Street, Sriperumbudur,
Kancheepuram District-602 105.
20.G.LalithakumariW/o.janarthanan, Retd Head
Master, P.U. Middle School, Res: 134/200,
Gandhi Road, Sriperumbudur P.U.Unit,
Kancheepuram District
21.C.SelvarajuS/o.Chinnappayan, Sivapuram P.U.
Elementary School, Res: Eganapuram,
Edayarpakkam via, Sriperumbudur Taluk,
Kancheepuram District
22.K.Mangalavalli,W/o.Vengatachalapathi. P.U.
Middle School, Res: PodavoorVillage, Kandoor
Post via Pannoor-602 108, Kancheepuram
District
23.E.LakshmananS/o.Ethiraja Naicker, Retd Head
Master, P.U. Middle School, Res: 38, Nehru
Street, Sriperumbudur, Kancheepuram
District-602 105.
24.P.LalithaW/o.Munusamy, Retd Head Master,
Res: 21/16, Sivan Koil Street, Sriperumbudur,
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WA No. 2774 of 2018 etc., batch
Kancheepuram District
25.Malapatti Rita, W/o.ShowriahRetd Head
Mistress, Res: 863/4, St. Thomas Street, Pannar
Village and Post, Thiruvallur District-602 108.
..Petitioner(s)
Vs
1. The Government of Tamil NaduRep. by the
Secretary to Government, School Education
Department, Secretariat, Fort St. George,
Chennai-9.
2. The Director of ElementaryEducation, College
Road, Nungambakkam, Chennai-6.
3. The District ElementaryEducational Officer,
Kancheepuram, Kancheepuram District
4. The Assistant ElementaryEducational Officer,
Sriperumbudur P.U.Unit, Sriperumbudur,
Kancheepuram District
..Respondent(s)
WP No. 21665 of 2015
1. K.MadhaianS/o.Kalaia Gowder, No.4/156,
Chinnamathampalayam, Pilichi Post,
Coimbatore-641 019.
2. K.DevarajS/o.R.Kariappa Gowder, No.2/440,
Govanur, Naicken Palayam, Coimbatore-641
020.
3. A.RangaswamyS/o.R.Attianna Gowder,
No.152-N5 G6, KGR Lay OUt, K.K.Nagar,
Mettupalayam Post, Coimbatore-641 301.
4. K.R.KrishnanS/o.Rangasamy Naidu, No.5/524,
Kuppanaickenpalayam, Somayampalayam Post,
Thadagam (Via), Coimbatore-641 108.
5. R.NarayanaswamyS/o.Rangaswamy, No.5/310,
Murugan Nagar, K.Vadamadurai Post,
Coimbatore-641 017.
6. T.S.NatrarajanS/o.T.S.Subbia Gounder,
No.2/254, Sarvodaya Colony, Thoppampatti
Post, Coimbatore-641 017.
7. N.S.AyyammalS/o.Muthuswamy, No.52/252,
Vanni Nagar, Vellakinar Pirivu Post,
Coimbatore-641 029.
8. B.SivasubramanianS/o.Basava Gowder,
No.2/207, Mariamman Koil West Street,
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WA No. 2774 of 2018 etc., batch
Chinnathadagam, Coimbatore-641 108.
9. G.S.IndramaniW/o.K.N.Rajendran, Saraswathi
Nilayam, No.21, Vengateswara Nagar,
Kavundampalayam, Coimbatore-30.
10.R.Chinna DuraiS/o.Ramaswamy Gowder, 4/21,
Kalayanur, Thadagam Post, Coimbatore-641
108.
11.S.MarammalW/o.N.Muruthaiyan, No.1/169,
South Street, Chinnathadagam, Veerapandi
Road, Coimbatore-641 108.
12.N.VijayalakshmiW/o.R.Thirumurthi, 1/496,
Arul Jothi Nagar, Thoppompatti Pirivu,
K.Vadamadurai Post, Coimbatore-17.
13.G.VeeralakshmiS/o.S.Rengasamy, No.707/M-6,
L.M.W.Road, SRKV Post,
Perianaickenpalayam, Coimbatore-641 020.
14.J.Anni Delci Regina BaiW/o.D.Paulraj, No.2,
Ramachandran Street, Srinivasan Nagar,
Kavundampalayam, Coimbatore-641 030.
15.M.JothibaiW/o.D.J.Williams, Ramakutti Lay
Out, No.13, II Street, Kavundampalayam,
Coimbatore-30.
16.S.Hendry WilsonS/o.D.Sundrem Paul, No.1/42,
S.P.Nagar, T.V.S. Nagar Road,
Kavundampalayam, Coimbatore-30.
17.C.DhanalakshmiW/o.V.Subbiyan, 4/43,
S.P.Nagar, T.V.S.Nagar Road,
Kavundampalayam, Coimbatore-30.
18.M.SarathambalW/o.S.Hentry Wilson, No.1/42,
S.P.Nagar, T.V.S,Nagar Road,
Kavundampalayam, Coimbatore-30.
19.R.RanganathanS/o.Ramaswamy Naidu, No.8/1,
2nd Street, Sri Venkatesalu Nagar, SRKV Post,
Coimbatore-20.
20.K.ManiS/o.A.Krishnaswamy, 11/1, 7th Street,
Subramanianpalayam, G.N.Mills Post,
Coimbatdore-641 029.
21.K.PalaniammalW/o.V.Rangaswamy, No.4/204,
Thangavel Street, NGGO Colony,
Coimbatore-22.
22.N.NavamaniW/o.C.Dhandapani, No.19,
Prasanthi Nilayam, Ponnammal Garden,
Thottipalayam Road, Karamadai-641 104.
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WA No. 2774 of 2018 etc., batch
23.R.SaraswathiW/o.K.Palaniswamy, No.67-B,
Vinayagar Koil Street, Rakkipalayam,
Coimbatore-641 031.
24.K.SarasuW/o.R.Palanisamy, 6/13, Raju Nagar-
II, Jothipuram Post, Coimbatore-641 047.
25.R.NarayaniW/o.M.C.Mohankumar,
No.312/22B/33, Sakthi Nagar,
Periyanaickenpalayam, Coimbatore District.
26.N.C.RajalakshmiW/o.Nareayanan, 84/7A,
Union Tank Road, II Street,
Perianaickenpalayam Post, Coimbatore-641
020.
27.S.LakshminarayananS/o.Singara Iyer,
C/o.Venkataraman, No.38 C, DSM Store,
Srinivasapuram, Karur-1.
..Petitioner(s)
Vs
The District ElementaryEducational Officer,
Coimbatore, Coimbatore District.
..Respondent(s)
WP No. 21722 of 2015
V.ChockalingamS/o.Velayutham, Retired Teacher,
Neduvasal East, Alangudi, Pudukkotai District
..Petitioner(s)
Vs
1. The State of Tamilnadurep. by its Secretary to
Government, School Education Department,
Fort St. George, Chennai-9
2. The Director of ElementaryEducation, DPI
Compound, College Road, Chennai-6
3. The Assistant ElementaryEducational Officer,
Peravurani, Thanjavur District
4. The Accounts OfficerOffice of the Principal
Accountant General (Accounts & Entitlement)
Tamilnadu 361, Anna Salai, Chennai-18
..Respondent(s)
WP No. 21747 of 2015
B.UthamanRetd. AEEO, No.75, Pillayar Koil
Street, Melvenbakkam Village, Jagirthandalam
Post, Arakkonam Talum Vellore District-631 052.
..Petitioner(s)
Vs
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WA No. 2774 of 2018 etc., batch
1. The State of Tamil Nadu,Rep. by its Secretary
to Government, School Education Department,
Fort St. Geroge, Chennai-9.
2. The Director of ElementaryEducation, DPI
Compound, College Road, Chennai-6.
3. The Accounts OfficerOffice of the Principal
Accountant General (Accountants and
Entitlement)Tamil Nadu, 361, Anna Salai,
Chennai-18.
4. The District ElementaryEducation Officer, Fort,
Vellore District-632 004.
..Respondent(s)
WP No. 21896 of 2015
A.Jaya ArokiyamaryH /O G.Nambikkai mery,
Retd., Headmaster, Koil Street, Ealathagiri Village,
Krishnagiri Taluk & Dist.
..Petitioner(s)
Vs
1. The State of Tamil naduRep. by its Secretary,
Department of School Education,
Fort.St.George, Chennai - 600 009.
2. The Director of ElementaryEducation, DPI
Compound, College Road, Chennai - 600 006.
3. The District ElementaryEducation Officer,
Krishnagiri, Krishnagiri Dist.
4. The Assistant ElementaryEducation officer,
Parkur Union, Krishnagiri Dist.
..Respondent(s)
WP No. 22067 of 2015
K.JeyamaniW/o Ramasamy, Retd., Headmaster,
Edayarpalayam Village,
Kuppandapalayam,Thiruchangodu Tk, Namakkal
Dt.
..Petitioner(s)
Vs
1. The State of Tamil Nadu,Rep. by its Secretary,
Department of School Education,
Fort.St.George, Chennai-600 009.
2. The Director of ElementaryEducation, DPI
Compound, College Road, Chennai -600 006.
3. The District ElementaryEducation Officer,
Salem, Salem Dt.
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WA No. 2774 of 2018 etc., batch
4. The Assistant ElementaryEducation Officer,
Sankagiri Union, Salem Dt.
..Respondent(s)
WP No. 22490 of 2015
A.Anthony rajRetd Head Master, Mayampadi,
Vadakkananthal Po, Chinna Salem Tk, Villupuram
Dt. Res: Uthodaikkadu, Chinna Salem Tk,
Villupuram Dt.
..Petitioner(s)
Vs
1. The Govt of Tamil NaduRepresented by the
Secretary to Govt, School Education Dept,
Secretariat, Fort.St.George, Chennai - 09.
2. The Director of ElementaryEducation, College
Road, Nungambakkam, Chennai -6.
3. The District ElementaryEducation Officer,
Villupuram, Dt.
4. The Assist ElementaryEducation Officer,
Kallkurichi, Villupuram Dt.
..Respondent(s)
WP No. 22495 of 2015
P.Ramachandran,Retd Head Master, Panchayat
Union Elementary School, Namakkal Dt,
Res:480.Athu Main road, Namagiripettai village
Po, Namakkal Dt.
..Petitioner(s)
Vs
1. The Govt of Tamil NaduRepresented by the
Secretary to Govt, School Education Dept,
Secretariat, Fort.St.George, Chennai - 09.
2. The Director of ElementaryEducation, College
Road, Nungambakkam, Chennai -6.
3. The District ElementaryEducation Officer,
Namakkal Dt.
4. The Assist ElementaryEducation Officer,
Rasipuram Tk, Namakkal Dt.
..Respondent(s)
WP No. 22491 of 2015
P.Kaliamurthy,Retd Assist Elementary School
Head Master, Kallakurichi Po & Tk. Villupuram
Dt. Res:30/69-C, Kinattru St, Chinna Salem Tk,
Villupuram Dt.
__________Page 40 of 130
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WA No. 2774 of 2018 etc., batch
..Petitioner(s)
Vs
1. The Govt of Tamil NaduRepresented by the
Secretary to Govt, School Education Dept,
Secretariat, Fort.St.George, Chennai - 09.
2. The Director of ElementaryEducation, College
Road, Nungambakkam, Chennai -6.
3. The District ElementaryEducation Officer,
Villupuram, Dt.
4. The Assist ElementaryEducation Officer,
Chinna Salem Tk. Villupuram Dt.
..Respondent(s)
WP No. 22492 of 2015
R.Kalaiselvan,Retd Head Master, Panchayat Union
Middle School, Mathur Po, Chinna Salem,
Villupuram Dt, Res:Amman Nagar,
Vadakkananthal Po, Chinna Salem, Villupuram
..Petitioner(s)
Vs
1. The Govt of Tamil NaduRepresented by the
Secretary to Govt, School Education Dept,
Secretariat, Fort.St.George, Chennai - 09.
2. The Director of ElementaryEducation, College
Road, Nungambakkam, Chennai -6.
3. The District ElementaryEducation Officer,
Villupuram, Dt.
4. The Assist ElementaryEducation Officer,
Kallakurichi, Villupuram Dt.
..Respondent(s)
WP No. 22493 of 2015
V.KullammalRetd Head Master, Panchayat Union
Middle School, Mathur Po, Villupuram Dt,
Res:No.8, Puthu St, Vadakkananthal Po, Chinna
Salem, Villupuram
..Petitioner(s)
Vs
1. The Govt of Tamil NaduRepresented by the
Secretary to Govt, School Education Dept,
Secretariat, Fort.St.George, Chennai - 09.
2. The Director of ElementaryEducation, College
Road, Nungambakkam, Chennai -6.
3. The District ElementaryEducation Officer,
__________Page 41 of 130
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WA No. 2774 of 2018 etc., batch
Villupuram, Dt.
4. The Assist ElementaryEducation Officer,
Kallakurichi, Villupuram Dt.
..Respondent(s)
WP No. 22494 of 2015
P.Pandurangan,Retd Head Master, Panchayat
Union Middle School, Villupuram Dt, Res:43/1,
North St, Thengiyanatham Po, Chinna Salem,
Villupuram
..Petitioner(s)
Vs
1. The Govt of Tamil NaduRepresented by the
Secretary to Govt, School Education Dept,
Secretariat, Fort.St.George, Chennai - 09.
2. The Director of ElementaryEducation, College
Road, Nungambakkam, Chennai -6.
3. The District ElementaryEducation Officer,
Villupuram, Dt.
4. The Assist ElementaryEducation Officer,
Chinna Salem Tk, Villupuram Dt.
..Respondent(s)
WP No. 22501 of 2015
1. C.Mani,S/o. Chinnasamy, No.7/2, Katchupalli
Post, Konganapuram Via, Salem District.
2. S.Rajasekaran,S/o. J.D.Sundarajan, 1/102-1,
Tvr Nagar, Deravampalayam, Magudansavadi,
Salem District.
3. K.Banumathi,D/o. Kaliyappan, 3.3.20 A,
Anjenayer Nagar, Dapalkarar Kadu, Sankagiri
Taluk, Salem District.
4. V.Manickam,S/o. Veerasamy, 232/1,
Selliyamman Koil Street, Pelur Road,
Ayiyothiyapattinam, Salem District.
..Petitioner(s)
Vs
1. The State of Tamil Nadu,Rep. by its Secretary,
Department of School Education, Fort St.
George, Chennai-9.
2. The Director of ElementaryEducation, D.P.I.
Campus, College Road, Chennai-6.
3. The District ElementaryEducational Officer,
Salem, Salem District.
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WA No. 2774 of 2018 etc., batch
4. The Assistant ElementaryEducational Officer,
Konganapuram, Salem District.
5. The Assistant ElementaryEducational Officer,
Ayothiapattanam, Salem District.
..Respondent(s)
WP No. 22735 of 2015
1. G.RamakrishnanRetired Headmaster, panchayat
Union Primary School, Thambikottai
Melakadu, Pattukottai Union, Thanjavur Dt.
2. S.PakiriRetd, Headmaster, Panchayat Union
Primary School, Andikadu, Sethubava
Chathiram Union, Thanjavur Dt.
3. R.Palanivelu,Retd Headmaster, Panchayat
Union Primary School, Karukkadipatti,
Orathanadu Union, Thanjavur Dt.
4. S.Gnanamirtham,Retd Headmaster, panchayat
Union Primary School, Nambivayal, Pattukottai
Union, Thanjavur Dt.
5. G.Gurusamy,Retd Headmaster, Panchayat
Union Primary School, Karuppur, Maddukur
Union, Thanjavur Dt.
6. S.SivasamyRetd Headmaster, panchayat Union
Middle School, Senthalaivayal, Sethubava
Chathiram Union, Thanjavur Dt.
..Petitioner(s)
Vs
1. The State of Tamilnadu Rep byits secretary to
Govt, School Education Dept, Fort.St.George,
Chennai - 9.
2. The Director of ElementaryEducation,
D.P.I.Compound, College Road, Chennai-6.
3. The Dist ElementaryEducational Officer,
Thanjavur Dt.
4. Assit Elementary EducationalOfficer,
Madukkur Union, Thanjavur Dt.
5. Assist Elementary EducationalOfficer,
pattukottai Union, Thanjavur Dt.
6. Assist Elementary EducationalOfficer,
Sethubavachathiram Union, Thanjavur Dt.
7. Assist Elementary EducationalOfficer,
Orathanadu Union, Thanjavur Dt.
..Respondent(s)
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WA No. 2774 of 2018 etc., batch
WP No. 22740 of 2015
1. S. Srinivasan,Retired Headmaster, S/o. Subbian,
3/308, Thangavel Colony, Udumalai Road,
Pollachi - 642003, Coimbatore District.
2. R. Kuppusamy,Retired Headmaster, S/o.
Rangasamy Gounder, 5/353, Tamilmani Nagar,
Mahalingapuram Post, Pollachi-642 002,
Coimbatore District.
3. S. Chandramohan,Retired Headmaster, S/o.S.
Chandramohan, 22/11, Karikaliyamman Koil
Veethi, Pollachi 642 001, Coimbatore District.
4. K. Rathinam,Retired Headmistress, w/o. D.V.
Kandasamy 2/69B, Thaliyur, Uliyampalayam
Road, Thodamuthur,Coimbatore District.
5. A. Annapoorani,Retired Headmistress, W/o. V.
Palanisamy, Kembanur, Policekarar Garden,
Thaliyur Via,Thondamuthur-9, Coimbatore
District.
6. N.K. Govindarajulu,Retired Headmaster, S/o.
Krishna Chettiar, 3/5, Dharmaraja Kovil Vethi,
Naraseepuram Post, Thodamuthur - 641 109,
Coimbatore District.
7. K. Ramasamy,Retired Headmaster, S/o.
Kandasamy Gounder, 77/1, Athiyamaan Veethi,
Annanagar, Kinathukadavu Post, Coimbatore
District.
8. S. Viswanathan,Retired Headmaster, S/o.
Subbaiyah, 27, B.K.R. Layout Palladam Road,
Near Kerala Samajam, Pollachi, Coimbatore
District.
9. S. Kunjammal,Retired Headmistress, W/o. R.
Mohanasundaram, 19/7, G-1, Sri Durga Flats,
6th Cross Street, New Colony, Chrompet,
Chennai - 44.
10.M. NatarajanRetired Headmaster S/o.
Mariyappan 35, Sri Balaji Nagar, P.
Kottampatti, Mahalingampuram Post, Pollachi,
Coimbatore District.
..Petitioner(s)
Vs
1. The State of Tamilnadu Rep.byThe Secretary to
Government, School Education Department.
Fort St. George, Chennai-600009.
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WA No. 2774 of 2018 etc., batch
2. The Director ofElementary Education College
Road, Nungambakkam, Chennai-600 006.
3. The District ElementaryEducational Officer,
Coimbatore, Coimbatore District.
4. The AssistantElementary Educational Officer,
Kinathukadavu, Coimbatore District.
5. The AssistantElementary Educational Officer,
Kinathukadavu, Pollachi Coimbatore District.
6. The AssistantElementary Educational Officer,
Thondamuthur, Coimbatore District
..Respondent(s)
WP No. 22759 of 2015
1. A.Thiyagarajan, Retd HeadmasteS/o.
Arunachala Padaiyatchi, 6/12, Velagoundanur
Kattu arch, Pachanampattu Po, Omalur Tk,
Salem Dt.
2. M.Ramar, Retd HeadmasterS/o. Marimuthu,
Dasasamuthram, Posaripatti Po, Omalur Tk,
Salem Dt.
3. K.Jaganathan, Retd Headmaster,S/o.
Govindagoundar, Papychettypatti,
Kanjanayakanpatti Po, Melur Tk, Salem Dt.
4. C.Mallika Jayapual, RetdHeadmaster, W/o.
Jayapaul, No.349/85-D, Narayanan St,
peramanur, Salem - 7.
5. M.Velumani, Retd
HeadmasterChinnathirupathi, Salem Dt.
6. A.Uyirmani, Retd Headmaster,W/o.
R.M.Ponnusamy, No.10/88, Ayya Gounder St,
A.Vazhapadi, Salem Dt.
7. R.M.Ponnusamy, Retd HeadmasterS/o.
Muthusamy, No.10/88, Ayya Gounder St,
A.Vazhapadi, Salem Dt.
..Petitioner(s)
Vs
1. The State of Tamil Nadu Rep.byThe Secretary
to Govt, School Education Dept, Fort St.
George, Chennai 09.
2. The Director of ElementaryEducation, College
Road, Nungambakkam, Chennai 06.
3. The District ElementaryEducational Officer,
salem Dt.
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WA No. 2774 of 2018 etc., batch
4. The Assist ElementaryEducational Officer,
Salem Urban, Salem Dt.
5. The Assist ElementaryEducational Officer,
Vazhapadi, Salem Dt.
6. The Asst ElementaryEducational Officer,
Omalur, Salem Dt.
7. The Asst ElementaryEducational Officer,
Panamarathupatti, Salem Dt.
