Section 2(1)(f) in The 'Union Territory of Andaman and Nicobar Islands' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(f)"local authority" means the local authority as defined under clause (c) of sub-section (1) of section 2 of the Act;

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