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Himachal Pradesh High Court

State Of Himachal Pradesh vs State Of H.P. & Others Alongwith ... on 25 May, 2022

Bench: Sabina, Satyen Vaidya

                                  -1-




         IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
                   ON THE 25th DAY OF MAY, 2022




                                                          .

                                BEFORE
                    HON'BLE MS. JUSTICE SABINA
                       ACTING CHIEF JUSTICE





                                  &
                HON'BLE MR. JUSTICE SATYEN VAIDYA
    LETTERS PATENT APPEAL Nos. 190 of 2021 a/w LPA Nos. 191,





     192, 193, 194, 195, 196, 197, 198 of 2021 & LPA Nos. 10, 11,
                  12, 15, 22, 23, 24, 25 & 54 of 2022
    LPA No. 190 of 2021
    Between:-


    1.   STATE OF HIMACHAL PRADESH
         THROUGH ITS CHIEF SECRETARY
         SHIMLA-2.


    2.   STATE OF HIMACHAL PRADESH
         THROUGH ITS SECRETARY,
         PERSONNEL, SHIMLA-2.




    3.   HIMACHAL PRADESH STAFF
         SELECTION COMMISSION THROUGH





         ITS SECRETARY, HAMIRPUR,
         DISTRICT HAMIRPUR-177001.
                                    ....APPELLANTS





         (SH. SANJEEV KUMAR MOTTA, ADVOCATE)

                          AND

         SUMAN BHATIA, D/O SH. MADAN LAL BHARIA,
         R/O HOUSE NO. 1537/5, WARD NO. 5,
         MANDIR ROAD, KANGRA, PO TEHSIL AND
         DISTT. KANGRA, H.P.
                                   ....RESPONDENT

         (SH. RAJNISH K. LAL, ADVOCATE).




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                                 -2-




                                                       .
    LPA No. 191 of 2021





    Between:-
    1.   STATE OF HIMACHAL PRADESH
         THROUGH ITS CHIEF SECRETARY





         SHIMLA-2.

    2.   STATE OF HIMACHAL PRADESH
         THROUGH ITS SECRETARY,
         PERSONNEL, SHIMLA-2.

    3.



         HIMACHAL PRADESH STAFF
         SELECTION COMMISSION THROUGH
         ITS SECRETARY, HAMIRPUR,

         DISTRICT HAMIRPUR-177001.
                                    ....APPELLANTS

         (SH. SANJEEV KUMAR MOTTA, ADVOCATE)

                          AND



         AKSHAY KUMAR, S/O SH. ASHOK KUMAR
         VILLAGE CHHOTI HALDER, NEAR GUPTGNGA,
         PO, TEHSIL & DISTT. KANGRA, H.P.




                                       ....RESPONDENT





         (SH. RAJNISH K. LAL, ADVOCATE).

    LPA No. 192 of 2021





    Between:-
    1.   STATE OF HIMACHAL PRADESH
         THROUGH ITS CHIEF SECRETARY
         SHIMLA-2.

    2.   STATE OF HIMACHAL PRADESH
         THROUGH ITS SECRETARY,
         PERSONNEL, SHIMLA-2.

    3.   HIMACHAL PRADESH STAFF




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                                 -3-


         SELECTION COMMISSION THROUGH
         ITS SECRETARY, HAMIRPUR,
         DISTRICT HAMIRPUR-177001.
                                    ....APPELLANTS




                                                       .

         (SH. SANJEEV KUMAR MOTTA, ADVOCATE)

                          AND





         DIVESH KUMAR S/O SH. RAVI KUMAR,
         RESIDENT OF VILLAGE BAGGI TUNGAL
         PO SEHLI, TEHSIL KOTLI, DISTT.
         MANDI, H.P.





                                       ....RESPONDENT

         (NONE).   r
    LPA No. 193 of 2021

    Between:-
    1.   STATE OF HIMACHAL PRADESH
         THROUGH ITS CHIEF SECRETARY
         SHIMLA-2.



    2.   STATE OF HIMACHAL PRADESH
         THROUGH ITS SECRETARY,
         PERSONNEL, SHIMLA-2.




    3.   HIMACHAL PRADESH STAFF





         SELECTION COMMISSION THROUGH
         ITS SECRETARY, HAMIRPUR,
         DISTRICT HAMIRPUR-177001.
                                    ....APPELLANTS





         (SH. SANJEEV KUMAR MOTTA, ADVOCATE)

                          AND

         RAM DYAL S/O SH. CHAMARU RAM
         R/O VILLAGE MANDHOTA, PO BHARARU
         TEHSIL JOGINDER NAGAR, DISTT. MANDI
         H.P.

                                       ....RESPONDENT




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                                 -4-



         (NONE).




