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[Cites 0, Cited by 0] [Section 44(4)] [Section 44] [Entire Act]

State of Himachal Pradesh - Subsection

Section 44(4)(b) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(b)an annual increase in grant to meet such additional items of expenditure, recurring and non-recurring, as per requirements of the University, on account of new schemes and programmes, revision of pay scales, increments, increase in dearness and other allowances payable to the staff.