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[Cites 0, Cited by 0] [Section 159(1)] [Section 159] [Entire Act]

State of Uttarakhand - Subsection

Section 159(1)(g) in Uttarakhand Panchayati Raj Act, 2016

(g)the performance of functions specifically assigned to the Land Management Committee under the U. P. Zamindari Abolition and Land Reforms Act, 1950 (as applicable in Uttrakhand state) or any other enactment ; and