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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(f) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985

(f)Sub-divisional Officers/Additional Project Officers of Special Projects (within the district in which the Circuit House is situated), other Class I Officers (other than those mentioned above) working in the Revenue and Excise hierarchy.