Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 406] [Entire Act] Union of India - Subsection Section 406(2) in The Merchant Shipping Act, 1958 (2)A licence granted under this section may be-(a)a general licence;(b)a licence for the whole or any part of the coasting trade of India; or(c)a licence for a specified period or voyage.