Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 286(1)] [Section 286] [Entire Act] State of Tamilnadu - Subsection Section 286(1)(a) in Chennai City Municipal Corporation Act, 1919 (a)remove the carcass of such animal to such receptacle, depot or place as may be appointed by the commissioner in that behalf, or