..Respondent(s)
WP No. 22764 of 2015
1. V.Selvaraj, Retd Headmaster,S/o. Velusamy,
155, Gounder Itteri Road, Indira Nagar North,
Palani - 624 601. Dindigul Dt.
2. K.Mariyappan, Retd Headmaster,S/o.
M.Karupannan, South St, Annanagar, Maanur
& Po, Palani T.K. Dindugal Dt.
3. P.Nallammal, Retd
HeadmistressW/o.D.Shanmugasundaram, 22/1,
Near Post Office, Madathukulam Po & Tk,
Tiruppur Dt.
4. M.Thilagam, Retd HeadmistressW/o.
R.Kannan, 45/32, Anumandapuram,
Dharapuram - 638 656, Tirppur Dt.
5. S.Kunjammal, Retd HeadmistressW/o.
R.Mohanasundaram, 19/7, G-1, Sri Durga Flats,
6th Cross Street, New Colony, Chrompet,
Chennai -44.
..Petitioner(s)
Vs
1. The State of Tamilnadu Rep.byThe Secretary to
Govt, School Education Dept, Fort St. George,
Chennai - 09.
2. The Director of ElementaryEducation, College
Road, Nungambakkam, Chennai 06.
3. The District ElementaryEducational Officer,
Dindigual Dt.
4. The Assist ElementaryEducational Officer,
Dindigul Dt.
5. The Assist ElementaryEducational Officer,
Thoppampatti, Dindigul Dt.
6. The Assist ElementaryEducational Officer,
Ottanchathiram, Dindigul Dt.
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WA No. 2774 of 2018 etc., batch
..Respondent(s)
WP No. 22888 of 2015
1. M.Ramasamy, Retd headmasterS/o. Muthu
Gounder, No.12. Mahadevapuram St, No.1
Vellore Road, Thiruchengodu - 637 211,
Namakkal Dt.
2. T.Masilamani, Retd HeadmasterS/o. Thanislas,
No.5/3A, Subburayan St, Thirusengodu - 637
211, Namakkal Dt.
..Petitioner(s)
Vs
1. The State of Tamil Nadu,Rep.byThe Secretary
to Govt, School Education Dept, Fort St.
George, Chennai-09.
2. The Director of ElementaryEducation, College
Road, Nungambakkam, Chennai-06.
3. The District ElementaryEducational Officer,
Namakkal Dt.
4. The Asst.ElementaryEducational Officer,
Thiruchengodu, Namakkal Dt.
5. The Asst. ElementaryEducational Officer,
Mallasamuthiram, Namakkal Dt.
6. The Asst. ElementaryEducation Officer,
Namakkal, Namakkal Ddt.
..Respondent(s)
WP No. 23576 of 2015
1. V.SivalingamRetd. H.M., S/o. Veeran,
Chinnankoneviduthi, Maruthankoneviduthi(Po),
Karambakudi(TK), Pudukkottai Dist.
2. P.BalakrishnanRetd. H.M., S/o.Pichai Muthu,
D.No. 11AC, AKR Nagar, Kacheri Street,
Karambakkudi(TK), Pudukkottai Dist.
3. S.Alagumalai PonnuramRetd. H.M., S/o.
Seenivasan, Sevvaipatti, Pilaviduthi(Po),
Karambakkudi(TK), Pudukkottai Dist.
4. M.DurairajRetd. H.M., S/o. Muthalagu,
Athiyadipatti, Pallavarayanpatti,
Karambakkudi(TK), Pudukkottai Dist.
5. A.RathinaveluRetd. H.M., S/o.L. Arumugam
Pillai (Late), Katchari Street,
Karambakkudi(TK), Pudukkottai Dist.
6. S.SusilaRetd. H.M., W/o. P.R. Subbiah, D. No.:
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WA No. 2774 of 2018 etc., batch
6-C, Pavendhar Street, Kandanur,
Karaikudi(TK), Sivagangai Dist.
7. P.Thangavelu Palani,25, Sevukantheru,
Karambakudi (Taluk) Post, Pudukkottai
District.
8. R.MadhavanS/o.Regunathan, Neiveli,
Vadapathi Post, Trichitrapalam, Karambakudi
Taluk, Tanjore District.
..Petitioner(s)
Vs
1. The Principal SecretarySchool Education
Department, Fort St.George, Chennai-600 009.
2. The District ElementaryEducation Officer,
Aranthangi, Pudukkottai District.
3. The District ElementaryEducation Officer,
Sivagangai, Sivagangai District.
4. The Assistant ElementaryEducation Officer,
Karambakkudi, Pudukkottai District.
5. The Assistant ElementaryEducation Officer,
Sakkottai, Karaikudi, Sivagangai District.
..Respondent(s)
WP No. 25364 of 2015
1. N. Saroja Legal Heir of LateP.Natarajan,
Headmaster (Expired While in Service)
Panchayat Union Primary School,
Athirampattinam, Pattukottai Union, Thanjavur
District.
2. G. Gurusamy,Legal Heir of Late V. Poornam
Retired Headmaster, Panchayat Union Primary
School (Girls), Maddukur Union Thanjavur
District.
3. R.Vairathammal Legal Heir OfLate C.
Ramasamy Headmaster (Expired While in
Service), Panchayat Union Primary School
Sankaranathar Gudikadu, Thiruvonam Union,
Thanjavur District
4. T. Periyarasan Legal Heir OfR. Renuka Retired
Headmaster Panchayat Union Primary School,
Pattankadu Sethubava Chathiram
Union,Thanjavur District.
..Petitioner(s)
Vs
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WA No. 2774 of 2018 etc., batch
1. The State of Tamilnadu Repby its Secretary to
Government, School Education Department,
Fort.St.George, Chennai-9.
2. The Director of ElementaryEducation, D.P.I
Compound, College Road, Chennai-6.
3. The District ElementaryEducational Officer,
Thanjavur, Thanjavur District.
4. Assistant ElementaryEducational Officer,
Thiruvonam Union, Thanjavur District.
5. Assistant ElementaryEducational Officer,
Madukkur Union, Thanjavur District.
6. Assistant ElementaryEducational Officer,
Pattukottai Union, Thanjavur District.
7. Assistant ElementaryEducational Officer,
Sethubavachathiram Union, Thanjavur District.
..Respondent(s)
WP No. 26784 of 2015
1. M.Dhanam,Retd. Headmaster,
W/o.S.Manickam (Late), No.3/60, Alavaipatti
Post, Via Vannathur 637 505, Rasipuram Tk,
Namakkal Dt.
2. S.Rajalingam,Retd. Headmaster,
S/o.A.Subburaya Mudaliyar, No.3/33
Alavayappati Post, Vennanthur Via Rasipuram
Taluk, Namakkal District.
3. K.Mayilvel,Retd. Headmaster,
S/o.Kozhathagoundar, No.1/38, Minnakkal
Post, Vennanthur Via Rasipuram Taluk,
Namakkal District.
4. P.Murugesan,Retd. Headmaster,
S/o.Palaniyappa Mudaliyar, No.22/30,
Nadupatti Alavaipatti Post, Rasipuram Taluk,
Namakkal District.
5. S.Kolandaivel,Retd. Headmaster, S/o.Sengoda
Goundar, Pallankadu, Vennanthur Post,
Rasipuram Taluk, Namakkal District.
6. P.Kasthuriammal,Retd. Headmaster,
W/o.M.Perumal, No.258 P, Water Tank,
Thiruchenkodu Road, Namakkal District.
7. T.R.Bagyam,Retd. Headmaster,
W/o.P.Ramasamy, No.23-1 A/4, Pachiyamman
Illam, Chekankadu, Vennanthur Post,
Namakkal District.
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WA No. 2774 of 2018 etc., batch
8. S.Backiyam,Retd. Headmaster,
W/o.Samikannu, No.1/229, Svaripalayam
Mamundi Post, Malasamuthram Via Namakkal
District.
9. A.Murugesan,Retd. Headmaster,
S/o.Angamuthu Asai, No.2/13 Palanthinipatty
Pudur, Palanithinnippatty Post, vennandur Via,
Rasipuram Taluk, Namakkal District.
10.P.Ramalingam,Retd. Headmaster,
S/o.Palaniyappan, No.11/63, Athanur Post,
Rasipuram Taluk, Namakkal District.
11.K.Muthusamy,Retd. Headmaster, No.5/75, O
Sowthapuram Post, Rasipuram Taluk,
Namakkal District.
12.K.K.Ramasamy,Retd. Headmaster,
S/o.Kanthappa Gounder, Paralikadu
Porasalpatti, Akkaraipatti Post, Rasipuram
Taluk, Namakkal District.
13.A.Thangavel,Retd. Headmaster,
S/o.Ariyaputhira Mudaliar, No.4/276 O
Sowthapuram Post, Rasipuram Taluk,
Namakkal District.
14.C.Muthu,Retd. Headmaster, S/o.Chinnu
Gounder, Moonkilmedu Thottam, Thottiyapatti
Post, Vaiyappamalai Via Rasipuram Taluk,
Namakkal District.
15.N.Muthusamy,Retd. Headmaster, S/o.
Nalliyappa Gounder, Kottakathanur, Maamundi
Post, Mallasamuthiram via Namakkal District.
16.P.Vajjaravel,Retd. Headmaster,
S/o.Periyannagounder, No.2/13 Chemandapatti
Kalkattanur, Via Vennathur, Rasipuram Taluk,
Namakkal District.
17.P.K.Marimuthu,Retd. Headmaster,
S/o.Kandasamy, No.44/21, Nesavalar Colony,
Rasipuram Taluk, Namakkal District.
18.R.Shanmugasundaram,Retd. Headmaster, S/o.
Rangasamy Gounder, Kolakadu,
Kunavelampatti Pudur Post, Rasipuram Taluk,
Namakkal District.
19.K.Krishnan,Retd. Headmaster,
S/o.Kolanthaivel, No.21A, Periya Aharaharam,
Kasthuri Silk House, Rasipuram Taluk,
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WA No. 2774 of 2018 etc., batch
Namakkal District.
20.A.Raju,Retd. Headmaster, S/o.Aathi, No.3/89,
S.K.Y.Illam, Near Vallalar Kovil, Rasipuram
Taluk, Namakkal District.
21.K.Agnesh,Pensioner, W/o.Kuppusamy(Late),
Retd. Headmaster, 62/25, Parameshwaran
Nagar, Pattanam Post, Rasipuram Taluk,
Namakkal District.
22.N.Palnaiyammal,Pensioner, W/o.A.S.Ganesan,
Retd. Headmaster, 1/15, Alampatti, Athanur
Post, Rasipuram Taluk, Namakkal District.
23.M.Kandasamy,Retd. Headmaster, S/o.Mari,
Aathanur Pudur, Rasipuram Taluk, Namakkal
District.
24.Siva.Balakrishnan,Retd. Headmaster, 10/2,
Noolaga STreet, Aathanur Post, Rasipuram
Taluk, Namakkal District.
25.K.Kalyani,Retd. Headmaster,
W/o.C.Ramasamy, C/191, vellaipillaiayr Koil ,
Alavaipati Post, Rasipuram Taluk, Namakkal
District.
26.A.Kamalam,Retd. Headmaster,
W/o.K.S.Loganathan, Kalanjar Nagar, Aathanur
Post, Rasipuram Taluk, Namakkal District.
27.A.Kanagaraj,Pensioner, S.Aarthanari (Late),
Retd. Headmaster, 5/8B, Dr.Subarayan Street,
Mallasamuthiram Post, Thiruchengadu Taluk,
Namakkal District.
28.M.Periyasamy,Retd. Headmaster,
S/o.Marimuthu Gounder, Semandapatti ,
Kalkattanur Post,Namakkal District.
29.K.Sarojini,Retd. Headmaster,
W/o.C.Periyasamy, No. 51B/7, Pillaiyar Nagar
2nd Street, court Road, Salem District.
30.Jayalakshmi,Retd. Headmaster, W/o.Late
V.Ramakrishnan, No.40/38, Kattukottai,
Kattanachampatiti, Rasipuram Taluk,
Namakkal District.
31.K.Sarasu,Retd. Headmaster, 5/20,
KamatchiammanKovil Street, R.Pudhupalayam
Post, Rasipuram Taluk, Namakkal District.
32.D.Rathinam,Retd. Headmaster, No.212/1,
Kallankadu, R.Pudhupalayam Post, Rasipuram
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WA No. 2774 of 2018 etc., batch
Taluk, Namakkal District.
33.T.Subramani,Retd. Headmaster, No.8/38,
Mudaliar Street, R.Pudhupalayam Post,
Rasipuram Taluk, Namakkal District.
34.V.Dhanalakshmi,Retd. Headmaster,
Poosarikadu, R.Pudhupalayam Post, Rasipuram
Taluk, Namakkal District.
35.T.Manickam,Retd. Headmaster,
W/o.S.Sellamuthu, No.11A / 37, S.S.Salai,
Rasipuram Taluk, Namakkal District.
36.S.Banumathi,Retd. Headmaster,
W/o.D.Kumaresan, Lakshmi STreet, Rasipuram
Taluk, Namakkal District.
37.E.Rajambal,Retd. Headmaster,
S/o.R.Venkatachalam, No.11E/36,
Subramaniyam Nagar, S.S.Salai, Rasipuram
Taluk, Namakkal District.
38.I.Elango,Retd. Headmaster, No.5/47 Andikadu,
Parakjalpudur Pudur Andakalur Gate,
Rasipuram Taluk, Namakkal District.
39.M.Nesamani,Retd. Headmaster,
W/o.G.Rajendran, No.2/80, Alampatti Rajiv
Gandhi Nagar, Athannor Post, Rasipuram
Taluk, Namakkal District.
40.K.Agnesh,Retd. Headmaster,
W/o.P.Kuppusamy, 62/25 Parameshwaran
Nagar, R.Pattanam Post, Rasipuram Taluk,
Namakkal District.
41.S.Lakshmi,Retd. Headmaster, 2/6, Alavaipatti
Post, Via Vennathur, Rasipuram Taluk,
Namakkal District.
42.V.Jayamani,Retd. Headmaster,
W/o.Kuppusamy, No.8/93, Athanur Pudur,
Athanur Post, Rasipuram Taluk, Namakkal
District.
43.Natesan K.,Retd. Headmaster, S/o.kandasamy
goundar, No.7/16, Kalaingar Nagar, Athanur
Post, Rasipuram Taluk, Namakkal District.
44.D.Kamalam,Retd. Headmaster, W/o.Late
A.V.Elavalagan, Ponni Nagar, suriagoundam
Palayam, Mallasamudram Melmugam,
Mallasamudram Post, Namakkal District.
45.M.P.Sengodan,Retd. Headmaster,
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WA No. 2774 of 2018 etc., batch
S/o.Periannagoundar, Methaiveedu,
Masakkaliaptti, Rasipuram Taluk, Namakkal
District.
46.R.Mariammal,Retd. Headmaster,
W/o.K.Subramanian, Alavaipatti Post,
vennandhur via, Rasipuram Taluk, Namakkal
District.
47.Kandasamy,Retd. Headmaster,
W/o.Karuppagoundar, No.3/376, Kubera Nagar,
Keeranur, No.3 Komarapalyaam Post, Via
Mallur, Namakkal District.
48.R.Periyasamy,Retd. Headmaster,
S/o.Ramasamy, 5/33 East Valasu Via Mallur,
Rasipuram Taluk, Namakkal District.
49.P.Kausalya,Retd. Headmaster, 128 Salem Main
Road, Mallasamudram Post, Namakkal District.
50.M.Jagaeesan,Retd. Headmaster, 93, North
Street, Pattanam Post, Rasipuram Taluk,
Namakkal District.
51.Venkatachalam.A,Retd. Headmaster,
S/o.Avinasi, Aramathapalayam, Alavaipatti
Post, Rasipuram Taluk, Namakkal District.
..Petitioner(s)
Vs
1. The State of Tamil Nadu Rep.by The Secretary
to Government, School Education Department,
Fort St. George, Chennai 600 009.
2. The Director of ElementaryEducation, College
Road, Nungambakkam, Chennai 600 006.
3. The District ElementaryEducational Officer,
Namakkal, Namakkal District.
4. The District ElementaryEducational Officer,
Salem, Salem District.
5. The Assistant ElementaryEducational Officer,
Namakkal, Namakkal District.
6. The Assistant ElementaryEducational Officer,
Vennanthur, Namakkal District.
..Respondent(s)
WP No. 29569 of 2015
M.K.NandanS/o.M.Krishnan, No.14, Mettu Street,
Uthiramerur Town & Taluk, Kancheepuram
District.
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WA No. 2774 of 2018 etc., batch
..Petitioner(s)
Vs
1. The State of Tamil Nadu,Rep. by its Secretary,
Department of School Education,
Fort.St.George, Chennai-09.
2. The Director of ElementaryEducation, DPI
Compound, College Road, Chennai-06.
3. The District ElementaryEducation Officer,
Chennai-06.
4. The Assistant ElementaryEducation Officer,
Pursawalkkam,Chennai-07.
..Respondent(s)
WP No. 40848 of 2015
1. V.ThiruvenkatamS/o.Late K.V.Venkatachalam,
No.819, Police Colony, Paparapatti (P.O),
Pennagaram (T.K.), Dharmapuri Dt
2. M.MaadalaimuthuS/o.Mariannan,
Kallankattanoor (Vill), Selliyampatti
(Panchayath), Pulikkarai (P.O), - 636808,
Palacode Tk, Dharmapuri Dt
3. N.EllammalW/o.C.Noorandan, A. Mallapuram
(P.O), Palacode (T.K.), Dharmapuri (D.T)
..Petitioner(s)
Vs
1. The State of Tamil NaduRep by its Secretary,
Dept of School Education, Fort.St.George,
Chennai - 09
2. The Director of ElementaryEducatin, DPI
Compound, College Road, Chennai - 06
3. The District ElementaryEducational Officer,
Dharmapuri, Dharmapuri Dt
4. The Assist ElementaryEducational Officer,
Palacode, Dharmapuri Dt
5. The Assist ElementaryEducational Officer,
Kaveripattinam, Krishnagiri Dt
..Respondent(s)
WP No. 40849 of 2015
R.Valliammal,W/o.P.Periaswamy, No.3/129, Sri
Ramulu Nagar, Kaveripatnam-635112, Krishnagiri
District.
..Petitioner(s)
Vs
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WA No. 2774 of 2018 etc., batch
1. The State of TamilnaduRep. by its Secretary,
Department of School Education,
Fort.St.George, Chennai-09.
2. The Director of ElementaryEducation, DPI
Compound, College Road, Chennai-06.
3. The District ElementaryEducational Officer,
Krishnagiri, Krishnagiri District.
4. The Assistant ElementaryEducational Officer,
Kaveripattinam, Krishnagiri District.