                                                       .
    LPA No. 194 of 2021





    Between:-
    1.   STATE OF HIMACHAL PRADESH
         THROUGH ITS CHIEF SECRETARY





         SHIMLA-2.

    2.   STATE OF HIMACHAL PRADESH
         THROUGH ITS SECRETARY,
         PERSONNEL, SHIMLA-2.

    3.



         HIMACHAL PRADESH STAFF
         SELECTION COMMISSION THROUGH
         ITS SECRETARY, HAMIRPUR,

         DISTRICT HAMIRPUR-177001.
                                    ....APPELLANTS

         (SH. SANJEEV KUMAR MOTTA, ADVOCATE)

                          AND



         KAMAL KISHORE S/O SH. INDER PAL
         R/O HOUSE NO. 192/10, THENEHRA
         MUHALLA, PO MANDI TEHSIL SADAR




         DISTT. MANDI, H.P.
                                   ....RESPONDENT





         (NONE).

    LPA No. 195 of 2021





    Between:-
    1.   STATE OF HIMACHAL PRADESH
         THROUGH ITS CHIEF SECRETARY
         SHIMLA-2.

    2.   STATE OF HIMACHAL PRADESH
         THROUGH ITS SECRETARY,
         PERSONNEL, SHIMLA-2.

    3.   HIMACHAL PRADESH STAFF




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                                 -5-


         SELECTION COMMISSION THROUGH
         ITS SECRETARY, HAMIRPUR,
         DISTRICT HAMIRPUR-177001.
                                    ....APPELLANTS




                                                       .

         (SH. SANJEEV KUMAR MOTTA, ADVOCATE)

                          AND





         AJAY KUMAR S/O SH. PRAKASH CHAND
         R/O RAM NAGAR, PO AND TEHSIL
         DHARAMSHALA NEAR EKJOT COLONY
         DISTT. KANGRA, H.P.
                                   ....RESPONDENT

         (NONE).

    LPA No. 196 of 2021
    Between:-
                   r       to

    1.   STATE OF HIMACHAL PRADESH
         THROUGH ITS CHIEF SECRETARY
         SHIMLA-2.


    2.   STATE OF HIMACHAL PRADESH
         THROUGH ITS SECRETARY,
         PERSONNEL, SHIMLA-2.




    3.   HIMACHAL PRADESH STAFF
         SELECTION COMMISSION THROUGH





         ITS SECRETARY, HAMIRPUR,
         DISTRICT HAMIRPUR-177001.
                                    ....APPELLANTS





         (SH. SANJEEV KUMAR MOTTA, ADVOCATE)

                          AND

         AJAY KUMAR, S/O SH. KISHAN DASS
         R/O KRISHAN NIWAS, HARIKUNJ
         COLONY, LOWER KHALINI, THE
         SHIMLA, H.P.
                                    ....RESPONDENT

         (NONE).




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                                 -6-



    LPA No. 197 of 2021
    Between:-




                                                       .
    1.   STATE OF HIMACHAL PRADESH





         THROUGH ITS CHIEF SECRETARY
         SHIMLA-2.

    2.   STATE OF HIMACHAL PRADESH





         THROUGH ITS SECRETARY,
         PERSONNEL, SHIMLA-2.

    3.   HIMACHAL PRADESH STAFF
         SELECTION COMMISSION THROUGH





         ITS SECRETARY, HAMIRPUR,
         DISTRICT HAMIRPUR-177001.
                   r                ....APPELLANTS

         (SH. SANJEEV KUMAR MOTTA, ADVOCATE)

                          AND

         BHIMENDER KUMAR, S/O SH. KARAN DASS,
         R/O VILL. BEHLI, PO BAGSHAR, TEHSIL


         KARSOG, DISTT. MANDI, H.P.
                                    ....RESPONDENT

         (SH. RAJNISH K. LAL, ADVOCATE).




    LPA No. 198 of 2021





    Between:-
    1.   STATE OF HIMACHAL PRADESH
         THROUGH ITS CHIEF SECRETARY





         SHIMLA-2.

    2.   STATE OF HIMACHAL PRADESH
         THROUGH ITS SECRETARY,
         PERSONNEL, SHIMLA-2.

    3.   HIMACHAL PRADESH STAFF
         SELECTION COMMISSION THROUGH
         ITS SECRETARY, HAMIRPUR,
         DISTRICT HAMIRPUR-177001.
                                    ....APPELLANTS




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                                -7-



         (SH. SANJEEV KUMAR MOTTA, ADVOCATE)

                         AND




                                                      .

         RANJANA KUMARI D/O SH.KARAM CHAND,
         R/O VILL. TAKIPUR PO DHAMER, TEHSIL
         AND DISTT. KANGRA, H.P.
                                   ....RESPONDENT





         (NONE).





