Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(5A) in West Bengal Consumer Protection Rules, 1987

(5A)[ The terms and conditions of service of the Pres;dent and the members of the State Commission, which have not bee,' specified in these rules shall be such as are applicable to Group A Officers of the State Government under the West Bengal Service Rules, Part I and Part II] [Inserted, ibid, w.e.f. 30.7.2001.]