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State of Maharashtra - Section

Section 29 in The Maharashtra Borstal Schools Rules, 1965

29. Hours of work.

- All inmates, provided they are medically fit shall be required to labour for nine hours on every working day. The day's work shall ordinarily be divided as follows
(a) Drill and Physical exercises 1 hour.
(b) Recreation 1 hour.
(c) Literary instructions 2 hours.
(d) Manual Work (including agriculture) 5 hours.