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State of Madhya Pradesh - Section

Section 6 in The M.P. Gram Tatha Nagar Raksha Samiti Rules, 2003

6. Powers and duties of Mukhya Rakshak.

- The Mukhya Rakshak shall perform the following duties and exercise the following powers. He shall,-
(a)be responsible for duties performed by the members;
(b)control over all the members and assign duties to them;
(c)maintain proper and adequate co-ordination between Thana Raksha Adhikari and Police Officers as well as the members of Raksha Samiti;
(d)transmit information to the Police Station concerned regarding any unpleasant incident happening in the village and co-operate during the course of police inquiry;
(e)personally maintain full confidentiality of all the operations and ensure the same from the members also;
(f)ensure full compliance of all the legal directions that may be issued by Thana Raksha Adhikari and other Police Officer.