    LPA No. 10 of 2022
    Between:-
    1.   STATE OF HIMACHAL PRADESH
         THROUGH ITS CHIEF SECRETARY
         SHIMLA-2.


    2.   STATE OF HIMACHAL PRADESH
         THROUGH ITS SECRETARY,
         PERSONNEL, SHIMLA-2.


    3.   HIMACHAL PRADESH STAFF
         SELECTION COMMISSION THROUGH
         ITS SECRETARY, HAMIRPUR,
         DISTRICT HAMIRPUR-177001.




                                    ....APPELLANTS





         (SH. SANJEEV KUMAR MOTTA, ADVOCATE)

                         AND





         DAULAT RAM, S/O SH. HUKAM RAM,
         R/O HOUSE NO. 206, WARD NO.11,
         PO DHALPUR, SHASHTRI NAGAR
         DISTT. KULLU, H.P.
                                   ....RESPONDENT

         (SH. RAJNISH K. LAL, ADVOCATE).


    LPA No. 11 of 2022




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                                -8-


    Between:-
    1.   STATE OF HIMACHAL PRADESH
         THROUGH ITS CHIEF SECRETARY
         SHIMLA-2.




                                                      .

    2.   STATE OF HIMACHAL PRADESH
         THROUGH ITS SECRETARY,
         PERSONNEL, SHIMLA-2.





    3.   HIMACHAL PRADESH STAFF
         SELECTION COMMISSION THROUGH
         ITS SECRETARY, HAMIRPUR,
         DISTRICT HAMIRPUR-177001.





                                    ....APPELLANTS

         (SH. SANJEEV KUMAR MOTTA, ADVOCATE)

                         AND


         BHASKAR GAUTAM S/O SH. AJAY KRISHAN,
         R/O VPO BOROR, TEHSIL AND DISTT.
         CHAMBA, H.P.
                                   ....RESPONDENT


         (NONE).

    LPA No. 12 of 2022




    Between:-
    1.   STATE OF HIMACHAL PRADESH





         THROUGH ITS CHIEF SECRETARY
         SHIMLA-2.





    2.   STATE OF HIMACHAL PRADESH
         THROUGH ITS SECRETARY,
         PERSONNEL, SHIMLA-2.

    3.   HIMACHAL PRADESH STAFF
         SELECTION COMMISSION THROUGH
         ITS SECRETARY, HAMIRPUR,
         DISTRICT HAMIRPUR-177001.
                                    ....APPELLANTS

         (SH. SANJEEV KUMAR MOTTA, ADVOCATE)




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                                -9-



                         AND

         SANDEEP KUMAR, S/O SH. KRISHAN CHAND,




                                                      .
         R/O VILLAGE CHIPANI PO CHOWAD, TEHSIL





         ANNI, DISTT. KULLU, H.P.
                                   ....RESPONDENT

         (NONE).





    LPA No. 15 of 2022
    Between:-
    1.   STATE OF HIMACHAL PRADESH





         THROUGH ITS CHIEF SECRETARY
         SHIMLA-2.

    2.   STATE OF HIMACHAL PRADESH

         THROUGH ITS SECRETARY,
         PERSONNEL, SHIMLA-2.

    3.   HIMACHAL PRADESH STAFF
         SELECTION COMMISSION THROUGH
         ITS SECRETARY, HAMIRPUR,


         DISTRICT HAMIRPUR-177001.
                                    ....APPELLANTS

         (SH. SANJEEV KUMAR MOTTA, ADVOCATE)




                         AND





         PANKAJ THAKUR, S/O SH. PREM SINGH
         R/O VILL. LOWER BERI, PO KOTHUWAN
         TEHSIL SANDHOLE, DISTT. MANDI, H.P.





                                      ....RESPONDENT

         (SH. RAJNISH K. LAL, ADVOCATE).

    LPA No. 22 of 2022
    Between:-
    1.   STATE OF HIMACHAL PRADESH
         THROUGH ITS CHIEF SECRETARY
         SHIMLA-2.




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                                -10-



    2.   STATE OF HIMACHAL PRADESH
         THROUGH ITS SECRETARY,
         PERSONNEL, SHIMLA-2.




                                                       .

    3.   HIMACHAL PRADESH STAFF
         SELECTION COMMISSION THROUGH
         ITS SECRETARY, HAMIRPUR,
         DISTRICT HAMIRPUR-177001.





                                    ....APPELLANTS

         (SH. SANJEEV KUMAR MOTTA, ADVOCATE)

                         AND



         KANGRA, H.P.
                   r      to
         PARDEEP KUMAR, S/O SH. PARMODH SINGH
         R/O VPO RAPPER, TEHSIL NURPUR, DISTT.

                                   ....RESPONDENT

         (SH. RAJNISH K. LAL, ADVOCATE).


