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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(2) in West Bengal Shops and Establishments Rules, 1964

(2)[ All fees payable under this Chapter shall be paid into the Local Treasury under the appropriate Head of Account through Treasury Challan.] [Substituted by n otification no. 1308-IR-EIL/IA-08/03 dated 9.11.2006.]