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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(4) in Indian Institute of Teacher Education, Gujarat Act, 2010

(4)The committee shall consider and recommend the names of persons who possess the following qualification for the post of Vice-Chancellor:
(a)leadership in any field of teacher education and development with the experience of having served in a university or an educational institution for not less than ten years and is renowned for research or creative work as evidenced through publications or guidance provided to research students of a University or College or leadership provided to the field of humanities, science, fine-arts and crafts, technology, medicine, industry; or
(b)leadership in the field of administration as evidenced through service of ten years of experience as a Registrar in a University' or as a Principal of a college or in a research academy or a Research Council under the State or the Central Government,