Section 3(2)(e) in The Central Electricity Regulatory Commission (Sharing of Revenue Derived from Utilisation of Transmission Assets for Other Business) Regulations, 2007

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Union of India - Subsection

Section 3(2)(e) in The Central Electricity Regulatory Commission (Sharing of Revenue Derived from Utilisation of Transmission Assets for Other Business) Regulations, 2007

(e)cost of the assets utilized or proposed to be utilized; and