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[Cites 0, Cited by 0] [Section 189(1)] [Section 189] [Entire Act]

State of Maharashtra - Subsection

Section 189(1)(f) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(f)the addition of any rooms, buildings, or other structures to any building, and a building so altered, enlarged, reconstructed, converted or added to, is throughout this Chapter included under the expression "a new building".