Madhya Pradesh High Court
Anand V.Bhardwaj vs The State Of Madhya Pradesh on 23 June, 2022
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 4869 of 2009 (ANAND V.BHARDWAJ Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 23-06-2022 List on 27.6.2022.
(ROHIT ARYA) (MILIND RAMESH PHADKE)
JUDGE JUDGE
Rks
RAM KUMAR SHARMA 2022.06.24 17:28:48 +05'30'