Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(i) in A.P. Wood Based Industries (Establishment And Regulation) Rules, 2018 (i)'Wood Based Industry' means any industry which processes wood as its raw material such as saw mills/veneer/plywood or any other form of wood.
