- No flat or boat shall be allowed to ply within the port unless it is in charge of a Manjhi licensed by the Commissioners. The Manjhi's license which is not transferable, shall ordinarily be issued at the same time as the flat or boat license. A Manjhi newly placed in charge of a flat or boat shall himself apply for a license to the Commissioners' Boat Surveyor and shall produce the license of the flat or boat in which his name shall be entered by the said Surveyor.
