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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Bihar - Subsection

Section 24(2)(i) in Bihar Power Alcohol Act, 1948

(i)provide for the orders, other than orders passed in any judicial proceeding, passed under this Act from which, the authority to which and the period within which, an appeal or revision shall lie and the powers of such authority with respect to such appeals and revisions;