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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(a) in M.P. Bhumiswami Evam Bataidar Ke Hiton Ka Sanrakshan Adhiniyam, 2016

(a)"Agreement" means an agreement, between Bhumiswami and Bataidar for the purpose of agriculture and other allied works on the land of Bhumiswami executed as far as possible in prescribed form-A :