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Madhya Pradesh High Court

Anand V.Bhardwaj vs The State Of Madhya Pradesh on 23 June, 2022

Author: Rohit Arya

Bench: Rohit Arya

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 4869 of 2009 (ANAND V.BHARDWAJ Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 23-06-2022 List on 27.6.2022.



      (ROHIT ARYA)                                            (MILIND RAMESH PHADKE)
         JUDGE                                                         JUDGE

Rks

RAM KUMAR SHARMA 2022.06.24 17:28:48 +05'30'