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[Cites 0, Cited by 0] [Section 155(1)] [Section 155] [Entire Act]

State of Andhra Pradesh - Subsection

Section 155(1)(iii) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

(iii)making or getting copies of pleadings, applications, affidavits documents which are served on the opposite party at the rate not exceeding 0.50 paise per page inclusive of copies;