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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(1) in Tamil Nadu Village Panchayats (Assessment and Collection of Taxes) Rules, 1999

(1)The house-tax shall be paid by the owner of the house within thirty days after the commencement of the half-year or sixty days, after the commencement of the year according to the period of levy.