..Respondent(s)
WP No. 8516 of 2016
S.MoinudeenHead Master (Retired) 11-A, Muslim
Street, Puduppettai, Athur 636 141, Salem District
..Petitioner(s)
Vs
1. The State of Tamilnadurep. by its Secretary to
Government, School Education Department,
Fort St. George, Chennai-9
2. The Director of ElementaryEducation, DPI
Compound, College Road,m Chennai-6
..Respondent(s)
WP No. 8517 of 2016
P.MarimuthuSecondary Grade Teacher (Retired),
Anna Nagar, Periyaththukadu, Thumbal Po., 636
114, Peththanayakkanpalayam Taluk, Salem
District
..Petitioner(s)
Vs
1. The State of Tamilnadurep. by its Secretary to
Government, School Education Department,
Fort St. George, Chennai-9
2. The Director of ElementaryEducation, DPI
Compound, College Road,m Chennai-6
..Respondent(s)
WP No. 19264 of 2016
K.GowranS/o.L.Kaveri, Gundalampatti Post &
Village, (Via) K.R.P.Dam, Krishnagiri District-635
101
..Petitioner(s)
Vs
1. State of TamilnaduRep. by its Secretary,
Education Department, Fort St. George,
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WA No. 2774 of 2018 etc., batch
Chennai-9
2. The Direcotr of ElementarySchool Education,
DPI Complex, College Road, Nungambakkam,
Chennai-600 034
3. The Assistant ElementaryEducational Officer,
Kaveripattinam, Krishnagiri District
4. The Accountant GeneralAccountant General
Office, No.361, Anna Salai, Teynampet,
Chennai-18
..Respondent(s)
WP No. 19267 of 2016
K.P.LakshmananS/o.Periyanna Mudaliar,
Kavaipatti Village, Marudheri Post, Pochampalli
Taluk, Krishnagiri District
..Petitioner(s)
Vs
1. State of TamilnaduRep. by its Secretary,
Education Department, Fort St. George,
Chennai-9
2. The Direcotr of ElementarySchool Education,
DPI Complex, College Road, Nungambakkam,
Chennai-600 034
3. The Assistant ElementaryEducational Officer,
Kaveripattinam, Krishnagiri District
4. The Accountant GeneralAccountant General
Office, No.361, Anna Salai, Teynampet,
Chennai-18
..Respondent(s)
WP No. 19265 of 2016
K.NarayananS/o.Kuppu Chettiar, Kavaipatti,
Marudheri Post, Nagarasampatti (Via),
Pochampalli Taluk, Krishnagiri District
..Petitioner(s)
Vs
1. State of TamilnaduRep. by its Secretary,
Education Department, Fort St. George,
Chennai-9
2. The Direcotr of ElementarySchool Education,
DPI Complex, College Road, Nungambakkam,
Chennai-600 034
3. The Assistant ElementaryEducational Officer,
Kaveripattinam, Krishnagiri District
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WA No. 2774 of 2018 etc., batch
4. The Accountant GeneralAccountant General
Office, No.361, Anna Salai, Teynampet,
Chennai-18
..Respondent(s)
WP No. 19266 of 2016
P.VenkatachalamS/o.Parasurama Chetty, No.49
Chithrai Street, Nagarasampatti Post, Pochampalli
Taluk, Krishnagiri District
..Petitioner(s)
Vs
1. State of TamilnaduRep. by its Secretary,
Education Department, Fort St. George,
Chennai-9
2. The Direcotr of ElementarySchool Education,
DPI Complex, College Road, Nungambakkam,
Chennai-600 034
3. The Assistant ElementaryEducational Officer,
Kaveripattinam, Krishnagiri District
4. The Accountant GeneralAccountant General
Office, No.361, Anna Salai, Teynampet,
Chennai-18
..Respondent(s)
WP No. 21436 of 2016
A.Chan BashaRetired Head Master, 252, Bazaar
Street, Ward 1, Thammampatti Post, Gangavalli
Taluk, Salem District 636 113
..Petitioner(s)
Vs
1. The State of Tamilnadurep. by its Secretary to
Government, School Education Department,
Fort St. George, Chennai-9
2. The Director of ElementaryEducation, DPI
Compound, College Road, Chennai-6
3. The Assistant ElementaryEducational Officer,
Gangavlli 636 105
4. The Accounts OfficerOffice of the Principal
Accountant General (Accounts and Entitlement)
Tamilnadu 361, Anna Salai, Chennai-18
..Respondent(s)
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WP No. 21437 of 2016
S.R.SelvarajanRetired Head Master, 83, Murugan
Koil Street, Gandhi Nagar, Thammampatti Post,
Gangavalli Taluk, Salem District 636 113
..Petitioner(s)
Vs
1. The State of Tamilnadurep. by its Secretary to
Government, School Education Department,
Fort St. George, Chennai-9
2. The Director of ElementaryEducation, DPI
Compound, College Road, Chennai-6
3. The Assistant ElementaryEducational Officer,
Gangavlli 636 105
4. The Accounts OfficerOffice of the Principal
Accountant General (Accounts and Entitlement)
Tamilnadu 361, Anna Salai, Chennai-18
..Respondent(s)
WP No. 21461 of 2016
R.MarudhambalRetired Head Master, 5/196, North
Street, Kudamalai Post, Gangavalli Taluk, Salem
District 636 105
..Petitioner(s)
Vs
1. The State of Tamilnadurep. by its Secretary to
Government, School Education Department,
Fort St. George, Chennai-9
2. The Director of ElementaryEducation, DPI
Compound, College Road, Chennai-6
3. The Assistant ElementaryEducational Officer,
Gangavlli 636 105
4. The Accounts OfficerOffice of the Principal
Accountant General (Accounts and Entitlement)
Tamilnadu 361, Anna Salai, Chennai-18
..Respondent(s)
WP No. 21462 of 2016
M.MaryRetired Head Master, 1/1, Krishna Street,
Konneripatti Post, Gangavalli Taluk, Salem
District 636 113
..Petitioner(s)
Vs
1. The State of Tamilnadurep. by its Secretary to
Government, School Education Department,
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WA No. 2774 of 2018 etc., batch
Fort St. George, Chennai-9
2. The Director of ElementaryEducation, DPI
Compound, College Road, Chennai-6
3. The Assistant ElementaryEducational Officer,
Gangavlli 636 105
4. The Accounts OfficerOffice of the Principal
Accountant General (Accounts and Entitlement)
Tamilnadu 361, Anna Salai, Chennai-18
..Respondent(s)
WP No. 22391 of 2016
Mrs.K.SaraswathiHeadmistress (Retired), Gomathi
Muthupuram Village, Panaiyur Via, Sankarankovil
Taluk, Tirunelveli District 627 761
..Petitioner(s)
Vs
1. Government of Tamil NaduRep by its
Secretary, School Education Department, Fort
St.George, Chennai 9
2. Director of ElementaryEducation, College
Road, Nungambakkam, Chennai 6
3. District ElementaryEducational Officer,
Krishnagiri, Krishnagiri District
4. Assistant ElementaryEducational Officer,
Mathur Post, Pochampalli Taluk, Krishnagiri
District 635 203
..Respondent(s)
WP No. 31348 of 2016
J.Rubygrace,D/o.E.John William, Headmistress
(Rtd.), Residing at No.8, 9th North St., M.G.R.
Nagar, Katpadi, Vellore-7.
..Petitioner(s)
Vs
1. The Government of Tamil Nadu,
Rep. by its Principal Secretary to Government,
School Education Department,
Fort St. George, Chennai-600 009.
2. The Director of Elementary Education, College
Road, Chennai-600 006.
3. The District Elementary Educational Officer,
Vellore District, Vellore.
4. The Assistant Elementary Educational Officer,
Katpadi Panchayat Union, Katpadi,
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WA No. 2774 of 2018 etc., batch
Vellore District.
..Respondent(s)
WP No. 31355 of 2016
P.Sundaram, Headmaster (Retd)Res. at No.160,
Radhakrishnan Street, Arcot, Vellore District- 632
503.
..Petitioner(s)
Vs
1. The Government of Tamil Nadu,Rep. by its
Principal Secretary to Government, School
Education Department, Fort St. George,
Chennai-600 009.
2. The Director of ElementaryEducation, College
Road, Chennai-600 006.
3. The District ElementaryEducational Officer,
Vellore District, Vellore.
4. The Assistant ElementaryEducational Officer,
Arcot Panchayat Union, Arcot, Vellore District.
..Respondent(s)
WP No. 31356 of 2016
P.N.Padmanaban,S/o.P.M.Nandhagopal, Head
Master (Rtd), Res. at No.33/1B/ 37, Oththavadai
Street, Behind Benjamin Hospital, Navalpur,
Ranipet- 632 402, Vellore Dt
..Petitioner(s)
Vs
1. The Government of Tamil Nadu,Rep. by its
Principal Secretary to Government, School
Education Department, Fort St. George,
Chennai-600 009.
2. The Director of ElementaryEducation, College
Road, Chennai-600 006.
3. The District ElementaryEducational Officer,
Vellore District, Vellore.
4. The Assistant ElementaryEducational Officer,
Arcot Panchayat Union, Arcot, Vellore District.
..Respondent(s)
WP No. 31357 of 2016
K.Selvaraju,S/o.P.Kuppuveeran, Headmaster
(Retd). Res. at No.3/155, Cheyyar Road,
Muppathuvetti, Arcot- 632 503, Vellore District
..Petitioner(s)
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WA No. 2774 of 2018 etc., batch
Vs
1. The Government of Tamil Nadu,Rep. by its
Principal Secretary to Government, School
Education Department, Fort St. George,
Chennai-600 009.
2. The Director of ElementaryEducation, College
Road, Chennai-600 006.
3. The District ElementaryEducational Officer,
Vellore District, Vellore.
4. The Assistant ElementaryEducational Officer,
Arcot Panchayat Union, Arcot, Vellore District.
..Respondent(s)
WP No. 31358 of 2016
K.S.Selvam,S/o.K.A.Subramani, Headmaster
(Retd), Res. at No.34, Oththavadai Street, Arcot-
632 503, Vellore District
..Petitioner(s)
Vs
1. The Government of Tamil Nadu,Rep. by its
Principal Secretary to Government, School
Education Department, Fort St. George,
Chennai-600 009.
2. The Director of ElementaryEducation, College
Road, Chennai-600 006.
3. The District ElementaryEducational Officer,
Vellore District, Vellore.
4. The Assistant ElementaryEducational Officer,
Arcot Panchayat Union, Arcot, Vellore District.
..Respondent(s)
WP No. 31352 of 2016
E.Dhanasekaran,S/o.Ekambaram Pillai,
Headmaster (Rtd.), Residing at No.4/56, Bajanai
Koil Street, Laadavaram & Post, Arcot-632 503,
Vellore District.
..Petitioner(s)
Vs
1. The Government of Tamil Nadu,Rep. by its
Principal Secretary to Government, School
Education Department, Fort St. George,
Chennai-600 009.
2. The Director of ElementaryEducation, College
Road, Chennai-600 006.
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WA No. 2774 of 2018 etc., batch
3. The District ElementaryEducational Officer,
Vellore District, Vellore.
4. The Assistant ElementaryEducational Officer,
Arcot Panchayat Union, Arcot, Vellore District.
..Respondent(s)
WP No. 31351 of 2016
V.Krishnammal,D/o.C.Venugopal, Headmistress
(Rtd.), Residing at No.15-A, Navathivadi Street,
Arcot, Vellore District-632 503.
..Petitioner(s)
Vs
1. The Government of Tamil Nadu,Rep. by its
Principal Secretary to Government, School
Education Department, Fort St. George,
Chennai-600 009.
2. The Director of ElementaryEducation, College
Road, Chennai-600 006.
3. The District ElementaryEducational Officer,
Vellore District, Vellore.
4. The Assistant ElementaryEducational Officer,
Arcot Panchayat Union, Arcot, Vellore District.
..Respondent(s)
WP No. 31354 of 2016
R.Palani,S/o.Raji, Headmaster (Rtd.), Residing at
Omakuppam Taluk, Marimanikupam Post, Mittur
Via, Vaniyampadi Taluk, Vellore District.
..Petitioner(s)
Vs
1. The Government of Tamil Nadu,Rep. by its
Principal Secretary to Government, School
Education Department, Fort St. George,
Chennai-600 009.
2. The Director of ElementaryEducation, College
Road, Chennai-600 006.
3. The District ElementaryEducational Officer,
Vellore District, Vellore.
4. The Assistant ElementaryEducational Officer,
Tirupattur Panchayat Union, Tirupattur, Vellore
District.
..Respondent(s)
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WA No. 2774 of 2018 etc., batch
WP No. 31349 of 2016
M.Kuppusamy,S/o.K.P.Munirathinam, Headmaster
(Rtd.), Residing at No.3/104, Nainaar Street,
Sakkaramallur-632 511, Arcot Taluk, Vellore
District.
..Petitioner(s)
Vs
1. The Government of Tamil Nadu,Rep. by its
Principal Secretary to Government, School
Education Department, Fort St. George,
Chennai-600 009.
2. The Director of ElementaryEducation, College
Road, Chennai-600 006.
3. The District ElementaryEducational Officer,
Vellore District, Vellore.
4. The Assistant ElementaryEducational Officer,
Arcot Panchayat Union, Arcot, Vellore District.
..Respondent(s)
WP No. 31350 of 2016
V.Siriyakumari,D/o.C.Venugopal, Headmistress
(Rtd.), Residing at No.2A-10C, Railway Station
Road, 1st West Street, Ranipet, Vellore
District-632 402.
..Petitioner(s)
Vs
1. The Government of Tamil Nadu,Rep. by its
Principal Secretary to Government, School
Education Department, Fort St. George,
Chennai-600 009.
2. The Director of ElementaryEducation, College
Road, Chennai-600 006.
3. The District ElementaryEducational Officer,
Vellore District, Vellore.
4. The Assistant ElementaryEducational Officer,
Arcot Panchayat Union, Arcot, Vellore District.
..Respondent(s)
WP No. 31353 of 2016
P.V.Jayalakshmi,W/o.Srinivasan, Headmistress
(Rtd.), Residing at No.1/49-A, J.S.Vasan Nilayam,
Velakkal Natham & Post, Patchur Via, Vellore
District-635 685.
..Petitioner(s)
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WA No. 2774 of 2018 etc., batch
Vs
1. The Government of Tamil Nadu,Rep. by its
Principal Secretary to Government, School
Education Department, Fort St. George,
Chennai-600 009.
2. The Director of ElementaryEducation, College
Road, Chennai-600 006.
3. The District ElementaryEducational Officer,
Vellore District, Vellore.
4. The Assistant ElementaryEducational Officer,
Jolarpet Panchayat Union, Jolarpet, Vellore
District.
..Respondent(s)
WP No. 34375 of 2016
M.Ganesan, S/o.Munisamy,Headmaster (Rtd).,
Panchayat Union Middle School, Manguppam,
Resi at No. 2/41 Raja Street, Ponniammankoil,
Kaspa, Vellore 632 001
..Petitioner(s)
Vs
1. The Government of Tamil NaduRep by its
Principal Secretary to Government, School
Education Department, Fort St. George,
Chennai 9
2. The Director of ElementaryEducation, College
Road, Chennai 6
3. The District ElementaryEducational Officer,
Vellore District, Vellore
4. The Assistant ElementaryEducational Officer,
Arcot Panchayat Union, Arcot, Vellore District
..Respondent(s)
WP No. 34376 of 2016
V.N.SrinivasanHeadmaster (Rtd)., Panchayat
Union Middle School, Vellore District, Resi at No.
60/2, New No.30, Nallaan Pattarai Periya St,
Kosapettai, Vellore
..Petitioner(s)
Vs
1. The Government of Tamil NaduRep by its
Principal Secretary to Government, School
Education Department, Fort St. George,
Chennai 9
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WA No. 2774 of 2018 etc., batch
2. The Director of ElementaryEducation, College
Road, Chennai 6
3. The District ElementaryEducational Officer,
Vellore District, Vellore
4. The Assistant ElementaryEducational Officer,
Arcot Panchayat Union, Arcot, Vellore District
..Respondent(s)
WP No. 34377 of 2016
P.J.Narasiman, Headmaster(Rtd)Sri
Shanmuganantha Aided Elementary School,
Vellore District, Resi at No.1/62, Marai Gnanam
Sivam Street, Kangeyanallur 632 006, Vellore Dt
..Petitioner(s)
Vs
1. The Government of Tamil NaduRep by its
Principal Secretary to Government, School
Education Department, Fort St. George,
Chennai 9
2. The Director of ElementaryEducation, College
Road, Chennai 6
3. The District ElementaryEducational Officer,
Vellore District, Vellore
4. The Assistant ElementaryEducational Officer,
Sholingar Panchayat Union, Sholingar, Vellore
District
..Respondent(s)
WP No. 37721 of 2016
K.Arumugam,S/o.Kandasamy, Retired Teacher,
No.5/776, Narippadi Road, Kuamalli Post,
Gangavalli Taluk, Salem District 636 105.
..Petitioner(s)
Vs
1. The State of Tamil Nadu, rep.by its Secretary to
Government, School Education Department,
Fort St. George, Chennai 600 009.
2. The Director of ElementaryEducation, DPI
Compound, College Road, Chennai 600 006.
3. The Assistant ElementaryEducational Officer,
Gangavalli, Salem District.
4. The Accounts Officer,O/o the Principal
Accountant General, (Accounts & Entitlement),
Tamil Nadu, 361 Anna Salai, Chennai 600 018.
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WA No. 2774 of 2018 etc., batch
..Respondent(s)
WP No. 37724 of 2016
R.Kanthimathi,D/o.Ramasamy, Retired Teacher,
No.79 Pajanaimadam Street, Sentarapatty Post,
Gangavalli Taluk, Salem District 636 110.
..Petitioner(s)
Vs
1. The State of Tamil Nadu, rep.by its Secretary to
Government, School Education Department,
Fort St. George, Chennai 600 009.
2. The Director of ElementaryEducation, DPI
Compound, College Road, Chennai 600 006.
3. The Assistant ElementaryEducational Officer,
Gangavalli, Salem District.
4. The Accounts Officer,O/o the Principal
Accountant General, (Accounts & Entitlement),
Tamil Nadu, 361 Anna Salai, Chennai 600 018.
..Respondent(s)
WP No. 37723 of 2016
P.K.Perumal,S/o.Karuppannan, Retired Teacher,
No.3/172, Perumal Koil Street, T.Murungapatti
Post, Thuraiyur Taluk, Trichy District.
..Petitioner(s)
Vs
1. The State of Tamil Nadu, rep.by its Secretary to
Government, School Education Department,
Fort St. George, Chennai 600 009.
2. The Director of ElementaryEducation, DPI
Compound, College Road, Chennai 600 006.
3. The Assistant ElementaryEducational Officer,
Gangavalli, Salem District.
4. The Accounts Officer,O/o the Principal
Accountant General, (Accounts & Entitlement),
Tamil Nadu, 361 Anna Salai, Chennai 600 018.
..Respondent(s)
WP No. 37725 of 2016
K.Vijayan,S/o.Subramani, Retired Teacher,
No.8/13, Kurumpar street, Kondayam Palli Post,
Gangavalli Taluk, Salem District 636 110.
..Petitioner(s)
Vs
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1. The State of Tamil Nadu, rep.by its Secretary to
Government, School Education Department,
Fort St. George, Chennai 600 009.
2. The Director of ElementaryEducation, DPI
Compound, College Road, Chennai 600 006.
3. The Assistant Elementary Educational Officer,
Gangavalli, Salem District.
4. The Accounts Officer,O/o the Principal
Accountant General, (Accounts & Entitlement),
Tamil Nadu, 361 Anna Salai, Chennai 600 018.
..Respondent(s)
WP No. 37722 of 2016
L.Raman,S/o.Lakshmana Gounder, Retired
Teacher, Near Water Tank, Pallakkadu Naduvalur
Post, Gangavalli Taluk, Salem District.
..Petitioner(s)
Vs
1. The State of Tamil Nadu, rep.by its Secretary to
Government, School Education Department,
Fort St. George, Chennai 600 009.
2. The Director of ElementaryEducation, DPI
Compound, College Road, Chennai 600 006.
3. The Assistant ElementaryEducational Officer,
Gangavalli, Salem District.
4. The Accounts Officer,O/o the Principal
Accountant General, (Accounts & Entitlement),
Tamil Nadu, 361 Anna Salai, Chennai 600 018.
..Respondent(s)
WP No. 42959 of 2016
D.Bensan Santharaj,S/o.J.M.Daniel, HM. (Retd),
M.D.Aided Elementary School, Anappakkam,
Arcot PU, Res: 2/173, Bjharathiyar St, Veppur
Vill, Melvisharam Po, Vellore Dt.
..Petitioner(s)
Vs
1. The Government of Tamil Nadu,Rep.by its
Principal Secretary to Government, School
Education Department, Fort St. George,
Chennai-9.
2. The Director of ElementaryEducation, College
Road, Chennai-6.
3. The District ElementaryEducational Officer,
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WA No. 2774 of 2018 etc., batch
Vellore District, Vellore.
4. The Assistant ElementaryEducational Officer,
Arcot Panchayat Union, Arcot, Vellore District
..Respondent(s)
WP No. 42960 of 2016
R.Moses, S/o.S.RajamanickamHM. (Retd), M.O
Elementary School, Kasam Katpadi Panchayat
Union, Res: 191, Vallimalai Road, Agricultural
Farm, Kasam, Katpadi-632 007, Vellore Dt
..Petitioner(s)
Vs
1. The Government of Tamil Nadu,Rep.by its
Principal Secretary to Government, School
Education Department, Fort St. George,
Chennai-9.
2. The Director of ElementaryEducation, College
Road, Chennai-6.
3. The District ElementaryEducational Officer,
Vellore District, Vellore.
4. The Assistant ElementaryEducational Officer,
Katpadi Panchayat Union, Katpadi, Vellore
District
..Respondent(s)
WP No. 42961 of 2016
E.Edith Jemilabai, D/o.Ebsin,HM. (Retd), M.O
Elementary School, Latheri, K.V.Kuppam PU,
Vellore Dt. Res: 6, K.I.I. Road, Barneespuram,
Katpadi-632 007, Vellore Dt.
..Petitioner(s)
Vs
1. The Government of Tamil Nadu,Rep.by its
Principal Secretary to Government, School
Education Department, Fort St. George,
Chennai-9.
2. The Director of ElementaryEducation, College
Road, Chennai-6.
3. The District ElementaryEducational Officer,
Vellore District, Vellore.
4. The Assistant ElementaryEducational Officer,
K.V.Kuppam Panchayat Union, K.V.Kuppam,
Vellore District
..Respondent(s)
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WA No. 2774 of 2018 etc., batch
WP No. 42962 of 2016
A.Chellapandy, S/o.Ayya PillaiHM. (Retd), Aided
Ele. School, Kandappakottai, Nilakkottai PU,
Dindigul Res: Arunachalapuram, Pallppatti
Po-624 201, Nilakkottai Tk, Dindigul Dt
..Petitioner(s)
Vs
1. The Government of Tamil Nadu,Rep.by its
Principal Secretary to Government, School
Education Department, Fort St. George,
Chennai-9.
2. The Director of ElementaryEducation, College
Road, Chennai-6.
3. The District ElementaryEducational Officer,
Dindigul District, Dindigul.
4. The Assistant ElementaryEducational Officer,
Nilakkottai Panchayat Union, Nilakkottai,
Dindigul District
..Respondent(s)
WP No. 42964 of 2016
E.Ganesan, S/o.EswaramoorthyaPillai, HM.
