Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 227(4)] [Section 227] [Entire Act] Union of India - Subsection Section 227(4)(a) in The Income Tax Act, 2025 (a)mean the tonnage of a ship or inland vessel, as the case may be, indicated in the certificate referred to in sub-section (9); and