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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(b) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(b)On completion of electrical Installation in the building, the applicant shall obtain a certificate of electrical wiring of the building in Form 'D' from the Chief Electrical Inspector to Government and Fire safety certificates from Director General of Fire Services or an Officer deputed by him.