Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95] [Entire Act] State of Karnataka - Subsection Section 95(3B) in Karnataka Land Revenue Act, 1964 (3B)[ xxx] [Omitted by Act 1 of 2005 w.e.f. 14.2.2005.]