(Retd), Sri Krishna Aided Elementary School,
Maavuthanpatti, Nilakkotai PU, Res: 48, Anna
Nagar, Opp. to NCC Office, Dindigul-5
..Petitioner(s)
Vs
1. The Government of Tamil Nadu,Rep.by its
Principal Secretary to Government, School
Education Department, Fort St. George,
Chennai-9.
2. The Director of ElementaryEducation, College
Road, Chennai-6.
3. The District ElementaryEducational Officer,
Dindigul District, Dindigul.
4. The Assistant ElementaryEducational Officer,
Nilakkottai Panchayat Union, Nilakkottai,
Dindigul District
..Respondent(s)
WP No. 42963 of 2016
A.Kulandairaj, S/o.C.AnthonyHM. (Retd), Sri
Krishna Aided Elementary School,
Maavuthanpatti, Nilakkotai PU, Dindigul Dt, Res:
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WA No. 2774 of 2018 etc., batch
Aavaarampatti, Kuttathupatti Po, Dindigul-624
002.
..Petitioner(s)
Vs
1. The Government of Tamil Nadu,Rep.by its
Principal Secretary to Government, School
Education Department, Fort St. George,
Chennai-9.
2. The Director of ElementaryEducation, College
Road, Chennai-6.
3. The District ElementaryEducational Officer,
Dindigul District, Dindigul.
4. The Assistant ElementaryEducational Officer,
Nilakkottai Panchayat Union, Nilakkottai,
Dindigul District
..Respondent(s)
WP No. 42965 of 2016
A.Vallinayagi, D/o.V.AnnamalaiPillai, HM.
(Retd), Panchayat Union Elementary School,
Vellaidhadhanpatti, Nilakkotai PU, Res: 48, Anna
Nagar, Opp. to NCC Office, Dindigul-5
..Petitioner(s)
Vs
1. The Government of Tamil Nadu,Rep.by its
Principal Secretary to Government, School
Education Department, Fort St. George,
Chennai-9.
2. The Director of ElementaryEducation, College
Road, Chennai-6.
3. The District ElementaryEducational Officer,
Dindigul District, Dindigul.
4. The Assistant ElementaryEducational Officer,
Nilakkottai Panchayat Union, Nilakkottai,
Dindigul District
..Respondent(s)
PRAYER
All the Writ Appeals have been filed under Clause 15 of the Letters
Patent and all the Writ Petitions have been filed under Article 226 of the
Constitution of India seeking following prayers:
WA No. 2774 of 2018
To set aside the order dated 15/12/2016 made in
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WA No. 2774 of 2018 etc., batch
WP.NO.31424/2014
WA No. 2869 of 2018
To set aside the order dt. 15.12.2016 made in WP No. 31810/2014.
WA No. 2843 of 2018
To set aside the order of dt 15-12-2016 made in WP
No,.31423/2014
WA No. 375 of 2019
To set aside the order dated 10.11.2011 made in WP.No.16179 of
2010
WA No. 710 of 2019
To set aside the order dated 25-10-2017 made in WP.19150/2011.
WA No. 1001 of 2019
To setaside the order dt.10.11.2011 made in Writ Petition
no.16422/2010.
WA No. 1622 of 2019
To set aside the order made in WP No.13495/2014 dt. 15/12/2016
on the file this Honble Court.
WA No. 2489 of 2019
To set aside the order passed in WP.No.40830/2015 dated
15/12/2016 and thereby allow the writ petition directing the respondents to
extend the benefit of the G.O.Ms.No.234 School Education (G2) Department
dated 10/09/2009 in so for as the petitioners are concerned and accordingly to
award Selection / Special grade scale of pay in the post of Elementary School
Headmaster by talking count of their lower cadre Secondary Grade Assistant
service as was given to 63 persons in concerned and pass such further or others
orders as this Honble court
WA No. 2609 of 2019
To set aside the order passed in WP no.31617/14 dt.15.12.16 and
thereby allow the Writ Petition directing the respondents to extend the benefit of
the GO Ms. No.234 School Education (G2) Depart dt 10.09.09 in so for as the
petitioners are concerned and accordingly to award selection / special grade..
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WA No. 2774 of 2018 etc., batch
WA No. 2607 of 2019
To set aside the order passed in WP no.17498/15 dt.15.12.16 and
thereby allow the writ petition directing the respondents to extend the benefit of
the G.O.Ms.No.234 School Education (G2) Depart dt.10.09.09 in so for as the
petitioners are concerned and accordingly to award Selection / Special grade
scale of pay in the post of Elementary School Headmaster by taking count of
their lower cadre Secondary Grade Asst service as...
WP No. 20378 of 2015
Calling for the entire records pertaining to the orders passed by the
1st respondent herein vide his proceedings Letter No.12248/ Nee.Va.2(2)/2014
dated 26.12.2014 and quash the as illegal, arbitrary, unreasonable being
violative of rules and principles of Natural Justice, and thereby direct the
respondents to extend the benefit of G.O.Ms.No.234 School Education (G2)
Department dated 10.9.2009 and accordingly to award selection/ Special Grade
scale of pay in the post of Elementary School Headmaster by taking into
account of the entire lower cadre Secondary Grade Teacher service as was given
to 63 persons is concerned
WP No. 20816 of 2015
Calling for the entire records which culminated in issuing the first
respondent Letter No. 29423/Tho.Ka.1(2)/2014-1 dated 03.09.2014 and 4th
respondent also rejected the claim by its proceedings in Na.Ka.No.
1734/A3/2012 dated 11.09.2014, quash the same and consequently direct the
respondents to extend the benefit of the G.O.Ms.No.234 School Education (G2)
Department dated 10.09.2009 and accordingly to award Selection Grade /
Special Grade scale of pay in the post of Elementary School Headmaster by
taking into account their service prior to 01.06.1988 in the light of the
Honourable Division Bench orders passed in W.As. No.815, 1531, 1691 to
1693, 1165 of 2010 dated 07.07.2011
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WA No. 2774 of 2018 etc., batch
WP No. 21349 of 2015
Calling for the records of the impugned proceedings of the 4th
respondent in No. Pen.18/3/41806017/14-15/ADK 1727 dt 13.10.2014 and
quash the same and consequently direct the 4th respondent to admit the proposal
submitted by the 3rd respondent, as the fixation was based on the orders issued
in G.O.Ms.No.234, School Education, dt 10.9.2009 and the orders of the
Honourable Division Bench dt 21.7.2011 in W.P. No. 16393 of 2010 and to
sanction all the benefits
WP No. 21374 of 2015
Calling for the records of the impugned proceedings of the fourth
respondent in No. Pen.18/II/ 21801533/14-15/ADK, dated 14.10.2014, quash
the same and consequently direct the fourth respondent to admit the proposal
submitted by the 3rd respondent as the fixation was based on the orders issued
in G.O.Ms.No.234, School Education, dated 10.09.2009 and the orders of the
Honourable Division Bench dated 21.07.2011 in W.P. No.16393 of 2010 and to
sanction all the benefits
WP No. 21515 of 2015
Directing the respondents to extend the benefit of G.O.Ms. No.234
School Education (G2) Department dated 10.9.2009 in so for as the petitioner is
concerned and accordingly to award Selection/ Special Grade scale of pay in the
post of Elementary School Headmaster w.e.f. their date of promotion as
Elementary School Head Master by counting their lower cadre Secondary Grade
Assistant service
WP No. 21665 of 2015
To call for the records relating to the impugned order of the
respondent in Na.Ka.No. 284/A2/2014 dated 17.11.2014 and quash the same
and direct the respondent to extend the benefits of G.O.Ms.No.234, School
Education (G.2) Department dated 10.09.2009 by counting the service rendered
by the petitioners in the post of Secondary Grade Teacher/Primary School
Headmaster Prior to 1.6.1988 along with the service rendered by them in the
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WA No. 2774 of 2018 etc., batch
post of Primary School Headmaster after 01.06.1988 and grant Selection Grade
and Special Grade in the post of Primary School Headmaster and pay the arrears
of pay and other benefits for the period of service rendered in the selection
grade and special grade in the post of Primary....
WP No. 21722 of 2015
calling for the records of the impugned proceedings of the 4th
respondent in No.Pen 18/2/31802204/ 14-15/ADK, dated 14.10.2014 quash the
same and consequently direct the 4th respondent to admit the proposal
submitted by the 3rd respondent as the fixation was based on the orders issued
in G.O.Ms.No.234, School Education, dated 10.9.2009 and the orders of the
Honourable Division Bench dated 21.7.2011 in W.P.No.16393 of 2010 and to
sanction all the benefits
WP No. 21747 of 2015
Calling for the records of the impugned proceedings of the third
respondent in No.Pen10/3/ REV/13/14 dated 13.2.2014 quash the same and
consequently direct the third respondent to admit the proposal submitted by the
4th respondent as the fixation was based on the orders issued in G.O.Ms.
No.234, School Education, dated 10.9.2009 and the Honourable Division Bench
in W.P. No.17921 of 2010, order dated 21.7.2011 and to sanction all the
benefits
WP No. 21896 of 2015
Directing the 1st respondent to extend the benefits of the
G.O.Ms.No.234, School Education (G2) Department, dated 10.09.2009, in so
far as the petitioner concerned and accordingly to award Selection grade /
Special Grade scale of pay in the post of Elementary School Headmaster by
taking into account their lower grade services
WP No. 22067 of 2015
Directing the 1st respondent to extend the benefits of the
G.O.Ms.No.234, School Education (G2) Department, dated 10.09.2009, in so
far as the petitioner concerned and accordingly to award Selection
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Grade/Special Grade scale of pay in the post of Elementary School Headmaster
by taking into account their lower grade services
WP No. 22490 of 2015
Directing the respondents to extend the benefit of the
G.O.MS.No.234 School Education (G2) Department dated 10.09.2009 in so for
as the petitioner is concerned and accordingly to award special Grade scale of
pay in the post of Elementary School Headmaster from 09.01.2001 to
28.02.2009 onwards by taking and counting his lower cadre Secondary Grade
Assistant service as has been given to 61 similarly placed persons
WP No. 22495 of 2015
Directing the respondents to extend the benefit of the
G.O.MS.No.234 School Education (G2) Department dated 10.09.2009 in so for
as the petitioner is concerned and accordingly to award special Grade scale of
pay in the post of Elementary School Headmaster from 18.06.1991 to
30.09.2006 onwards by taking and counting his lower cadre Secondary Grade
Assistant service as has been given to 61 similarly placed persons
WP No. 22491 of 2015
Directing the respondents to extend the benefit of the
G.O.MS.No.234 School Education (G2) Department dated 10.09.2009 in so for
as the petitioner is concerned and accordingly to award special Grade scale of
pay in the post of Elementary School Headmaster from 29.06.1999 to
31.01.2013 onwards by taking and counting his lower cadre Secondary Grade
Assistant service as has been given to 61 similarly placed persons
WP No. 22492 of 2015
Directing the respondents to extend the benefit of the
G.O.MS.No.234 School Education (G2) Department dated 10.09.2009 in so for
as the petitioner is concerned and accordingly to award special Grade scale of
pay in the post of Elementary School Headmaster from w.e.f. 18.11.1998 to
30.06.2009 onwards by taking and counting his lower cadre Secondary Grade
Assistant service as has been given to 61 similarly placed persons
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WP No. 22493 of 2015
Directing the respondents to extend the benefit of the
G.O.MS.No.234 School Education (G2) Department dated 10.09.2009 in so for
as the petitioner husband is concerned and accordingly to award special Grade
scale of pay in the post of Elementary School Headmaster from 07.12.1995 to
31.08.2005 onwards by taking and counting his lower cadre Secondary Grade
Assistant service as has been given to 61 similarly placed persons
WP No. 22494 of 2015
Directing the respondents to extend the benefit of the
G.O.MS.No.234 School Education (G2) Department dated 10.09.2009 in so for
as the petitioner is concerned and accordingly to award special Grade scale of
pay in the post of Elementary School Headmaster from 29.06.1999 to
30.06.2011 onwards by taking and counting his lower cadre Secondary Grade
Assistant service as has been given to 61 similarly placed persons
WP No. 22501 of 2015
Directing the Respondents to extend the benefit of the
G.O.Ms.No.234 School Education (G2) Department dated 10.09.2009 in so far
as the petitioner is concerned and accordingly to award Selection Grade/Special
Grade Scale of pay in the post of Elementary School Headmaster by taking
count of their lower Cadre Secondary Grade Assistant Service as given to 63
persons in concerned.
WP No. 22735 of 2015
Directing the respondents to award Selection Grade and Special
Grade Scale of Pay in the Cadre of Elementary School Head Master, by taking
into account of their services rendered earlier Secondary Grade Teacher before
1.6.1988 or after 1.6.1988, as Elementary School Headmaster, by extending the
benefits granted to the similarly placed candidate by the Government in
G.O.Ms.No.234 School Education (G2) Department dated 10.09.2009, as per
Orders of the Honourable Division Bench passed in W.A.No.815/2011 dated
07.07.2011, with all monetary benefits
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WP No. 22740 of 2015
calling for the entire records pertaining to the orders passed by the
1st respondent herein vide his proceedings Letter No.13599/ Nee.Va.2(2)/2014
dated 03.12.2014 and quash the as illegal, arbitrary, unreasonable being
violative of rules and principles of Natural Justice, and thereby direct the
respondents to extend the benefit of G.O.Ms.No.234 School Education (G2)
Department dated 10.9.2009 and accordingly to award selection/ Special Grade
scale of pay in the post of Elementary School Headmaster by taking into
account of the entire lower cadre Secondary Grade Teacher service as was given
to 63 persons is concerned
WP No. 22759 of 2015
calling for the entire records pertaining to the orders passed by the
1st respondent herein vide his proceedings Letter No.8676/ Nee.Va.2(2)/2014
dated 22.12.2014 and quash them as illegal, arbitrary, unreasonable being
violative of rules and principles of Natural Justice, and thereby direct the
respondents to extend the benefit of G.O.Ms.No.234 School Education (G2)
Department dated 10.9.2009 and accordingly to award selection/ Special Grade
scale of pay in the post of Elementary School Headmaster by taking into
account of the entire lower cadre Secondary Grade Teacher service as was given
to 63 persons is concerned
WP No. 22764 of 2015
calling for the entire records pertaining to the orders passed by the
1st respondent herein vide his proceedings Letter No.13599/ Nee.Va.2(2)/2014-
1 dated 3.12.2014 and quash them as illegal, arbitrary, unreasonable being
violative of rules and principles of Natural Justice, and thereby direct the
respondents to extend the benefit of G.O.Ms.No.234 School Education (G2)
Department dated 10.9.2009 and accordingly to award selection/ Special Grade
scale of pay in the post of Elementary School Headmaster by taking into
account of the entire lower cadre Secondary Grade Teacher service as was given
to 63 persons is concerned
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WP No. 22888 of 2015
Calling for the entire records pertaining to the orders passed by the
1st respondent herein vide his proceedings Letter No.8676/Nee.va.2(2)/2014
dated 22.12.2014 and quash them as illegal, arbitrary, unreasonable being
violative of rules and principles of Natural Justice. And thereby direct the
respondents to extend the benefit of the G.O.Ms.No.234 School Education (G2)
Department dated 10.09.2009 and accordingly to award Selection / Special
grade scale of pay in the post of Elementary School Headmaster by taking into
account of the entire lower cadre Secondary Grade Teacher service as was given
to 63 persons is concerned
WP No. 23576 of 2015
To direct the 1st Respondent to extend the benefits as per
G.O.Ms.No. 234, School Education Department, Fort St. George, Chennai,
dated 10.09.2009 for the fixation of special grade scale of pay by taking count
of the petitioners lower grade services and pass such further or other orders as
this Honourable Court
WP No. 25364 of 2015
Directing the respondents to award Selection Grade and Special
Grade Scale of Pay in the Cadre of Elementary School Head Master, by taking
into account of services rendered earlier Secondary Grade Teacher before
1.6.1988 or after 1.6.1988, as Elementary School Headmaster, by deceased
Government Servants by extending the benefits granted to the similarly placed
candidates by the Government in G.O.Ms.No.234 School Education (G2)
Department dated 10.09.2009, as per Orders of the Honourable Division Bench
passed in W.A.No.815/2011 dated 07.07.2011 and sanction monetary benefits
to the petitioners
WP No. 26784 of 2015
Directing the Respondents to extend the benefit of the
G.O.Ms.No.234 School Education (G2) Department dated 10.09.2009 in so far
as the petitioner is concerned and accordingly to award Selection / Special
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Grade Scale of pay in the post of Elementary School Headmaster by taking
count of their lower Cadre Secondary Grade Assistant Service as given to 63
persons in concerned.
