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State of Uttar Pradesh - Section

Section 54 in The U.P. Factories Rules, 1950

54. Employment of young persons on dangerous machines.

- The following machines are hereby prescribed as of such a dangerous character that young persons shall not work at them unless the provisions of Section 23(1) are complied with.Power presses other than hydraulic presses : milting machines used in the metal trades; Guillotine machine; Circular Saw : Platen Printing machines.