Delhi High Court - Orders
Gail(India) Ltd vs Punj Llyod Ltd on 15 May, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 102/2020 and IA No.9376/2023
GAIL(INDIA) LTD ..... Petitioner
Through: Mr. N.L. Ganapathi, Mr. Sidhant
Garg and Mr. Samya Chatterjee,
Advs.
versus
PUNJ LLYOD LTD ..... Respondent
Through: Mr. Parag Maini, Mr. Abhimanyu
Chopra, Mr. Raghav Chada, Mr.
Aman Chaudhary and Ms. Dhriti
Batra, Advs.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 15.05.2023 Hon'ble Judge is not holding Court today. List on 05.07.2023.
BY ORDER COURT MASTER MAY 15, 2023 Signature Not Verified Digitally Signed By:CHINU LUTHRA Signing Date:16.05.2023 15:21:07