WP No. 29569 of 2015
Calling for the entire records which culminated in issuing the third
respondent Na.Ka.No.2277/A1/2014, dated 10.10.2014 and also rejected the
claim by the petitioner and quash the same and consequently direct the
respondents to extend the benefit of the G.O.Ms.No.234 School Education (G2)
Department dated 10.09.2009 in so as the petitioners are concerned and
accordingly to award Selection Grade/Special Grade sclae of pay in the post of
Elementary School Headmaster by taking into account their service prior to
01.06.1988 in the light of the Honourable Division Bench orders passed in
W.As No.815, 1531, 1691 to 1693, 1165 of 2010 dt.07.07.2011
WP No. 40848 of 2015
Directing the respondents to extend the benefits of the
G.O.Ms.No.234 School Education (G2) Department dated 10.09.2009 in so far
as the petitioner is concerned and accordingly to award Selection Grade/Special
Grade Scale of pay in the post of Elementary School Headmaster by taking into
account their service prior to 01.06.1988 in the light of the Honourable Division
Bench orders passed in W.As.No.815, 1531, 1691 to 1693, 1165 of 2010 dated
07.07.2011
WP No. 40849 of 2015
Directing the respondents to extend the benefits of the
G.O.Ms.No.234 School Education (G2) Department dated 10.09.2009 in so far
as the petitioner is concerned and accordingly to award Selection Grade/Special
Grade scale of pay in the post of Elementary School Headmaster by taking into
account their service prior to 01.06.1988 in the light of the Honourable Division
Bench orders passed in W.As.No.815, 1531, 1691 to 1693, 1165 of 2010 dated
07.07.20111
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WP No. 8516 of 2016
directing the respondents to extend the benefits of G.O.Ms.No.234,
School Education Department dated 10.9.2009 to the petitioner and Award
Selection Grade/Special Grade in the Post of Elementary School Head Master
with all attendant benefits by counting the entire service rendered as Secondary
Grade Teacher/Elementary School Head Master and confer all consequential
benefits
WP No. 8517 of 2016
directing the respondents to extend the benefits of G.O.Ms.No.234,
School Education Department dated 10.9.2009 to the petitioner and Award
Selection Grade/Special Grade in the Post of Elementary School Head Master
with all attendant benefits by counting the entire service rendered as Secondary
Grade Teacher/Elementary School Head Master and confer all consequential
benefits
WP No. 19264 of 2016
Directing the 1 and 2 to implement the Order passed by the
Assistant Elementary Educational Officer, Kaveripattinam in
Na.Ka.No.180/A1/2011, dated -02-2014 and consequently direct the 4th
respondent to pay Pensionary benefits along with arrears to the petitioner
WP No. 19267 of 2016
Directing the 1 and 2 to implement the Order passed by the
Assistant Elementary Educational Officer, Kaveripattinam in
Na.Ka.No.180/A1/2011, dated -02-2014 and consequently direct the 4th
respondent to pay Pensionary benefits along with arrears to the petitioner
WP No. 19265 of 2016
Directing the respondents 1 and 2 to implement the Order passed
by the Assistant Elementary Educational Officer, Kaveripattinam in
Na.Ka.No.180/A1/2011, dated 16-07-2014 and consequently direct the 4th
respondent to pay Pensionary benefits along with arrears to the petitioner
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WP No. 19266 of 2016
Directing the 1 and 2 to implement the Order passed by the
Assistant Elementary Educational Officer, Kaveripattinam in
Na.Ka.No.180/A1/2011, dated 16-07-2014 and consequently direct the 4th
respondent to pay Pensionary benefits along with arrears to the petitioner
WP No. 21436 of 2016
calling for the records of the impugned proceedings of the 4th
respondent in No.17/ 2/ 11715716/ RN/ 15-16/ADK, dated 15.3.2016 and quash
the same and consequently direct the 4th respondent to accept the proposal
submitted by the 3rd respondent, as the fixation was based on the orders issued
in G.O.Ms.No.234, School Education, dated 10.9.2009 and the orders of the
Honourable Division Bench dated 23.12.2011 in W.A.No.1390 of 2011 and to
sanction all the benefits
WP No. 21437 of 2016
calling for the records of the impugned proceedings of the 4th
respondent in No.17/ II/ 11715790/ RN/ 15-16/ADK, dated 8.4.2016 and quash
the same and consequently direct the 4th respondent to accept the proposal
submitted by the 3rd respondent, as the fixation was based on the orders issued
in G.O.Ms.No.234, School Education, dated 10.9.2009 and the orders of the
Honourable Division Bench dated 23.12.2011 in W.A.No.1390 of 2011 and to
sanction all the benefits
WP No. 21461 of 2016
calling for the records of the impugned proceedings of the 4th
respondent in No.17/ I/ Revn./ 11715778/ ADK/9, dated 13.4.2016 and quash
the same and consequently direct the 4th respondent to accept the proposal
submitted by the 3rd respondent, as the fixation was based on the orders issued
in G.O.Ms.No.234, School Education, dated 10.9.2009 and the orders of the
Honourable Division Bench dated 29.7.2011 in W.P.No.19106 of 2009 and to
sanction all the benefits
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WP No. 21462 of 2016
calling for the records of the impugned proceedings of the 4th
respondent in No.17/ III/ 11715691/ RN/ 15-16/ ADK/13, dated 26.4.2016 and
quash the same and consequently direct the 4th respondent to accept the
proposal submitted by the 3rd respondent, as the fixation was based on the
orders issued in G.O.Ms.No.234, School Education, dated 10.9.2009 and the
orders of the Honourable Division Bench dated 29.7.2011 in W.P.No.19106 of
2009 and to sanction all the benefits
WP No. 22391 of 2016
declaring that the petitioner is entitled to the benefit of
G.O.Ms.No.234 School Education (G2) Department dated 10.09.2009 and
consequently award Selection Grade / Special Grade scale of pay to the
petitioner in the post of Elementary School Headmistress by taking counter of
her lower cadre Secondary Grade Assistant Service, pay arrears of salary, revise
the pension and pension arrears along with interest at the rate of 18% per
annum
WP No. 31348 of 2016
Calling for the records relating to the impugned order of the 1st
respondent in Letter No.8898 / Nee.Va.2(2) / 2014-1, dated 03.12.2014 and
quash the same in so far as it relates to the petitioner is concerned and direct the
respondents to fix the pay of the petitioner in Selection Grade / Special Grade in
the post of Elementary School Headmaster by taking into account her entire
services as Secondary Grade Assistant Teacher and Elementary School
Headmaster by extending the benefits of G.O.Ms.No.234 School Education
(G2) Department dated 10.09.2009 in favour of the petitioner and pay the
arrears with other consequential benefits
WP No. 31355 of 2016
Calling for the records relating to the impugned order of the 1st
respondent in Letter No.8898 / Nee.Va.2(2) / 2014-1, dated 03.12.2014 and
quash the same in so far as it relates to the petitioner is concerned and direct the
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respondents to fix the pay of the petitioner in Selection Grade / Special Grade in
the post of Elementary School Headmaster by taking into account his entire
services as Secondary Grade Assistant Teacher and Elementary School
Headmaster by extending the benefits of G.O.Ms.No.234 School Education
(G2) Department dated 10.09.2009 in favour of the petitioner and pay the
arrears with other consequential benefits
WP No. 31356 of 2016
Calling for the records relating to the impugned order of the 1st
respondent in Letter No.8898 / Nee.Va.2(2) / 2014-1, dated 03.12.2014 and
quash the same in so far as it relates to the petitioner is concerned and direct the
respondents to fix the pay of the petitioner in Selection Grade / Special Grade in
the post of Elementary School Headmaster by taking into account his entire
services as Secondary Grade Assistant Teacher and Elementary School
Headmaster by extending the benefits of G.O.Ms.No.234 School Education
(G2) Department dated 10.09.2009 in favour of the petitioner and pay the
arrears with other consequential benefits
WP No. 31357 of 2016
Calling for the records relating to the impugned order of the 1st
respondent in Letter No.8898 / Nee.Va.2(2) / 2014-1, dated 03.12.2014 and
quash the same in so far as it relates to the petitioner is concerned and direct the
respondents to fix the pay of the petitioner in Selection Grade / Special Grade in
the post of Elementary School Headmaster by taking into account his entire
services as Secondary Grade Assistant Teacher and Elementary School
Headmaster by extending the benefits of G.O.Ms.No.234 School Education
(G2) Department dated 10.09.2009 in favour of the petitioner and pay the
arrears with other consequential benefits
WP No. 31358 of 2016
Calling for the records relating to the impugned order of the 1st
respondent in Letter No.8898 / Nee.Va.2(2) / 2014-1, dated 03.12.2014 and
quash the same in so far as it relates to the petitioner is concerned and direct the
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respondents to fix the pay of the petitioner in Selection Grade / Special Grade in
the post of Elementary School Headmaster by taking into account his entire
services as Secondary Grade Assistant Teacher and Elementary School
Headmaster by extending the benefits of G.O.Ms.No.234 School Education
(G2) Department dated 10.09.2009 in favour of the petitioner and pay the
arrears with other consequential benefits
WP No. 31352 of 2016
Calling for the records relating to the impugned order of the 1st
respondent in Letter No.8898 / Nee.Va.2(2) / 2014-1, dated 03.12.2014 and
quash the same in so far as it relates to the petitioner is concerned and direct the
respondents to fix the pay of the petitioner in Selection Grade / Special Grade in
the post of Elementary School Headmaster by taking into account his entire
services as Secondary Grade Assistant Teacher and Elementary School
Headmaster by extending the benefits of G.O.Ms.No.234 School Education
(G2) Department dated 10.09.2009 in favour of the petitioner and pay the
arrears with other consequential benefits
WP No. 31351 of 2016
Calling for the records relating to the impugned order of the 1st
respondent in Letter No.8898 / Nee.Va.2(2) / 2014-1, dated 03.12.2014 and
quash the same in so far as it relates to the petitioner is concerned and direct the
respondents to fix the pay of the petitioner in Selection Grade / Special Grade in
the post of Elementary School Headmaster by taking into account her entire
services as Secondary Grade Assistant Teacher and Elementary School
Headmaster by extending the benefits of G.O.Ms.No.234 School Education
(G2) Department dated 10.09.2009 in favour of the petitioner and pay the
arrears with other consequential benefits
WP No. 31354 of 2016
Calling for the records relating to the impugned order of the 1st
respondent in Letter No.8898 / Nee.Va.2(2) / 2014-1, dated 03.12.2014 and
quash the same in so far as it relates to the petitioner is concerned and direct the
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respondents to fix the pay of the petitioner in Selection Grade / Special Grade in
the post of Elementary School Headmaster by taking into account his entire
services as Secondary Grade Assistant Teacher and Elementary School
Headmaster by extending the benefits of G.O.Ms.No.234 School Education
(G2) Department dated 10.09.2009 in favour of the petitioner and pay the
arrears with other consequential benefits
WP No. 31349 of 2016
Calling for the records relating to the impugned order of the 1st
respondent in Letter No.8898 / Nee.Va.2(2) / 2014-1, dated 03.12.2014 and
quash the same in so far as it relates to the petitioner is concerned and direct the
respondents to fix the pay of the petitioner in Selection Grade / Special Grade in
the post of Elementary School Headmaster by taking into account his entire
services as Secondary Grade Assistant Teacher and Elementary School
Headmaster by extending the benefits of G.O.Ms.No.234 School Education
(G2) Department dated 10.09.2009 in favour of the petitioner and pay the
arrears with other consequential benefits
WP No. 31350 of 2016
Calling for the records relating to the impugned order of the 1st
respondent in Letter No.8898 / Nee.Va.2(2) / 2014-1, dated 03.12.2014 and
quash the same in so far as it relates to the petitioner is concerned and direct the
respondents to fix the pay of the petitioner in Selection Grade / Special Grade in
the post of Elementary School Headmaster by taking into account her entire
services as Secondary Grade Assistant Teacher and Elementary School
Headmaster by extending the benefits of G.O.Ms.No.234 School Education
(G2) Department dated 10.09.2009 in favour of the petitioner and pay the
arrears with other consequential benefits
WP No. 31353 of 2016
Calling for the records relating to the impugned order of the 1st
respondent in Letter No.8898 / Nee.Va.2(2) / 2014-1, dated 03.12.2014 and
quash the same in so far as it relates to the petitioner is concerned and direct the
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respondents to fix the pay of the petitioner in Selection Grade / Special Grade in
the post of Elementary School Headmaster by taking into account her entire
services as Secondary Grade Assistant Teacher and Elementary School
Headmaster by extending the benefits of G.O.Ms.No.234 School Education
(G2) Department dated 10.09.2009 in favour of the petitioner and pay the
arrears with other consequential benefits
WP No. 34375 of 2016
calling for the records relating to the impugned order of the 1st
respondent in Letter No. 11742/Nee. Va. 2 (2)/2014-1, dt 21.11.2014 and quash
the same in so far as it relates to the petitioner is concerned and direct the
respondents to fix the pay of the petitioner in Selection Grade / Special Grade in
the post of Elementary School Headmaster by taking into account her entire
services as Secondary Grade Assistant Teacher and Elementary School
Headmaster by extending the benefits of G.O.Ms. No. 234 School Education
(G2) Department dt 10.9.2009 in favour of the petitioner and pay the arrears
with other consequential benefits
WP No. 34376 of 2016
calling for the records relating to the impugned order of the 1st
respondent in Letter No. 11742/Nee. Va. 2 (2)/2014-1, dt 21.11.2014 and quash
the same in so far as it relates to the petitioner is concerned and direct the
respondents to fix the pay of the petitioner in Selection Grade / Special Grade in
the post of Elementary School Headmaster by taking into account her entire
services as Secondary Grade Assistant Teacher and Elementary School
Headmaster by extending the benefits of G.O.Ms. No. 234 School Education
(G2) Department dt 10.9.2009 in favour of the petitioner and pay the arrears
with other consequential benefits
WP No. 34377 of 2016
calling for the records relating to the impugned order of the 1st
respondent in Letter No. 11742/Nee. Va. 2 (2)/2014-1, dt 21.11.2014 and quash
the same in so far as it relates to the petitioner is concerned and direct the
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respondents to fix the pay of the petitioner in Selection Grade / Special Grade in
the post of Elementary School Headmaster by taking into account her entire
services as Secondary Grade Assistant Teacher and Elementary School
Headmaster by extending the benefits of G.O.Ms. No. 234 School Education
(G2) Department dt 10.9.2009 in favour of the petitioner and pay the arrears
with other consequential benefits
WP No. 37721 of 2016
Calling for the records of the impugned proceedings of the 4th
Respondent in No. Pen 17/I/11716039/Rn / 16-17 / ADK /131 dated 26.07.2016
and quash the same and consequently direct the fourth respondent to admit the
proposal submitted by the 3rd Respondent as the fixation was based on the
orders issued in G.O.Ms.No.234, School Education, dated 10.09.2009 and the
orders of the Honourable Division Bench dated 23.12.2011 in W.P.No.1390 of
2011, and to sanction all the benefits
WP No. 37724 of 2016
Calling for the records of the impugned proceedings of the 4th
Respondent in No. Pen 17/2/11715738/Rn / 16-17 dated 18.05.2016 and quash
the same and consequently direct the fourth respondent to admit the proposal
submitted by the 3rd Respondent as the fixation was based on the orders issued
in G.O.Ms.No.234, School Education, dated 10.09.2009 and the orders of the
Honourable Division Bench dated 29.07.2011 in W.P.No.19106 of 2010, and to
sanction all the benefits
WP No. 37723 of 2016
Calling for the records of the impugned proceedings of the 4th
Respondent in No. Pen 17/I/11715930/Rn / 16-17 dated 08.07.2016 and quash
the same and consequently direct the fourth respondent to admit the proposal
submitted by the 3rd Respondent as the fixation was based on the orders issued
in G.O.Ms.No.234, School Education, dated 10.09.2009 and the orders of the
Honourable Division Bench dated 29.07.2011 in W.P.No.19106 of 2010, and to
sanction all the benefits
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WP No. 37725 of 2016
Calling for the records of the impugned proceedings of the 4th
Respondent in No. Pen 17/3/11715718/ADK / 101 dated 12.08.2016 and quash
the same and consequently direct the fourth respondent to admit the proposal
submitted by the 3rd Respondent as the fixation was based on the orders issued
in G.O.Ms.No.234, School Education, dated 10.09.2009 and the orders of the
Honourable Division Bench dated 29.07.2011 in W.P.No.19106 of 2010, and to
sanction all the benefits
WP No. 37722 of 2016
Calling for the records of the impugned proceedings of the 4th
Respondent in No. Pen 17/III/11715589/Rn / 15-16 / ADK dated 17.03.2016
and quash the same and consequently direct the fourth respondent to admit the
proposal submitted by the 3rd Respondent as the fixation was based on the
orders issued in G.O.Ms.No.234, School Education, dated 10.09.2009 and the
orders of the Honourable Division Bench dated 19.09.2011 in W.A.1653 of
2011, and to sanction all the benefits
WP No. 42959 of 2016
Calling for the records relating to the impugned order of the 1st
respondent in Letter No.11742/ Nee.Va.2(2)/ 2014-1, dated 21.11.2014 and
quash the same in so far as it relates to the petitioner is concerned and direct the
respondents to fix the pay of the petitioner in Selection Grade/ Special Grade in
the Post of Elementary School Headmaster by taking into account his entire
services as Secondary Grade Assistant Teacher and Elementary School
Headmaster by extending the benefits of G.O.Ms. No.234 School Education
(G2) Department dated 10.9.2009 in favour of the petitioner and pay the arrears
with other consequential benefits
WP No. 42960 of 2016
Calling for the records relating to the impugned order of the 1st
respondent in Letter No.8898/ Nee.Va.2(2)/ 2014-1, dated 3.12.2014 and quash
the same in so far as it relates to the petitioner is concerned and direct the
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WA No. 2774 of 2018 etc., batch
respondents to fix the pay of the petitioner in Selection Grade/ Special Grade in
the Post of Elementary School Headmaster by taking into account his entire
services as Secondary Grade Assistant Teacher and Elementary School
Headmaster by extending the benefits of G.O.Ms. No.234 School Education
(G2) Department dated 10.9.2009 in favour of the petitioner and pay the arrears
with other consequential benefits
WP No. 42961 of 2016
Calling for the records relating to the impugned order of the 1st
respondent in Letter No.8898/ Nee.Va.2(2)/ 2014-1, dated 3.12.2014 and quash
the same in so far as it relates to the petitioner is concerned and direct the
respondents to fix the pay of the petitioner in Selection Grade/ Special Grade in
the Post of Elementary School Headmaster by taking into account his entire
services as Secondary Grade Assistant Teacher and Elementary School
Headmaster by extending the benefits of G.O.Ms. No.234 School Education
(G2) Department dated 10.9.2009 in favour of the petitioner and pay the arrears
with other consequential benefits
WP No. 42962 of 2016
Calling for the records relating to the impugned order of the 1st
respondent in Letter No.10406/ Nee.Va.2(2)/ 2014-1, dated 21.11.2014 and
quash the same in so far as it relates to the petitioner is concerned and direct the
respondents to fix the pay of the petitioner in Selection Grade/ Special Grade in
the Post of Elementary School Headmaster by taking into account his entire
services as Secondary Grade Assistant Teacher and Elementary School
Headmaster by extending the benefits of G.O.Ms. No.234 School Education
(G2) Department dated 10.9.2009 in favour of the petitioner and pay the arrears
with other consequential benefits
WP No. 42964 of 2016
Calling for the records relating to the impugned order of the 1st
respondent in Letter No.10406/ Nee.Va.2(2)/ 2014-1, dated 21.11.2014 and
quash the same in so far as it relates to the petitioner is concerned and direct the
__________Page 89 of 130
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WA No. 2774 of 2018 etc., batch
respondents to fix the pay of the petitioner in Selection Grade/ Special Grade in
the Post of Elementary School Headmaster by taking into account his entire
services as Secondary Grade Assistant Teacher and Elementary School
Headmaster by extending the benefits of G.O.Ms. No.234 School Education
(G2) Department dated 10.9.2009 in favour of the petitioner and pay the arrears
with other consequential benefits
WP No. 42963 of 2016
Calling for the records relating to the impugned order of the 1st
respondent in Letter No.10406/ Nee.Va.2(2)/ 2014-1, dated 21.11.2014 and
quash the same in so far as it relates to the petitioner is concerned and direct the
respondents to fix the pay of the petitioner in Selection Grade/ Special Grade in
the Post of Elementary School Headmaster by taking into account his entire
services as Secondary Grade Assistant Teacher and Elementary School
Headmaster by extending the benefits of G.O.Ms. No.234 School Education
(G2) Department dated 10.9.2009 in favour of the petitioner and pay the arrears
with other consequential benefits
WP No. 42965 of 2016
Calling for the records relating to the impugned order of the 1st
respondent in Letter No.10406/ Nee.Va.2(2)/ 2014-1, dated 21.11.2014 and
quash the same in so far as it relates to the petitioner is concerned and direct the
respondents to fix the pay of the petitioner in Selection Grade/ Special Grade in
the Post of Elementary School Headmaster by taking into account his entire
services as Secondary Grade Assistant Teacher and Elementary School
Headmaster by extending the benefits of G.O.Ms. No.234 School Education
(G2) Department dated 10.9.2009 in favour of the petitioner and pay the arrears
with other consequential benefits.
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WA No. 2774 of 2018 etc., batch
For Appellants/ Mr.P.Kumaresan, Addl. Advocate General
Petitioners: assisted by Mr.R.Neethi Perumal, Govt. Advocate
for appellants in W.A.No.375, 710, 1001/2019,
2423/2013, 1243/2015, 763/2016
Mr.P.Murali for appellants
in W.A.No.1622/2019
Mr.A.Rajendiran for appellants
in W.A.Nos.2489, 2607, 2609/2019
Mr.A.S.Kaizer for petitioners
in W.P.Nos.31348 to 31358/2016, 34375 &
34377/2016, 42959 to 42965/2016,
for appellants in W.A.No.2774, 2869, 2843/2018
Mr.G.Punniakoti for petitioners
in W.P.Nos.37721 to 3772, 21436 & 21437,
21461 & 21462/2016, 29569, 8516 & 8517,
21349, 21374, 21722, 21896, 22067, 22501/2015
Mr.V.Thirupathi for petitioners
in W.P.No.22740, 22579, 22764, 22888, 26784,
20378/2015
Mr.P.Sivakumar for petitioners
in W.P.No.23576/2015
Mr.V.Ravikkumar for petitioners
in W.P.No.25364, 22735/2015
Mr.P.Rajesh for petitioners
in W.P.Nos. 40848 & 40849/2015
Mr.A.R.Nixon for petitioners
in W.P.Nos.19264 & 19267/2016
Mr.S.Balan Haridas for petitioners
in W.P.Nos.22391/2016
Mr.T.Panchatsaram for petitioners
in W.P.Nos.20816/2015
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WA No. 2774 of 2018 etc., batch
Mr.K.Thennan for petitioners
in W.P.Nos.21515, 22490 to 22495/2015
Mr.P.Rajendran for petitioners,
in W.P.No. 21665/2015
Mr.V.Meganathan for petitioners,
in W.P.No. 21747/2015
For Respondent(s): Mr.P.Kumaresan, Addl. Advocate General
assisted by Mr.R.Neethi Perumal, Govt. Advocate
in W.P.Nos.31348 to 31358/2016, 34375 &
34377/2016, 37721 to 37725, 19264 & 19267,
21461 & 21462/2016, 42959 to 42965, 21436 &
21437, 22391/2016, 22740, 22579, 22764, 22888,
23576, 25364, 26784, 29569, 40848 & 40849,
8516 & 8517, 20378, 21349, 21374, 21515, 21665,
21722, 21747, 21896, 22067, 22490 to 22495,
22501, 22735/2015,
for RR1 to 16 in W.A.No.1622/2019
for RR1 to 17 in W.A.No.2774, 2869 & 2843/2018
Mrs.Hema Muralikrishnan, Sr. Counsel for R4
in W.P.Nos.19264 & 19267, 21436 & 21437,
21461 & 21462/2016, 21349, 21374/2015
for R3 in W.P.No.21747/2015
Ms.M.Mary Sowmi Rexi,
for M/s.Isaac Chambers
in W.A.No.375, 1001/2019, 1243/2015
Mr.P.Rajendran for RR1 to 21,
Mr.S.Balaji for RR22
RR23 to 32 not ready in notice
in W.A.No.710/2019
Mr.T.Panchatcharam for Respondents
in W.A.No.763/2016
W.A.No.2423/2013 – No appearance
--------
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WA No. 2774 of 2018 etc., batch
COMMON JUDGMENT
(Judgment of the Court was delivered by S.M.Subramaniam J.) The issue in these batch of Writ Appeals are no longer res integra. The issue pertains to grant of Selection Grade and Special Grade to the post of Secondary Grade Teachers and Primary School Head Masters in the Education Department. Whether the services rendered as Secondary Grade Teacher prior to 01.06.1988 shall be reckoned for grant of Selection Grade or not was considered by the Courts.
2. The Division Bench has passed an order rejecting the claim of the Secondary Grade Teachers and a batch of appeals were filed by the aggrieved teachers before the Hon’ble Supreme Court of India and the order of the High Court was confirmed and the Special Leave Petition was dismissed on 01.04.2019 in SLP.(Civil) Diary No.5529 of 2019. Therefore, no further adjudication needs to be undertaken, since all the present batch of writ appeals are covered by the order of the Division Bench, which was confirmed by the Hon’ble Supreme Court of India.
