Calcutta High Court
Emp. Mgmnt. Of United Bank Of India vs Maheswar Jha & Ors on 12 March, 2009
APO No. 371 of 2003
W.P. No. 779 of 1998
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
EMP. MGMNT. OF UNITED BANK OF INDIA Appellant
Versus
MAHESWAR JHA & ORS. Respondent
BEFORE:
The Hon'ble JUSTICE DEBIPRASAD SENGUPTA The Hon'ble JUSTICE DEBASISH KAR GUPTA Date : 12th March, 2009.
The Court : Learned Advocate for the respondent prays for adjournment of the matter till June 2009. Such prayer is not opposed by the learned Advocate for the appellant. The matter goes out of the list for the present with liberty to mention.
All parties concerned are to act on a xerox signed copy of this order on the usual undertakings.
(DEBIPRASAD SENGUPTA, J.) (DEBASISH KAR GUPTA, J.) M.Sen Asstt.Registrar (C.R.)