Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32(6)] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(6)(ii) in Rajasthan General Clauses Act, 1955

(ii)as respects any period after such commencement and before the establishment of the Dominion of India, all territories for the time being comprised within the Governors Provinces and the Chief Commissioners' Provinces;