3. That apart, Courts have rejected the Writ Petitions on the ground of latches, since the benefit claimed pertain to V Pay Commission, which came to be implemented on 01.06.1988. Thereafter, three Pay Commissions were implemented and pay fixed to the teachers were merged and revised pay was fixed. Under these circumstances, the Courts rejected the petitions and now __________Page 93 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch there is no scope to re-consider the same, since the judgment of the Division Bench was confirmed by the Hon’ble Supreme Court of India.
4. Consequently, the Writ Appeals filed by the Government viz., W.A.Nos.375, 710, 1001 of 2019, 2423 of 2013, 1243 of 2015 and 763 of 2016 are allowed and all the other Writ Appeals and Writ Petitions are dismissed. No costs. Consequently, the connected miscellaneous petitions are closed.
(S.M.S.,J.) (C.K.,J.)
27-01-2026
Index : Yes/No
Speaking/Non-speaking order Neutral Citation : Yes/No DSA WA No. 2774 of 2018 To
1. The Government Of Tamil NaduRep By Its Secretary To Government , School Education Department , Fort St.George, Chennai - 600009Chennai
2. The Government Of Tamil NaduRep By Its Secretary To Government, Adi Dravidar And Tribal Welfare Department, Fort St.George , Chennai - 600009
3. The Direct Of Elementary EducationCollege Road, Chennai - 600006
4. The Director Of Adi Dravidar And Tribal Welfare DepartmentChepauk, Chennai - 600005
5. The District Elementary Educational OfficerVellore District, Vellore.
__________Page 94 of 130https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch
6. The District Elementary Educational Officer ,Cuddalore District , Vellore
7. The District Welfare OfficerAdi Dravidar And Tribal Welfare Department, Vellore , Vellore District
8. The Assistant ElementaryEducational Officer , Anaicut Panchayat Union, Anaicut , Vellore District
9. The Assisatant Elementary Educational OfficerArcot Panchayat Union , Arcot Vellore District
10.The Assistant Elementary Educatioanl OfficerTirupattur Panchayat Union, Tirupattur , Vellore District
11.The Assistant Elementary Educational OfficerWalajpet(east0 Panchayat Union, Ranipet, Vellore District
12.The Assistant Elementary Educational OfficerPernambut Panchayat Union, Pernambut , Vellore District
13.The Assistant Elementary Educational OfficerJolarpet Panchayat Union, Jolarpet, Vellore District
14.The Assistant Elementary Educational OfficerSholingar Panchayat Union , Sholingar , Vellore District
15.The Assistant Elementary Educational OfficerVellore (rural ) Panchayat Union, Vellore District
16.The Assistant Elementary Educational OfficerKaniyyambadi Panchayat Union , Kaniyambadi , Vellore District
17.The Assistant Elementary Educational OfficerKurinjipadi Panchayat Union, Kurinji Padi , Cuddalore District
18.G.KulasekaranS/o.Govindareddy , Headmaster(rtd), Res At Chinna Anaicut, Anaicut Post- 632101, Vellore District
19.D.GunasekaranS/o.T.Duraisamy , Headmasterrtd), No.1, Ramar Koil Street , Earipudur Post, Anaicut Via, Vellore District - 632101
20.A.DhanarajS/o.Annamalai, Headmaster(rtd), __________Page 95 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch No.353, Bazaar Street , Anaicut Post, Vellore District - 632101
21.R.RajeswariD/o Ragavapillai, B.T.Assistant Teacher(tamil) Rtd.No 17 Thattara Veethi, Anaicut, Vellore Dt.
22.G.Santha VeniD/o Gangatharan, Headmistress(rtd) No 1-40, Thenanjalai Street, Ganganallore, Anaicut Vellore Dt.632101.
23.N.DuraiS/o A.G.Nagarathinam, Headmaster(rtd), No 16/32a, Vathiyar Govindraj Street, Arcot, Vellore Dt. 632 503
24.A.SubramanianS/o Arumugam, Head Master(rtd), No 179/154, Boopathy Nagar, Arcot 632 503. Vellore Dt.
25.K.DevendiranS/o Kannan, Headmaster(rtd), No 154, Boopathy Nagar, Arcot, Vellore Dt 632503.
26.A.Jaya PalanS/o Annamalai, Headmaster(rtd), No 1/140, Pillaiyar Koil Street, Nandhiyalam Village And Po, Rathinagiri Keel Minnal Via, Vellore Dt.632517
27.K.SaraswathiW/o K.Durai, Headmistress(rtd), No 21/b.E.Rettaimalai Srinivasan Nagar, Tirupattur, Vellore Dt.
28.P.UnnamalaiD/o A.V.Palaniyandi, Headmistress, No 23/40, Thalaiyari Munusamy St, Pichanur, Gudiyatham, Vellore Dt.632602
29.E.VijayalakshmiD/o M.Erusappan, Headmistress, Residing At Sri Raghavendra Street, Anna Nagar, Pallikonda, Vellore Dt.
30.A.KulothunganS/o Ayyadurai, Headmaster, No 151-a, Santhimedu, Odukatthur 632103.Vellore Dt.
31.S.LathaD/o B.M.Srinivasan, Headmistress, No 28, West Street, Odukatthur Po, Vellore Dt 632 103.
32.J.PrabhanandanS/o Jaganathan, Headmaster, No .34/4, Raja Veethi, Aasanampattu Village Po, Vellore Dt.
33.M.R.SundaramS/o Rangasamy, Headmaster(rtd), No 84/a, Kattabomman Street, Belliappa Nagar, Valajapettai, Vellore __________Page 96 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch Dt.
34.M.JayammalD/o Muthusamy, Headmistress(rtd), No 916, N.B.T.Road, Belliappa Nagar, Walajapet 632 513, Vellore Dt.
35.R.JanakiramanS/o M.B.Rangasamy Naidu, Headmaster, No 11/66, Koil Street, Karumboor East, And Po, Thuththipattu 635811, Velloer Dt.
36.P.S.RamananS/o P.K.Srinivasan, Headmaster, No 102, Chinna Karumboor And Po, Thuththipattu 635811, Vellore Dt.
37.C.SekarS/o Chinna Kulanthai, Headmaster(rtd), No 3/52, Vivekananthar Street, Gandhi Nagar, Mel Visharam Po, Walajah Tk, Vellore Dt 632 503.
38.S.N.ManiS/o S.K.Natesan, Headmaster(rtd), No 41, Kamaraj Nagar, Tirupattur, Vellore Dt.632 601.
39.K.P.KandhasamyS/o Paramasivam, Headmaster(rtd), No 32/76a, K.K.Nagar, Kurinijipadi Cuddalore Dt.
40.V.KaliyamurthyS/o Vaiyapuri, Headmaster(rtd), No 9, M.V.P.Illam, Karunanithi Nagar, Kurinjipadi, Cuddalore Dt 607 302.
41.N.Kunchitha PathamS/o Natarajan, Head Master(rtd), No 10/57, S.K.S.Nagar, Kurinjipadi 607 302, Cuddalore Dt.
42.A.VimalaD/o Annamalai, Headmistress(rtd), No 1/13a, Railway Station Road, Kurinjipadi 607 302, Cuddalore Dt.
43.M.AmsaD/o Maari, Headmistress(rtd), No 27, Anna Street, Senguttai, Katpadi, Vellore 632 007. WA No. 2869 of 2018 To
1. The Government Of Tamil NaduRep By Its Secretary To Government, School Education Department, Fort St.George, Ch-09
2. The Director Of Elementary EducationCollege Road, Ch-06
3. The District Elementary Educational __________Page 97 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch OfficerDindigul Dist, Dindigul
4. The District Elementary Educational OfficerTanjore Dist, Tanjore.
5. The Dist Elementary Educational OfficerMadurai Dist, Madurai
6. The Dist Elementary Educational OfficerVirudunagar Dist, Virudunagar.
7. The District Elementary Educational OfficerTuticorin Dist, Tuticorin.
8. The District Elementary Educational OfficerRamnad Dist, Ramnad.
9. The Assistant Elementary Educational OfficerReddiarchatram Panchayat Union, Reddiarchatram, Dindigul Dist.
10.The Assistant Elementary Educational OfficerDindigul Panchayat Union, Dindigul, Dindigul Dist.
11.The Assistant Elementary Educational OfficerOttanchatram Panchayat Union, Ottanchatram, Dindigul Dist.
12.The Assistant Elementary Educational OfficerKodaikkanal Panchayat Union, Kodaikkanal, Dindigul Dist.
13.The Assistant Elementary Educational OfficerBatlagundu Panchayat Union, Batlagundu, Dindigul Dist.
14.The Assistant Elementary Educational OfficerNilakkottai Panchayat Union, Nilakkottai, Dindigul Dist.
15.The Assistant Elementary Educational OfficerBudhalur Panchayat Union, Budhalur, Tanjore Dist.
16.The Assistant Elementary Educational OfficerKottampatti Panchayat Union, Kottampatti, Madurai Dist.
17.The Assistant Elementary Educational OfficerMelur Panchayat Union, Melur, Madurai Dist.
18.The Assistant Elementary Educational OfficerVatthirayiruppu Panchayat Union, Vatthirayiruppu, Virudhunagar Dist.
19.The Assistant Elementary Educational OfficerSrivilliputhur Panchayat Union, __________Page 98 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch Sriviliputhur, Virudunagar District.
20.The Assistant Elementary Educational OfficerVilathikulam Panchayat Union, Vilathikulam, Tuticorin Dist.
21.The Assistant Elementary Educational OfficerKamuthi Panchayat Union, Kamuthi, Ramnad Dist.
22.M.PalanichamyS/o.Mnottaiya Dever, Headmaster (rtd), Resi At Kattachinnaiyanpatti, Kamakshipuram Post, Reddiarchatram Via, Dingidul Dist- 624622.
23.I.John SelvarajS/o.Ingnasi, Headmaster (rtd), No.5/2016, S.J.K. Jeni Illam, Infant Jesus St, Ni Panchampatti, Aathur Tk, Dindigul District.
24.I.SavarimuthuS/o.Ironimus, Headmaster (rtd), Resi At Ulagampatti, Agaram Post, Thadikombu Via, Dingigul-624709
25.P.ArockiasamyS/o.Paranjyothi, Headmaster (rtd). Resi At Chinna Kamalapuram, Mullipadi Post, Dindigul-624 005
26.P.MuthammalD/o.Palanichamy, Headmistress (rtd).Resi At Semmadaippatti, Palakkanutthu Post, Dindigul Dist- 624 619
27.A.Alphonse AruldassS/o.T.Anthonysamy, Headmaster (rtd). No.611/104, Attuvampatti And Post, Kodaikkanal, Dindigul Dist.
28.M.KanakarathinamD/o.P.Maruthamuthupillai, Headmistress (rtd), No.6/73-5, Kurinji Kumaran Illam, Gandhipuram, Kodaikkanal, Dindigul Dist.
29.E.Thayali VictoriaD/o.M.Edward, Headmistress (rtd), No.4/63, C-48, Tumerpuram, Anathagiri 2nd St, Kodaikkanal, Dindigul District.
30.K.SelvarajS/o.Karuppiah, Headmaster (rtd), No.15/350, K.Nadupatti, Kariyampatti, Silukkuvarpatti Post- 624 215, Nilakkottai, Dindigul Dist.
31.M.NagappanS/o.Muniyandi, Headmaster (rtd), No. 10.8.49/1, Anbagam, Devar St, Bodinaickenpatti- 625218, Madurai Dist.
32.P.ThandapaniS/o.S.Palanivelu, Headmaster __________Page 99 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch (rtd), No.216, Suresh Garden, Gangai Samuthiram Main Road, Koilpatthu, Budhalur-613 602, Tanjore Dist.
33.M.RengarajS/o.Muthusamy, Headmaster (rtd), No.1/115, Mela Agraharam, Palamarkeri, Thirukkatupalli Via, Tanjore Dist- 613 104
34.R.SaivarajS/o.Rengasamy, Headmaster (rtd), No.1/214, Valluvar St, South Kattoon, Trichy- 19.
35.R.MurugaiyanS/o.M.Ramasamy Sedurayar, Headmaster (rtd), Resi At Dharmambal Colony, E.B. Office Backside, Thirukkattupalli Post, Tanjore Dist- 613104
36.A.Lilly Grace PushpamaniD/o.V.Anthony, Headmistress (rtd), No.119, Christian St, Koviladi Post, Tanjore Dist.
37.V.ValliammaiD/o.A.Velayutham, Headmistress (rtd), Resi At Manaiyeripatti Post, Sengipatti Via, Tanjore Dist- 613 402
38.N.SevukanS/o.Nedunkaruppan Ambalam, Headmaster (rtd), Resi At Kariyenthalpatti, Manappacheri Post, Melur Tk, Madurai Dist- 625 103.
39.V.Daniel Raja RatnamS/o.S.Vedhamuthu, Headmaster (rtd). No.2/23, Chinna Kanmai St, Goripalayam, Madurai Dist- 625002
40.S.SundaravadivuD/o.Sakralingam, Headmistress (rtd), No.22, Chettiyakudi Kaliamman Koil St, Srivilliputhur- 626125, Virudunagar Dist.
41.R.A. RamasubbulakshmiD/o.Alagarsami, Headmistress (rtd), No. 96 R 2/5, Malar Illam, North Andalpuram, Rajapalayam- 626 108. Virudunagar District.
42.M.C.Chanthira SiromaniD/o.A.G.Maniraj, Headmistress (rtd), Resi At Nadar St, Karisalkulam Post, Vilathikulam , Tuticorin Dist.
43.G. SokkalingamS/o.Gurusamy, Headmaster (rtd), Resi At Veerapandiapuram, Sakkammalpuram Post- 628 712, Tuticorin Dist.
44.M.ThangaveluS/o.Muthiah, Headmaster (rtd), __________Page 100 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch No. 1/51, East St, Mullikulam Post- 627 755, Sankarankoil Via, Tirunelveli Dist.
45.P.MeenambalW/o.P.Duraisamy, Headmistress (rtd), No. 3/45, Maravar St, Perunazhi - 623 115, Kamuthi Tk, Ramnad Dist.
WA No. 2843 of 2018To
1. The Government Of Tamil NaduRep By Its Secretaryt To Government School Edcuation Department , Fort St George Chennai
2. The Director Of Elementary EducationCollege Road, Chennai
3. The District Elementary Educational OfficerTiruvannamalai Dist, Tiruvannamalai
4. The Dist Elementary Educaitonal OfficerTiruvallur Dist, Tiruvallur
5. The Assistant ElementaryEducational Officer, Thurinjapuram Panchayat Union, Thurinjapuram , Tiruvannamalai Dist
6. The Asst ElementaryEduational Officer, Kalasappkkam Panchayat Union, Kalasappakkam, Tiruvannamalai Dist
7. The Asst Elementary Educational OficerPolur Panchayat Union, Polur Tiruvannmalai Dist
8. The Asst Elementary Educationala OfficerJavvuadh Hills Pachayat Union, Javvadhu Hills Panchayat Union, Javvadhu Hills, Tiruvannamalai Dist
9. The Asst Elementary Educaitonal Officer,Arni Panchayat Union, Arni, Triuvannamalai Dist
10.The Asst Elementary Educational OfficerThellaru Panchayat Union, Thellaru, Tiruvannamalai Dist
11.The Asst Elementary Educational OfficerGummidipoondi Panchayat Union, Gummidipoondi , Tiruvallur Dist
12.N.MannanS/o.Narayanasamy, Hm Td, No.464, Post Office St, Vedanthavadi And Post, Tiruvannamalai Tk And Dist
13.M.ElumalaiS/o. Manickam, Headmaster Rtd, O.206, Pillaiyar Koil St, Karumarapatti Village Kotthathavadi Post, Tiruvannamalai Tk And Dist __________Page 101 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch
14.C.SubramanianS/o. Chinnapillai, Hd Rtd, No.198/289, Thamarai Nagar, 8th St, Tiruvannamalai
15.V.RajendiranS/o. Vedamurthy, Headmaster Rtd, No.677, Achari St, Kettavarampalayam Village And Post, Kalasapakkam Tk, Tiruvannamalai Dist
16.S.SeetharamanS/o. Sadasivam, H.M.Rtd, No.221 Arasamara St, Nawabpalayam Gengavaram Post, Kalasappakkam Tk, Tiruvannamalaidist
17.P.MunusamyS/o. Patchai Kilyaan, H.M. Rtd No.1/36, Palangovil Colony, Palangovil, Tiruvannamalai Dist
18.S.PackiamD/o. Savarimuthu, H.M. Rtd, No.1/36, Palangovil Colony Palangovil Tiruvannamalai Dist
19.R.JayaramanS/o. Ramasamy Mudaliar, H/m Rtd, No.1/61, Road St, Poodi And Post, Kalasapakkam Tk, Tiruvannamalai Dist
20.C.RamabadranS/o. Chinnakulanthai, H/m Rtd, At Panapampattu, Atthimoor Post Polur Tk, Tiruvannamalai Dist
21.N.ShanmugamS/o. Natesan , Headmaster, Rtd, No.1/6, Velalar St, Elathoor And Post, Vilvaarani, Tiruvannmalai Dist 22.C.PerumalS/o.Chinnappu, H/m Rtd, No. 417 B-55, Tnhb Quarters, Pappambadi Village And R, Kunnathur Post, Polur Tk Tiruvannamalai Dist
23.T.MoorthiS/o. R.Thiyagarajan, H/m Rtd, No/.192, Pillaiyar Koil St, Palangoil Kalsappakkam Tk, Tiruvannamalai Dist
24.G.DharmalaingamS/o. Govindasamy, H/m Rtd, No.410-a, Main Road, Om Sakthi Nagar, Vengikkal Post, Tiruvannamalai, Dist
25.A.R.MuguganS/o. A.K.Rajagopal, H/m Rtd, No.642a, Idukku Pillair Koil 2nd St, Vengikkal, T.V.Malai.
26.J.SampathS/o. Jaanoji, H/d Rtd, No.1-98, Anna Nagar Northy, Kalasappakkam Post, And Tk, T.V.Malai Dist
27.A.RamasamyS/o. Arunagiri, H/m Rtd, No.772 __________Page 102 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch A Kamarajar Nagar, T.V.Malai Main Road, Kanchi Post, T.V.Malaidt
28.M.JayakumarS/o. Markkasagayam, H/m Rtd, No.1/93 Anna Nagar, North Kalasappakkam, Tiruvannmalai Dist
29.V.KannanS/o. Varatharaji Udaiyar, H/m Rtd, At Thiruvoodal St, Kaappalur And Post, Kalasappakkam, T, , Vmalai Dist
30.N.RajamaniS/o. Nainiyappa Nainar, H/m Rtd, At Aanaivadi, Kaalur Post, Kalasappakkam Tk, T.V.Malai Dist
31.R.KrishnamoorthyS/o. Ramasmay Udaiyar, H/m Rtd, No.1-179a. Anna Nagar, Kalasappakkam T.V.Mala Dt
32.R.KannanS/o. Ranganathan, H/m Rtd, No.1/32, Easwaran Koil St, Pillur Thenpallipattu Post, Kalasappakkam Tk, Tiruvannmalai Dist
33.K.C.NatarajanS/o.Chinnappa, H/m Rtd, No.3/618 Main Road, Kalasappakkam And Post, Tv Malai Dist
34.V.SubramaniyanS/o. Venkitachalam, H/m Rtd, No.1/145 Bajanani Koilst, Kaappalur Village And Post Kalasappakkam Tk, T.V.Malai Dist
35.P.GnanaveluS/o. Ponnusamy , H/m Rtd, No.1/148 A, Amman Koil, St, Kalasappkkam T.V. Malai Dt
36.N.KarunamurthyS/. Natesa Udaiyar, H/m Rtd, No.3/660man Road, Kalasappakkam And Post, T.V.Malai Dist
37.C.RamamurthyS/o. Chinadurai H/m Rtd, Thenpallipattu, Kalasappakkam T.V.Malai Dt
38.P.R.KrishnamurthyS/o. Rangasamy Nayinar, H/m Rtd, At Easwaran Koil St, Pillu Thenpallipattu Post, Kalasappakkam Tk, Tv..Malai
39.V.KamalakannanS/o. Venkitaraman, H/m Rtd, No 1-179 Bharathi Nagar, Kalasappakkam Post And Tk, T.V Malai Dist
40.K.DevagiD/o. Kannappan, H/m Rtd, No.1-179 Bharathi Nagar, Kalasappakkam Post, And Ti T.V.Malai Dist
41.M.RamalingamS/o. Mannu Mudaliar, H/m Rtd, __________Page 103 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch No.4/816 Senguthar Veethi, Kalasappakkam, T.V.Malai Dist
42.G.PalaniammalW/o. M.Ramlaingam, H/m Rtd, No.4/816 Sengunthar Veethi, Kalasappakkam T.V.Malai Dist
43.A.KothandaramanS/o. Annamalai, H/m Rtd, No.1/213 Anna Nagar, South, Kalasappakkam T.V.Malai Dist
44.B.BanumathyD/o. N.Balasundara Nainar, H/m Rtd, No.1/213 Annannagar, South, Kalasappakkam , T.V.Malai Dist
45.M.SadasivamS/o. Munusay Nainar, H/m Rtd, No.1/55, Kuyavar Veethi, Kalasappakkam And Tk T.V.Malai Dist
46.M.VilvambalD/o.Murugesan, H/m Rtd, No.1/55, Kuyavar Veethi Kalasappakkam And Tk, T.V Malai Dist
47.D.RagothamanS/o. Duraisamy Udaiyar, H/m Rtd, At Easwaran Koil St, Kasthambadi And Post, Polur Tk, T V.Malai Dist
48.M.SivaramanS/o. Muthall Naidu, H/m Rtd At C.C. Road, Vinnuvampattu, Kalasappakkam Post, T.V.Malai Dist
49.B.SivagnanamS/o. A.Balakrishnan, H/m Rtd, No.358 Kumaran St, C.M.Pudur And Post, Thesur Via, Vandavasi Tk, T.V.Malai Dist
50.R.KrishnanS/o. Ramalingam, H/m Rtd No.78, Palaverkadu Road, Kavarapettai Tiruvallur Dist
51.D.NicholesS/o. S.Duraisamy, H/m Rtd, No.7 Ngo Nagar, Ponneri Tiruvallur Dist
52.G.George SundararajS/o. M.Gnanasundaram, H/m Rtd, N.441 Ernaguppa Village, Tiruvallur Dist
53.M.Dasarathanrama ReddyS/o. M.Laksthmana Reddy, H/m Rtd, No.55 Pallavada And Post, Gummidipoondi Tk, Tiruvallur Dist
54.S.PonnurajS/o. Samuel H/m Rtd, No.1089 Prithivi Nagar, G.N.T.Road, Gummidippodi , Tiruvallur Dist WA No. 2423 of 2013 To C.Chandrasekaran,Retd. Headmaster [spl Grade], __________Page 104 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch 3/9, Balaiyur Post, Kuttalam Taluk, Nagai District.
