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[Cites 0, Cited by 0] [Section 742(6)] [Section 742] [Entire Act]

Bengal Presidency - Subsection

Section 742(6)(e) in Police Regulations, Bengal , 1943

(e)For special and exceptional reasons the Inspector-General may exempt any head constables from passing the departmental test as provided under clause (c) above and also condone any deficiencies in the prescribed qualifications as provided under clause (a) above.