Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(j) in The Maharashtra Raw Cotton (Procurement, Processing and Marketing) Act, 1971 (j)"cotton season" means the period from the 1st day of July of any year to the 30th day of June of the next year (both days inclusive);
