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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(a) in The Andhra Pradesh Public Examinations (Prevention Of Malpractices And Unfair Means) Act, 1997

(a)'Examination Centre' means any institution or part thereof or any other place fixed for the holding of a public examination and includes the entire premises attached thereto ;