WA No. 1243 of 2015To A. KaruppannanS/o Arumugampallai, 20/32 J.K.S. Illam Press Colony Suleswaranpatty Pollachi 642 006.
WA No. 763 of 2016To C. Kalayanasundaram,Pue School, Ramanathapuram, Valappadi Union, Res At S/o. K.A.Chinnasamy, Ramanathapuram Po, Balur Via, Valappadi Tk, Salem Dt 636 104.
WA No. 375 of 2019To V. ManonmaniW/o. Muruganathan, 1/212, Balapatti, Mettupalayam, Karamadai, Coimbatore Dt.
WA No. 710 of 2019To
1. A.DhandapaniS/o. S.K. Angamuthu, 9/76 Annai Illam, Tiruvallurvar Colony, Makkinampatti Post, Pollachi.
2. M. SeethapathiS/o. Mounasami, 4/73 Adivalli Pudupalayam, Pethampatti, Madathukulam , Tiruppur.
3. C. MarimuthuS/o. Chinna Naicker, No.2/1016 H4, 5th Street, Mahalakshmi Nagar, Palladam, Tiruppur.
4. MarudhachalamS/o. Mayilsamy Gounder, 1/60 Pudupalayam Pethappampatti, Madathurkulam, Tiruppur.
5. K. KumarasamyS/o. Kaliappa Gounder, 1/102 Sindhiluppu, Ramachandrapuram, Negamam, Madathukulam , Tiruppur.
6. V MaragathamaniWo. T. Christoper Jesudasan, W5/1373 Gandhi Nagar Iii Colony, Udumalpet, Tiruppur.
7. V. ManonmaniW/o. T. Karuppusamy, No.1/31 Ponneri Kottamangalam, Madathukulam, Tiruppur.
8. D. ThiyagarajanS/o. A.V. Duraisamy Chettiar, __________Page 105 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch No.23 Anna Street, Negamam Post, Pollahi Tk, Coimbatore.
9. D. PerumalsamyS/o. S. Dharumasamy, No.5/56 Kallapalayam, Periyapatti Post, Madathukulam, Tiruppur.
10.P. Krishnasamy (died)S/o Pazhani, 3/19 Veethampatti, V. Velur Post, Jakkarampalayam, Madathukulam, Tiruppur.
11.K. KanagarajuS/o. Kandasamy, No.5/64 Chikkanuthu, Mongil Thozhuvu, Jafframpalayam, Madathukulam, Tiruppur.
12.K. RajammalW/o. K. Kandasamy, No.6a Pathrakaliamman Layout, Udumalaipettai, Tiruppur.
13.M. AndalammalW/o. R. Nagaraj, 8/179 Varadarajapuram, Kudimangalam, Madathukulam, Tiruppur.
14.R. BalasubramanianW/o. K. Ramasamy, No.2- 118-1 Cheran Nagar, Poolavadi Post, Madathukulam, Tiruppur.
15.K. Durairajan,S/o. Krishnasamy Naidu, 2/16 Veedampatti, V. Velur Post, Jakkarampalayam, Madathukulam, Tiruppur.
16.S. RamasamyS/o. Subbaiyan, No.3/17 Salavanaickenpattipudur, V Velur Post, Jakkarampalayam, Madathukulam, Tiruppur.
17.S. IndiramaniW/o. M. Subbaiyan, 5/39 Sri Ram Nagar, Dharapuram Road, Udumalpet, Tiruppur.
18.C. Ramasamy (died)S/o.Chinnasamy, 1/136 Poolavadi Post, Madathukulam, Tiruppur.
19.R. Somasundaram (died)S/o. K. Ramalingam, No.2/10 Ramakrishna Illam, Poolavadi, Madathukulam Tk.
20.A.P. Natarajan,S/o. Narayanasamy, New No.57 Old No.L 131, Anna Quarters, S.V. Mill Post, Udumalpet.
21.N. NatarajanS/o. S. Narayanasamy, 3/6 Veethampatti, V.Velur Post, Jakkarampalayam Via, Madathukulam Tk, Tiruppur.
22.The Accountant General ( A And E)Anna Salai, Chennai.
23.K. Balamani W/o Late P. Krishnasamy,No.3/19 __________Page 106 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch Veethampatty Street, Udumalpettai Tk, Tiruppur Dist.
24.M. Tammilarasi D/o Late P. Krishnasamy,No.3/19, Veethampatty Street, Veedampatty Village, Udumalpettai Tk, Tiruppur Dist.
25.M. Roopasundari D/o Late P. Krishnasamy,No.3/19, Veethampatty Street, Veedampatty Village, Udumalpettai Tk, Tiruppur Dist.
26.Kavitha P K D/o Late P.Krishnasamy,No.3/19 Veethampatty Street, Veedampatty Village Udumalpettai Tk Tiruppur Dist. R10 (died) Is Substituted By The Respondents 23 To 26 As Lrs Of Deceased R10, Vide Order Of Court Dated 20/10/2023 Made In Cmp.Nos.21297, 21298 And 21299/2021 In Wa.71/2019 (rskj And Gamj)
27.Kavitha W/o Kathiravan, D/o Late C. Ramasamy,No.1/136, Nehru Street, Poolavadi Village Madathukulam Tk, Tiruppur Dist.
28.R. Senthilkumar D/o Late C. Ramasamy,No.1/136, Nehru Street, Poolavadi Village Madathukulam Tk, Tiruppur Dist.
29.Annapoorani W/o Sarkunam, D/o Late C. Ramasamy,No.1/136, Nehru Street, Poolavadi Village Madathukulam Tk, Tiruppur Dist R18 (died) Is Substituted By The Respondents 27 To 29 As Lrs Of Deceased R18, Vide Order Of Court Dated 20/10/2023 Made In Cmp.Nos.21297, 21298 And 21299/2021 In Wa.71/2019 (rskj And Gamj)
30.S. Veeramani W/o Late R. Somasundaram,No.2/10, Poolavadi Village, Udumalpet Tk, Tiruppur Dist.
31.S. Rajkumar W/o Late R. Somasundaram,No.2/10, Poolavadi Village, Udumalpet Tk, Tiruppur Dist.
32.S. Indhiram Priyadharshini W/o Late R. Somasundaram,No.2/10, Poolavadi Village, Udumalpet Tk, Tiruppur Dist. R19 (died) Is Substituted By The Respondents 30 To 32 As Lrs Of Deceased R19, Vide Order Of Court __________Page 107 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch Dated 20/10/2023 Made In Cmp.Nos.21297, 21298 And 21299/2021 In Wa.71/2019 (rskj And Gamj) WA No. 1001 of 2019 To S.MuthusamyS/o. Subramaniam, 7/14, Ram Nagar Colony, Samathur, Pollachi- 642006, Coimbatore District.
WA No. 1622 of 2019To
1. The State Of TamilnaduRep By Its Secretary , Department Of School Education, Fort.St.George , Chennai - 600009 Chennai
2. The State Of TnRep By Its Secretary, Department Of Adi-dravidar And Tribal Welfare, Fort.St.George, Chennai
3. The Director Of Elementary EducationDpi Compound, College Road, Chennai
4. The Director Of Adi Dravidar WelfarChepauk, Chennai
5. The Director Elementary Education OfficerKanchipuram, Kanchipuram Dist
6. The District Elementary Education OfficerVellore, Vellore Dist
7. The District Adi Dravidar Welfare OfficerVellore, Vellore Dist
8. The District Adi Dravidar Welfare OfficerKanchipuram, Kanchipuram Dist
9. The Assistant Elementary Education OfficerThirukkalukundram, Kanchipuram Dist.
10.The Assistant Elementary Education OfficerThimiri, Vellore Dist
11.The Assistant Elementary Education OfficerKattangulathur, Kanchipuram Dist.
12.The Assistant Elementary Education OfficerMadurantakam, Kanchipuram Dist.
13.The Assistant Elementary Education OfficerPavunjur, Kanchipuram Dist.
14.The Assistant Elementary Education OfficerChithamur, Kancheepuram Dist.
15.The Special TahsildarMadurantakam, Kanchipuram Dist.
16.The Special TahsildarVellore, Vellore Dist __________Page 108 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch WA No. 2489 of 2019 To
1. The Secretary to Governmentof Tamilnadu, School Education Department, Fort St. George, Chennai-9 Chennai
2. The State of Tamilnadurep. by the Secretary to Government, Adi Dravidar and Tribal Welfare Department, Fort St. George, Chennai-9
3. The Director of ElementaryEducation, College Road, Nungambakkam, Chennai-6
4. The District ElementaryEducational Officer, Thiruvannamalai District, Thiruvannamalai
5. The District ElememntaryEducational Officer, Vellore District, Vellore
6. The Assistant ElementaryEducational officer, Polur Taluk, Thiruvannamalai District
7. The Assistant ElementaryEducational officer, West Arni, Arni Taluk, Thiruvannamalai District
8. The Assistant ElementaryEducational officer, K.V.Kuppam, Vellore District
9. The Adi Dravidar and TribalWelfare Officer, Vellore District, Vellore WA No. 2609 of 2019 To
1. The Secretary To Government Of TamilnaduSchool Education Department , Fort St.George , Chennai - 600009 Chennai
2. The Director Of Elementary EducationCollege Road, Nungambakkam, Chennai - 600006
3. The District Elementary Educational Officer,Thiruvannamalai District , Thiruvannamalai
4. The District Elementary Educational OfficerVellore District , Vellore
5. The Assistant Elementary Educational OfficerS/o.Nallusamy, Door No.11, Arunthathiar Street, 9th Ward, Thammampatti, Gangavalli, Salem
6. The Assistant Elementary Educational OfficerKalasapakkam, Thiruvannamalai District
7. The Assistant Elementary Educational __________Page 109 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch OfficerNo.7/47, Kosaripatti, Periyakadu, Kannandheri P.O. Sankari Taluk, Salem District-637 102
8. The Assistant Elementary Educational OfficerKanayampadi , Vellore District WA No. 2607 of 2019 To
1. The Secretary To Government Of TamilnaduSchool Education Department Fort.St.George, Chennai 09.
2. The Director Of Elementary EducationCollege Road, Nungambakkam, Ch-06.
3. The District Elementary Educational OfficerThiruvannamalai District, Thiruvannamalai.
4. The District Elementary Educational OfficerVellore District, Vellore.
5. The Assistant Elementary Educational OfficerPolur Tk, Thiruvannamalai District.
6. The Assistant Elementary Educational OfficerWest Arni, Arni Tk, Thiruvannamalai Dist.
7. The Assistant Elementary Educational OfficerKaniyampadi Tk, Vellore Dist.
WP No. 20378 of 2015To
1. The State of Tamilnadurep. by the Principal Secretary to Government, School Education (NaVa2) Department, Fort St. George, Chennai-9
2. The Director of ElementaryEducation, College Road, Nungambakkam, Chennai-600 006
3. The District ElementaryEducational Officer, Villupuram Villupuram District
4. The District ElementaryEducational Officeer, Cuddalore, Cuddalore District
5. The Assistant ElementaryEducational Officer, Tiruvennainallur, Villupuram District
6. The Assistant ElementaryEducational Officer, Gingee, Villupuram District
7. The Assistant ElementaryEducational Officer, Tirunavalur, Villupuram District
8. The Assistant ElementaryEducational Officer, __________Page 110 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch Ulundurpet, Villupuram District
9. The Assistant ElementaryEducational Officer, Virudhachalam, Cuddalore District WP No. 20816 of 2015 To
1. The State of Tamil Nadu,Rep. by its Secretary, Department of School Education, Fort St. George, Chennai-9.
2. The Director of ElementaryEducation, DPI Compound, College Road, Chennai-6.
3. The District ElementaryEducational Officer, Dharmapuri & District.
4. The Assistant ElementaryEducational Officer, Morappur Union, Dharmapuri District.
WP No. 21349 of 2015To
1. The State of TamilnaduRep. by its Secretary to Government, School Education Department, Fort St. George, Chennai-600 006.
2. The Director of ElementaryEducation, DPI Compound, College Road, Chennai-600 006.
3. The Assistant ElementaryEducational Officer, Peravurani, Thanjavur District.
4. The Accounts OfficerOffice of the Principal Accountant General (Accounts & Entitlement), Tamilnadu, 361, Anna Salai, Chennai-600 018.
WP No. 21374 of 2015To
1. The State of Tamil Nadu,Rep. by its Secretary to Government, School Education Department, Fort St. George, Chennai-9.
2. The Director of ElementaryEducation, DPI Compound, College Road, Chennai-6.
3. The Assistant ElementaryEducational Officer, Peravurani, Thanjavur District.
4. The Accounts Officer,Office of the Principal Accountant General (Accounts & Entitlement), Tamil Nadu, 361, Anna Salai, Chennai-18.
WP No. 21515 of 2015To
1. The Government of Tamil NaduRep. by the Secretary to Government, School Education __________Page 111 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch Department, Secretariat, Fort St. George, Chennai-9.
2. The Director of ElementaryEducation, College Road, Nungambakkam, Chennai-6.
3. The District ElementaryEducational Officer, Kancheepuram, Kancheepuram District
4. The Assistant ElementaryEducational Officer, Sriperumbudur P.U.Unit, Sriperumbudur, Kancheepuram District WP No. 21665 of 2015 To The District ElementaryEducational Officer, Coimbatore, Coimbatore District.
WP No. 21722 of 2015To
1. The State of Tamilnadurep. by its Secretary to Government, School Education Department, Fort St. George, Chennai-9
2. The Director of ElementaryEducation, DPI Compound, College Road, Chennai-6
3. The Assistant ElementaryEducational Officer, Peravurani, Thanjavur District
4. The Accounts OfficerOffice of the Principal Accountant General (Accounts & Entitlement) Tamilnadu 361, Anna Salai, Chennai-18 WP No. 21747 of 2015 To
1. The State of Tamil Nadu,Rep. by its Secretary to Government, School Education Department, Fort St. Geroge, Chennai-9.
2. The Director of ElementaryEducation, DPI Compound, College Road, Chennai-6.
3. The Accounts OfficerOffice of the Principal Accountant General (Accountants and Entitlement)Tamil Nadu, 361, Anna Salai, Chennai-18.
4. The District ElementaryEducation Officer, Fort, Vellore District-632 004.
WP No. 21896 of 2015To
1. The State of Tamil naduRep. by its Secretary, Department of School Education, __________Page 112 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch Fort.St.George, Chennai - 600 009.
2. The Director of ElementaryEducation, DPI Compound, College Road, Chennai - 600 006.
3. The District ElementaryEducation Officer, Krishnagiri, Krishnagiri Dist.
4. The Assistant ElementaryEducation officer, Parkur Union, Krishnagiri Dist.
WP No. 22067 of 2015To
1. The State of Tamil Nadu,Rep. by its Secretary, Department of School Education, Fort.St.George, Chennai-600 009.
2. The Director of ElementaryEducation, DPI Compound, College Road, Chennai -600 006.
3. The District ElementaryEducation Officer, Salem, Salem Dt.
4. The Assistant ElementaryEducation Officer, Sankagiri Union, Salem Dt.
WP No. 22490 of 2015To
1. The Govt of Tamil NaduRepresented by the Secretary to Govt, School Education Dept, Secretariat, Fort.St.George, Chennai - 09.
2. The Director of ElementaryEducation, College Road, Nungambakkam, Chennai -6.
3. The District ElementaryEducation Officer, Villupuram, Dt.
4. The Assist ElementaryEducation Officer, Kallkurichi, Villupuram Dt.
WP No. 22495 of 2015To
1. The Govt of Tamil NaduRepresented by the Secretary to Govt, School Education Dept, Secretariat, Fort.St.George, Chennai - 09.
2. The Director of ElementaryEducation, College Road, Nungambakkam, Chennai -6.
3. The District ElementaryEducation Officer, Namakkal Dt.
4. The Assist ElementaryEducation Officer, Rasipuram Tk, Namakkal Dt.
WP No. 22491 of 2015To __________Page 113 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch
1. The Govt of Tamil NaduRepresented by the Secretary to Govt, School Education Dept, Secretariat, Fort.St.George, Chennai - 09.
2. The Director of ElementaryEducation, College Road, Nungambakkam, Chennai -6.
3. The District ElementaryEducation Officer, Villupuram, Dt.
4. The Assist ElementaryEducation Officer, Chinna Salem Tk. Villupuram Dt.
WP No. 22492 of 2015To
1. The Govt of Tamil NaduRepresented by the Secretary to Govt, School Education Dept, Secretariat, Fort.St.George, Chennai - 09.
2. The Director of ElementaryEducation, College Road, Nungambakkam, Chennai -6.
3. The District ElementaryEducation Officer, Villupuram, Dt.
4. The Assist ElementaryEducation Officer, Kallakurichi, Villupuram Dt.
WP No. 22493 of 2015To
1. The Govt of Tamil NaduRepresented by the Secretary to Govt, School Education Dept, Secretariat, Fort.St.George, Chennai - 09.
2. The Director of ElementaryEducation, College Road, Nungambakkam, Chennai -6.
3. The District ElementaryEducation Officer, Villupuram, Dt.
4. The Assist ElementaryEducation Officer, Kallakurichi, Villupuram Dt.
WP No. 22494 of 2015To
1. The Govt of Tamil NaduRepresented by the Secretary to Govt, School Education Dept, Secretariat, Fort.St.George, Chennai - 09.
2. The Director of ElementaryEducation, College Road, Nungambakkam, Chennai -6.
3. The District ElementaryEducation Officer, Villupuram, Dt.
4. The Assist ElementaryEducation Officer, Chinna Salem Tk, Villupuram Dt.
__________Page 114 of 130https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch WP No. 22501 of 2015 To
1. The State of Tamil Nadu,Rep. by its Secretary, Department of School Education, Fort St. George, Chennai-9.
2. The Director of ElementaryEducation, D.P.I. Campus, College Road, Chennai-6.
3. The District ElementaryEducational Officer, Salem, Salem District.
4. The Assistant ElementaryEducational Officer, Konganapuram, Salem District.
5. The Assistant ElementaryEducational Officer, Ayothiapattanam, Salem District.
WP No. 22735 of 2015To
1. The State of Tamilnadu Rep byits secretary to Govt, School Education Dept, Fort.St.George, Chennai - 9.
2. The Director of ElementaryEducation, D.P.I.Compound, College Road, Chennai-6.
3. The Dist ElementaryEducational Officer, Thanjavur Dt.
4. Assit Elementary EducationalOfficer, Madukkur Union, Thanjavur Dt.
5. Assist Elementary EducationalOfficer, pattukottai Union, Thanjavur Dt.
6. Assist Elementary EducationalOfficer, Sethubavachathiram Union, Thanjavur Dt.
7. Assist Elementary EducationalOfficer, Orathanadu Union, Thanjavur Dt.
WP No. 22740 of 2015To
1. The State of Tamilnadu Rep.byThe Secretary to Government, School Education Department. Fort St. George, Chennai-600009.