    LPA No. 23 of 2022


    Between:-
    1.   STATE OF HIMACHAL PRADESH
         THROUGH ITS CHIEF SECRETARY




         SHIMLA-2.





    2.   STATE OF HIMACHAL PRADESH
         THROUGH ITS SECRETARY,
         PERSONNEL, SHIMLA-2.





    3.   HIMACHAL PRADESH STAFF
         SELECTION COMMISSION THROUGH
         ITS SECRETARY, HAMIRPUR,
         DISTRICT HAMIRPUR-177001.
                                    ....APPELLANTS

         (SH. SANJEEV KUMAR MOTTA, ADVOCATE)

                         AND

         CHANDER BHAN, S/O SH. ISHWAR DAS,




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                                -11-


         R/O VILL. KANALPAT, PO KASBA PUNNER,
         TEHSIL PALAMPUR, DISTT. KANGRA, H.P.

                                       ....RESPONDENT




                                                       .

         (SH. RAJNISH K. LAL, ADVOCATE).

    LPA No. 24 of 2022





    Between:-
    1.   STATE OF HIMACHAL PRADESH
         THROUGH ITS CHIEF SECRETARY
         SHIMLA-2.





    2.   STATE OF HIMACHAL PRADESH
         THROUGH ITS SECRETARY,
         PERSONNEL, SHIMLA-2.

    3.   HIMACHAL PRADESH STAFF
         SELECTION COMMISSION THROUGH

         ITS SECRETARY, HAMIRPUR,
         DISTRICT HAMIRPUR-177001.
                                    ....APPELLANTS


         (SH. SANJEEV KUMAR MOTTA, ADVOCATE)

                         AND




         RAVINDRA KUMAR S/O SH. VIKRAM SINGH
         RESIDENT OF VILLAGE TAPEHAR, PO





         RAJHOON, TEHSIL DEHRA, DISTT
         KANGRA, H.P.
                                   ....RESPONDENT





         (SH. RAJNISH K. LAL, ADVOCATE).

    LPA No. 25 of 2022
    Between:-
    1.   STATE OF HIMACHAL PRADESH
         THROUGH ITS CHIEF SECRETARY
         SHIMLA-2.

    2.   STATE OF HIMACHAL PRADESH
         THROUGH ITS SECRETARY,




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                                 -12-


         PERSONNEL, SHIMLA-2.

    3.   HIMACHAL PRADESH STAFF
         SELECTION COMMISSION THROUGH




                                                        .
         ITS SECRETARY, HAMIRPUR,





         DISTRICT HAMIRPUR-177001.
                                    ....APPELLANTS

         (SH. SANJEEV KUMAR MOTTA, ADVOCATE)





                         AND

         BABITA SHARMA, D/O SH. JEEVAN SHARMA
         R/O SETNO. 16, TYPE-III, LONGWOOD,





         SHIMLA, H.P.
                                      ....RESPONDENT

         (SH. RAJNISH K. LAL, ADVOCATE).

    LPA No. 54 of 2022

    Between:-
    1.   STATE OF HIMACHAL PRADESH
         THROUGH ITS CHIEF SECRETARY


         SHIMLA-2.

    2.   STATE OF HIMACHAL PRADESH
         THROUGH ITS SECRETARY,




         PERSONNEL, SHIMLA-2.





    3.   HIMACHAL PRADESH STAFF
         SELECTION COMMISSION THROUGH
         ITS SECRETARY, HAMIRPUR,
         DISTRICT HAMIRPUR-177001.





                                    ....APPELLANTS

         (SH. SANJEEV KUMAR MOTTA, ADVOCATE)

                         AND

         JITENDER SHARMA, S/O SH. SHANKAR LAL,
         VILLAGE TIKKARI, PO DEV NAGAR, TEHSIL
         & DISTT. SHIMLA, H.P.
                                    ....RESPONDENT




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                                                 -13-


            (NONE).

    ----------------------------------------------------------------------------------------------




                                                                          .
                    These appeals coming on for orders this day,





    Hon'ble Ms. Justice Sabina passed the following:





                            JUDGMENT

Learned counsel for the parties have submitted that these appeals are covered by a decision of a Coordinate Bench of this Court in CWP No. 3894 of 2021, titled as Reena Kumari vs. State of H.P. & others alongwith connected matters, decided on 31.12.2021.

2. All the appeals are disposed of in terms of the decision of this Court in CWP No. 3894 of 2021, titled as Reena Kumari vs. State of H.P. & others alongwith connected matters, decided on 31.12.2021.

3. Pending applications, if any, are also stand disposed of.






                                                            (Sabina)
                                                       Acting Chief Justice



                                                         (Satyen Vaidya)
    25th   May, 2022                                        Judge
            (kck)




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