Calcutta High Court (Appellete Side)
In Re: Samarjit Ghosh & Ors vs The State Of West Bengal & Ors on 18 December, 2020
Author: Tapabrata Chakraborty
Bench: Tapabrata Chakraborty
18.12.2020 Item No.182 Court No.25 Krishnendu W.P.A. 22452 of 2019 (Via Video Conference) In re: Samarjit Ghosh & Ors.
- Versus -
The State of West Bengal & Ors. Mr. Bikram Banerjee For the Petitioners Dr. Sutanu Patra Mr. K.K. Bandopadhyay Mrs. Supriya Dubey Mr. Sunit Kumar Roy For the Commission Heard the learned advocates appearing for the respective parties.
The learned advocate appearing for the petitioners submits that the present writ petition has been preferred challenging the selection process pertaining to the 1st State Level Selection Test, 2016 for recruitment to the post of assistant teachers in Upper Primary Schools in the State of West Bengal.
By a judgment delivered on 11th December, 2020 in similar matters, a coordinate Bench of this Court has set aside and cancelled the selection process for appointment of candidates to the post of assistant teachers of Upper Primary Schools in the State of West Bengal pursuant to the 2 notification published for the said posts on 23rd September, 2016.
In view thereof, no further order is required to be passed in the present writ petition and the same is, accordingly, disposed of.
There shall however be no order as to costs. Urgent photostat certified copy of this order, if applied for, be supplied to the parties, upon compliance of all requisite formalities.
(Tapabrata Chakraborty, J.)