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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(37) in Kavi Kulaguru Kalidas Sanskrit Vishvavidyalaya [University] Act, 1997

(37)to co-operate or collaborate with any other university, institution, authority or organisation for research and advisory services and for such purpose, to enter into appropriate arrangement with other universities, institutions, authorities, or organisations to conduct certain courses as the situation may demand;