Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 223(1)] [Section 223] [Entire Act]

State of Tamilnadu - Subsection

Section 223(1)(c) in Chennai City Municipal Corporation Act, 1919

(c)[ to construct or to continue to have any step or drain-covering necessary for access to the premises.]