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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(g) in Tamil Nadu Fiscal Responsibility Act, 2003

(g)"previous year" means the financial year preceding the current year;
(gg)[ "Revenue deficit" means the excess of revenue expenditure over revenue receipt;] [Inserted by the Tamil Nadu Fiscal Responsibility (Amendment) Act, 2004 (Tamil Nadu Act 6 of 2004).]