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[Cites 0, Cited by 0] [Section 13(6)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(6)(c) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(c)to issue all notices convening meetings of the Senate, the Governing Council, the Standing Academic Board, the Faculties, the Board of Studies, the Boards of Examiners and of any Committee appointed by the authorities of the University.