Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Meghalaya - Section Section 15 in The Meghalaya Adaptation of Laws Order (No. 3), 1973 15. The Opium Act, 1878 (Act 1 of 1878). Section 2. For the words "whole of India except the State of Jammu and Kashmir", substitute "whole of Meghalaya".
