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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(h) in RIICO Industrial Areas (Prevention of Unauthorized Development and Encroachment) Rules, 2003

(h)'Senior Deputy General Manager', 'Deputy General Manager', 'Senior Regional Manager', 'Regional Manager', and 'Assistant REgional Manager' means the Senior Deputy General Manager, Deputy General Manager, Senior Regional Manager, Regional Manager and Assistant Regional Manager appointed as such by the Corporation;