2. The Director ofElementary Education College Road, Nungambakkam, Chennai-600 006.
3. The District ElementaryEducational Officer, Coimbatore, Coimbatore District.
4. The AssistantElementary Educational Officer, Kinathukadavu, Coimbatore District.
5. The AssistantElementary Educational Officer, Kinathukadavu, Pollachi Coimbatore District.
__________Page 115 of 130https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch
6. The AssistantElementary Educational Officer, Thondamuthur, Coimbatore District WP No. 22759 of 2015 To
1. The State of Tamil Nadu Rep.byThe Secretary to Govt, School Education Dept, Fort St. George, Chennai 09.
2. The Director of ElementaryEducation, College Road, Nungambakkam, Chennai 06.
3. The District ElementaryEducational Officer, salem Dt.
4. The Assist ElementaryEducational Officer, Salem Urban, Salem Dt.
5. The Assist ElementaryEducational Officer, Vazhapadi, Salem Dt.
6. The Asst ElementaryEducational Officer, Omalur, Salem Dt.
7. The Asst ElementaryEducational Officer, Panamarathupatti, Salem Dt.
WP No. 22764 of 2015To
1. The State of Tamilnadu Rep.byThe Secretary to Govt, School Education Dept, Fort St. George, Chennai - 09.
2. The Director of ElementaryEducation, College Road, Nungambakkam, Chennai 06.
3. The District ElementaryEducational Officer, Dindigual Dt.
4. The Assist ElementaryEducational Officer, Dindigul Dt.
5. The Assist ElementaryEducational Officer, Thoppampatti, Dindigul Dt.
6. The Assist ElementaryEducational Officer, Ottanchathiram, Dindigul Dt.
WP No. 22888 of 2015To
1. The State of Tamil Nadu,Rep.byThe Secretary to Govt, School Education Dept, Fort St. George, Chennai-09.
2. The Director of ElementaryEducation, College Road, Nungambakkam, Chennai-06.
3. The District ElementaryEducational Officer, __________Page 116 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch Namakkal Dt.
4. The Asst.ElementaryEducational Officer, Thiruchengodu, Namakkal Dt.
5. The Asst. ElementaryEducational Officer, Mallasamuthiram, Namakkal Dt.
6. The Asst. ElementaryEducation Officer, Namakkal, Namakkal Ddt.
WP No. 23576 of 2015To
1. The Principal SecretarySchool Education Department, Fort St.George, Chennai-600 009.
2. The District ElementaryEducation Officer, Aranthangi, Pudukkottai District.
3. The District ElementaryEducation Officer, Sivagangai, Sivagangai District.
4. The Assistant ElementaryEducation Officer, Karambakkudi, Pudukkottai District.
5. The Assistant ElementaryEducation Officer, Sakkottai, Karaikudi, Sivagangai District.
WP No. 25364 of 2015To
1. The State of Tamilnadu Repby its Secretary to Government, School Education Department, Fort.St.George, Chennai-9.
2. The Director of ElementaryEducation, D.P.I Compound, College Road, Chennai-6.
3. The District ElementaryEducational Officer, Thanjavur, Thanjavur District.
4. Assistant ElementaryEducational Officer, Thiruvonam Union, Thanjavur District.
5. Assistant ElementaryEducational Officer, Madukkur Union, Thanjavur District.
6. Assistant ElementaryEducational Officer, Pattukottai Union, Thanjavur District.
7. Assistant ElementaryEducational Officer, Sethubavachathiram Union, Thanjavur District.
WP No. 26784 of 2015To
1. The State of Tamil Nadu Rep.by The Secretary to Government, School Education Department, Fort St. George, Chennai 600 009.
2. The Director of ElementaryEducation, College __________Page 117 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch Road, Nungambakkam, Chennai 600 006.
3. The District ElementaryEducational Officer, Namakkal, Namakkal District.
4. The District ElementaryEducational Officer, Salem, Salem District.
5. The Assistant ElementaryEducational Officer, Namakkal, Namakkal District.
6. The Assistant ElementaryEducational Officer, Vennanthur, Namakkal District.
WP No. 29569 of 2015To
1. The State of Tamil Nadu,Rep. by its Secretary, Department of School Education, Fort.St.George, Chennai-09.
2. The Director of ElementaryEducation, DPI Compound, College Road, Chennai-06.
3. The District ElementaryEducation Officer, Chennai-06.
4. The Assistant ElementaryEducation Officer, Pursawalkkam,Chennai-07.
WP No. 40848 of 2015To
1. The State of Tamil NaduRep by its Secretary, Dept of School Education, Fort.St.George, Chennai - 09
2. The Director of ElementaryEducatin, DPI Compound, College Road, Chennai - 06
3. The District ElementaryEducational Officer, Dharmapuri, Dharmapuri Dt
4. The Assist ElementaryEducational Officer, Palacode, Dharmapuri Dt
5. The Assist ElementaryEducational Officer, Kaveripattinam, Krishnagiri Dt WP No. 40849 of 2015 To
1. The State of TamilnaduRep. by its Secretary, Department of School Education, Fort.St.George, Chennai-09.
2. The Director of ElementaryEducation, DPI Compound, College Road, Chennai-06.
3. The District ElementaryEducational Officer, Krishnagiri, Krishnagiri District.
__________Page 118 of 130https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch
4. The Assistant ElementaryEducational Officer, Kaveripattinam, Krishnagiri District.
WP No. 8516 of 2016To
1. The State of Tamilnadurep. by its Secretary to Government, School Education Department, Fort St. George, Chennai-9
2. The Director of ElementaryEducation, DPI Compound, College Road,m Chennai-6 WP No. 8517 of 2016 To
1. The State of Tamilnadurep. by its Secretary to Government, School Education Department, Fort St. George, Chennai-9
2. The Director of ElementaryEducation, DPI Compound, College Road,m Chennai-6 WP No. 19264 of 2016 To
1. State of TamilnaduRep. by its Secretary, Education Department, Fort St. George, Chennai-9
2. The Direcotr of ElementarySchool Education, DPI Complex, College Road, Nungambakkam, Chennai-600 034
3. The Assistant ElementaryEducational Officer, Kaveripattinam, Krishnagiri District
4. The Accountant GeneralAccountant General Office, No.361, Anna Salai, Teynampet, Chennai-18 WP No. 19267 of 2016 To
1. State of TamilnaduRep. by its Secretary, Education Department, Fort St. George, Chennai-9
2. The Direcotr of ElementarySchool Education, DPI Complex, College Road, Nungambakkam, Chennai-600 034
3. The Assistant ElementaryEducational Officer, Kaveripattinam, Krishnagiri District
4. The Accountant GeneralAccountant General Office, No.361, Anna Salai, Teynampet, Chennai-18 __________Page 119 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch WP No. 19265 of 2016 To
1. State of TamilnaduRep. by its Secretary, Education Department, Fort St. George, Chennai-9
2. The Direcotr of ElementarySchool Education, DPI Complex, College Road, Nungambakkam, Chennai-600 034
3. The Assistant ElementaryEducational Officer, Kaveripattinam, Krishnagiri District
4. The Accountant GeneralAccountant General Office, No.361, Anna Salai, Teynampet, Chennai-18 WP No. 19266 of 2016 To
1. State of TamilnaduRep. by its Secretary, Education Department, Fort St. George, Chennai-9
2. The Direcotr of ElementarySchool Education, DPI Complex, College Road, Nungambakkam, Chennai-600 034
3. The Assistant ElementaryEducational Officer, Kaveripattinam, Krishnagiri District
4. The Accountant GeneralAccountant General Office, No.361, Anna Salai, Teynampet, Chennai-18 WP No. 21436 of 2016 To
1. The State of Tamilnadurep. by its Secretary to Government, School Education Department, Fort St. George, Chennai-9
2. The Director of ElementaryEducation, DPI Compound, College Road, Chennai-6
3. The Assistant ElementaryEducational Officer, Gangavlli 636 105
4. The Accounts OfficerOffice of the Principal Accountant General (Accounts and Entitlement) Tamilnadu 361, Anna Salai, Chennai-18 WP No. 21437 of 2016 To
1. The State of Tamilnadurep. by its Secretary to Government, School Education Department, __________Page 120 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch Fort St. George, Chennai-9
2. The Director of ElementaryEducation, DPI Compound, College Road, Chennai-6
3. The Assistant ElementaryEducational Officer, Gangavlli 636 105
4. The Accounts OfficerOffice of the Principal Accountant General (Accounts and Entitlement) Tamilnadu 361, Anna Salai, Chennai-18 WP No. 21461 of 2016 To
1. The State of Tamilnadurep. by its Secretary to Government, School Education Department, Fort St. George, Chennai-9
2. The Director of ElementaryEducation, DPI Compound, College Road, Chennai-6
3. The Assistant ElementaryEducational Officer, Gangavlli 636 105
4. The Accounts OfficerOffice of the Principal Accountant General (Accounts and Entitlement) Tamilnadu 361, Anna Salai, Chennai-18 WP No. 21462 of 2016 To
1. The State of Tamilnadurep. by its Secretary to Government, School Education Department, Fort St. George, Chennai-9
2. The Director of ElementaryEducation, DPI Compound, College Road, Chennai-6
3. The Assistant ElementaryEducational Officer, Gangavlli 636 105
4. The Accounts OfficerOffice of the Principal Accountant General (Accounts and Entitlement) Tamilnadu 361, Anna Salai, Chennai-18 WP No. 22391 of 2016 To
1. Government of Tamil NaduRep by its Secretary, School Education Department, Fort St.George, Chennai 9
2. Director of ElementaryEducation, College Road, Nungambakkam, Chennai 6
3. District ElementaryEducational Officer, Krishnagiri, Krishnagiri District
4. Assistant ElementaryEducational Officer, __________Page 121 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch Mathur Post, Pochampalli Taluk, Krishnagiri District 635 203 WP No. 31348 of 2016 To
1. The Government of Tamil Nadu,Rep. by its Principal Secretary to Government, School Education Department, Fort St. George, Chennai-600 009.
2. The Director of ElementaryEducation, College Road, Chennai-600 006.
3. The District ElementaryEducational Officer, Vellore District, Vellore.
4. The Assistant ElementaryEducational Officer, Katpadi Panchayat Union, Katpadi, Vellore District.
WP No. 31355 of 2016To
1. The Government of Tamil Nadu,Rep. by its Principal Secretary to Government, School Education Department, Fort St. George, Chennai-600 009.
2. The Director of ElementaryEducation, College Road, Chennai-600 006.
3. The District ElementaryEducational Officer, Vellore District, Vellore.
4. The Assistant ElementaryEducational Officer, Arcot Panchayat Union, Arcot, Vellore District.
WP No. 31356 of 2016To
1. The Government of Tamil Nadu,Rep. by its Principal Secretary to Government, School Education Department, Fort St. George, Chennai-600 009.
2. The Director of ElementaryEducation, College Road, Chennai-600 006.
3. The District ElementaryEducational Officer, Vellore District, Vellore.
4. The Assistant ElementaryEducational Officer, Arcot Panchayat Union, Arcot, Vellore District.
WP No. 31357 of 2016To
1. The Government of Tamil Nadu,Rep. by its __________Page 122 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch Principal Secretary to Government, School Education Department, Fort St. George, Chennai-600 009.
2. The Director of ElementaryEducation, College Road, Chennai-600 006.
3. The District ElementaryEducational Officer, Vellore District, Vellore.
4. The Assistant ElementaryEducational Officer, Arcot Panchayat Union, Arcot, Vellore District.
WP No. 31358 of 2016To
1. The Government of Tamil Nadu,Rep. by its Principal Secretary to Government, School Education Department, Fort St. George, Chennai-600 009.
2. The Director of ElementaryEducation, College Road, Chennai-600 006.
3. The District ElementaryEducational Officer, Vellore District, Vellore.
4. The Assistant ElementaryEducational Officer, Arcot Panchayat Union, Arcot, Vellore District.
WP No. 31352 of 2016To
1. The Government of Tamil Nadu,Rep. by its Principal Secretary to Government, School Education Department, Fort St. George, Chennai-600 009.
2. The Director of ElementaryEducation, College Road, Chennai-600 006.
3. The District ElementaryEducational Officer, Vellore District, Vellore.
4. The Assistant ElementaryEducational Officer, Arcot Panchayat Union, Arcot, Vellore District.
WP No. 31351 of 2016To
1. The Government of Tamil Nadu,Rep. by its Principal Secretary to Government, School Education Department, Fort St. George, Chennai-600 009.
2. The Director of ElementaryEducation, College Road, Chennai-600 006.
3. The District ElementaryEducational Officer, __________Page 123 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch Vellore District, Vellore.
4. The Assistant ElementaryEducational Officer, Arcot Panchayat Union, Arcot, Vellore District.
WP No. 31354 of 2016To
1. The Government of Tamil Nadu,Rep. by its Principal Secretary to Government, School Education Department, Fort St. George, Chennai-600 009.
2. The Director of ElementaryEducation, College Road, Chennai-600 006.
3. The District ElementaryEducational Officer, Vellore District, Vellore.
4. The Assistant ElementaryEducational Officer, Tirupattur Panchayat Union, Tirupattur, Vellore District.
WP No. 31349 of 2016To
1. The Government of Tamil Nadu,Rep. by its Principal Secretary to Government, School Education Department, Fort St. George, Chennai-600 009.
2. The Director of ElementaryEducation, College Road, Chennai-600 006.
3. The District ElementaryEducational Officer, Vellore District, Vellore.
4. The Assistant ElementaryEducational Officer, Arcot Panchayat Union, Arcot, Vellore District.
WP No. 31350 of 2016To
1. The Government of Tamil Nadu,Rep. by its Principal Secretary to Government, School Education Department, Fort St. George, Chennai-600 009.
2. The Director of ElementaryEducation, College Road, Chennai-600 006.
3. The District ElementaryEducational Officer, Vellore District, Vellore.
4. The Assistant ElementaryEducational Officer, Arcot Panchayat Union, Arcot, Vellore District.
WP No. 31353 of 2016To __________Page 124 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch
1. The Government of Tamil Nadu,Rep. by its Principal Secretary to Government, School Education Department, Fort St. George, Chennai-600 009.
2. The Director of ElementaryEducation, College Road, Chennai-600 006.
3. The District ElementaryEducational Officer, Vellore District, Vellore.
4. The Assistant ElementaryEducational Officer, Jolarpet Panchayat Union, Jolarpet, Vellore District.
WP No. 34375 of 2016To
1. The Government of Tamil NaduRep by its Principal Secretary to Government, School Education Department, Fort St. George, Chennai 9
2. The Director of ElementaryEducation, College Road, Chennai 6
3. The District ElementaryEducational Officer, Vellore District, Vellore
4. The Assistant ElementaryEducational Officer, Arcot Panchayat Union, Arcot, Vellore District WP No. 34376 of 2016 To
1. The Government of Tamil NaduRep by its Principal Secretary to Government, School Education Department, Fort St. George, Chennai 9
2. The Director of ElementaryEducation, College Road, Chennai 6
3. The District ElementaryEducational Officer, Vellore District, Vellore
4. The Assistant ElementaryEducational Officer, Arcot Panchayat Union, Arcot, Vellore District WP No. 34377 of 2016 To
1. The Government of Tamil NaduRep by its Principal Secretary to Government, School Education Department, Fort St. George, Chennai 9
2. The Director of ElementaryEducation, College __________Page 125 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch Road, Chennai 6
3. The District ElementaryEducational Officer, Vellore District, Vellore
4. The Assistant ElementaryEducational Officer, Sholingar Panchayat Union, Sholingar, Vellore District WP No. 37721 of 2016 To
1. The State of Tamil Nadu, rep.by its Secretary to Government, School Education Department, Fort St. George, Chennai 600 009.
2. The Director of ElementaryEducation, DPI Compound, College Road, Chennai 600 006.
3. The Assistant ElementaryEducational Officer, Gangavalli, Salem District.
4. The Accounts Officer,O/o the Principal Accountant General, (Accounts & Entitlement), Tamil Nadu, 361 Anna Salai, Chennai 600 018.
WP No. 37724 of 2016To
1. The State of Tamil Nadu, rep.by its Secretary to Government, School Education Department, Fort St. George, Chennai 600 009.
2. The Director of ElementaryEducation, DPI Compound, College Road, Chennai 600 006.
3. The Assistant ElementaryEducational Officer, Gangavalli, Salem District.
4. The Accounts Officer,O/o the Principal Accountant General, (Accounts & Entitlement), Tamil Nadu, 361 Anna Salai, Chennai 600 018.
WP No. 37723 of 2016To
1. The State of Tamil Nadu, rep.by its Secretary to Government, School Education Department, Fort St. George, Chennai 600 009.
2. The Director of ElementaryEducation, DPI Compound, College Road, Chennai 600 006.
3. The Assistant ElementaryEducational Officer, Gangavalli, Salem District.
4. The Accounts Officer,O/o the Principal Accountant General, (Accounts & Entitlement), Tamil Nadu, 361 Anna Salai, Chennai 600 018.
__________Page 126 of 130https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch WP No. 37725 of 2016 To
1. The State of Tamil Nadu, rep.by its Secretary to Government, School Education Department, Fort St. George, Chennai 600 009.
2. The Director of ElementaryEducation, DPI Compound, College Road, Chennai 600 006.
3. The Assistant ElementaryEducational Officer, Gangavalli, Salem District.
4. The Accounts Officer,O/o the Principal Accountant General, (Accounts & Entitlement), Tamil Nadu, 361 Anna Salai, Chennai 600 018.
WP No. 37722 of 2016To
1. The State of Tamil Nadu, rep.by its Secretary to Government, School Education Department, Fort St. George, Chennai 600 009.
2. The Director of ElementaryEducation, DPI Compound, College Road, Chennai 600 006.
3. The Assistant ElementaryEducational Officer, Gangavalli, Salem District.
4. The Accounts Officer,O/o the Principal Accountant General, (Accounts & Entitlement), Tamil Nadu, 361 Anna Salai, Chennai 600 018.
WP No. 42959 of 2016To
1. The Government of Tamil Nadu,Rep.by its Principal Secretary to Government, School Education Department, Fort St. George, Chennai-9.
2. The Director of ElementaryEducation, College Road, Chennai-6.
3. The District ElementaryEducational Officer, Vellore District, Vellore.
4. The Assistant ElementaryEducational Officer, Arcot Panchayat Union, Arcot, Vellore District WP No. 42960 of 2016 To
1. The Government of Tamil Nadu,Rep.by its Principal Secretary to Government, School Education Department, Fort St. George, Chennai-9.
__________Page 127 of 130https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch
2. The Director of ElementaryEducation, College Road, Chennai-6.
3. The District ElementaryEducational Officer, Vellore District, Vellore.
4. The Assistant ElementaryEducational Officer, Katpadi Panchayat Union, Katpadi, Vellore District WP No. 42961 of 2016 To
1. The Government of Tamil Nadu,Rep.by its Principal Secretary to Government, School Education Department, Fort St. George, Chennai-9.
2. The Director of ElementaryEducation, College Road, Chennai-6.
3. The District ElementaryEducational Officer, Vellore District, Vellore.
4. The Assistant ElementaryEducational Officer, K.V.Kuppam Panchayat Union, K.V.Kuppam, Vellore District WP No. 42962 of 2016 To
1. The Government of Tamil Nadu,Rep.by its Principal Secretary to Government, School Education Department, Fort St. George, Chennai-9.
2. The Director of ElementaryEducation, College Road, Chennai-6.
3. The District ElementaryEducational Officer, Dindigul District, Dindigul.
4. The Assistant ElementaryEducational Officer, Nilakkottai Panchayat Union, Nilakkottai, Dindigul District WP No. 42964 of 2016 To
1. The Government of Tamil Nadu,Rep.by its Principal Secretary to Government, School Education Department, Fort St. George, Chennai-9.
2. The Director of ElementaryEducation, College Road, Chennai-6.
3. The District ElementaryEducational Officer, __________Page 128 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch Dindigul District, Dindigul.
4. The Assistant ElementaryEducational Officer, Nilakkottai Panchayat Union, Nilakkottai, Dindigul District WP No. 42963 of 2016 To
1. The Government of Tamil Nadu,Rep.by its Principal Secretary to Government, School Education Department, Fort St. George, Chennai-9.
2. The Director of ElementaryEducation, College Road, Chennai-6.
3. The District ElementaryEducational Officer, Dindigul District, Dindigul.
4. The Assistant ElementaryEducational Officer, Nilakkottai Panchayat Union, Nilakkottai, Dindigul District WP No. 42965 of 2016 To
1. The Government of Tamil Nadu,Rep.by its Principal Secretary to Government, School Education Department, Fort St. George, Chennai-9.
2. The Director of ElementaryEducation, College Road, Chennai-6.
3. The District ElementaryEducational Officer, Dindigul District, Dindigul.
4. The Assistant ElementaryEducational Officer, Nilakkottai Panchayat Union, Nilakkottai, Dindigul District __________Page 129 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm ) WA No. 2774 of 2018 etc., batch S.M.SUBRAMANIAM J.
AND C.KUMARAPPAN J.
DSA WA No. 2774 of 2018 etc., batch 27-01-2026 __________Page 130 of 130 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/01/2026 01:35:14 pm )